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Supreme Court Of India judgments

59,848 judgments · page 955 of 2,993

Supreme Court30 Aug 2010Dismissed

C. Muniappan and Others Vs State of Tamil Nadu

Supreme Court Of India · AIR 2010 SC 3718 : (2010) 9 JT 95 : (2010) 4 RLW 3096 : (2010) 9 SCC 567 : (2010) 10 SCR 262

Contract Labour (Regulation and Abolition) Act, 1970 — Section 7(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 151, 173, 190, 195, 196Evidence Act, 1872 — Section 9
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Supreme Court30 Aug 2010Allowed

Hari Bansh Lal Vs Sahodar Prasad Mahto and Others

Supreme Court Of India · AIR 2010 SC 3515 : (2010) AIRSCW 5567 : (2010) 9 JT 192 : (2010) 9 SCC 655 : (2010) 10 SCR 561

Bihar Electricity Board Rules, 1960 — Rule 2(5), 4, 4(3)Constitution of India, 1950 — Article 14, 16, 32Electricity (Supply) Act, 1948 — Section 1(4), 2(2), 5, 5(4), 5(5)
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Supreme Court27 Aug 2010Allowed

Shaikh Sattar Vs State of Maharashtra

Supreme Court Of India · (2011) 1 ACR 737 : AIR 2010 SC 3320 : (2010) AIRSCW 5382 : (2010) 2 ALD(Cri) 979 : (2010) 9 JT 152 : (2010) 8 SCC 430 : (2010) 10 SCR 503 : (2010) 8 UJ 4081

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 498A
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Supreme Court27 Aug 2010Allowed

Dr. M.S. Patil Vs Gulbarga University and Others

Supreme Court Of India · AIR 2010 SC 3783 : (2010) AIRSCW 6459 : (1988) 2 AWC 1452 : (2010) 127 FLR 194 : (2010) 9 JT 132 : (2011) 3 KarLJ 177 : (2011) 4 MLJ 572 : (2010) 10 SCC 63 : (2010) 10 SCR 232 : (2010) 6 SLR 782 : (2010) 8 UJ 3914

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Supreme Court27 Aug 2010Dismissed

Om Prakash Vs Ashwani Kumar Bassi

Supreme Court Of India · AIR 2010 SC 3791 : (2010) AIRSCW 6454 : (2011) 2 AWC 1348 : (2010) 258 ELT 5 : (2010) 9 JT 162 : (2010) 9 SCC 183 : (2010) 10 SCR 550

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13, 151Delhi Rent Control Act, 1958 — Section 25BDelhi Rent Control Rules, 1959 — Rule 23
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Supreme Court27 Aug 2010Dismissed

State of Maharashtra and Others Vs Arun Gulab Gawali and Others

Supreme Court Of India · (2011) 1 ACR 518 : AIR 2010 SC 3762 : (2010) AIRSCW 6462 : (2011) 1 ALD(Cri) 477 : (2011) 1 AWC 2.58 Supp : (2011) CriLJ 89 : (2010) 9 JT 142 : (2010) 9 SCC 701 : (2010) 10 SCR 683 : (2010) 9 UJ 4230

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 227, 320, 482Penal Code, 1860 (IPC) — Section 120, 120B, 34, 384, 386
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Supreme Court27 Aug 2010Dismissed

The State of Andhra Pradesh Vs M. Narasimha Rao

Supreme Court Of India · AIR 2010 SC 3776 : (2010) AIRSCW 6450 : (2011) 1 ALD(Cri) 388 : (2011) 1 JCR 272 : (2010) 9 JT 235 : (2011) 1 RCR(Criminal) 536 : (2010) 9 SCC 166 : (2010) 10 SCR 533 : (2010) 3 UC 1385

Penal Code, 1860 (IPC) — Section 302, 449
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Supreme Court27 Aug 2010Disposed Of

Jameela and Others Vs Union of India (UOI)

Supreme Court Of India · (2010) ACJ 2453 : AIR 2010 SC 3705 : (2010) AIRSCW 5625 : (2011) 4 ALD 3 : (2010) 6 AWC 5944 : (2011) 1 CG.L.R.W. 133 : (2010) 9 JT 138 : (2010) 3 KLT 882 : (2011) 4 MLJ 724 : (2010) 12 SCC 443 : (2010) 10 SCR 523 : (2011) 1 TAC 10

Railways Act, 1989 — Section 123, 124A, 154
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Supreme Court27 Aug 2010Disposed Of

Prathap and Another Vs State of Kerala

Supreme Court Of India · (2011) 1 ACR 509 : AIR 2010 SC 3526 : (2010) AIRSCW 5217 : (2010) 2 ALD(Cri) 819 : (2011) 1 AWC 2.57 Supp : (2010) CriLJ 4442 : (2010) 9 JT 168 : (2010) 12 SCC 79 : (2011) 2 SCC(Cri) 450 : (2010) 10 SCR 241 : (2010) 8 UJ 4070

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 114, 120(B), 141, 143, 147
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Supreme Court26 Aug 2010Dismissed

Babubhai Vs State of Gujarat and Others State of Gujarat and Others Vs Ganeshbhai Jakshibhai Bharwad and Others

Supreme Court Of India · (2011) 1 ACR 496 : (2010) 2 ALD(Cri) 866 : (2011) 1 AWC 2.56 Supp : (2011) 52 GLR 1 : (2010) 9 JT 177 : (2010) 4 RLW 2990 : (2010) 12 SCC 254 : (2010) 10 SCR 651 : (2010) 3 UC 1410 : (2010) 8 UJ 3896

Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 19, 20, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 158, 162, 169
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