Supreme Court21 Jan 2011Dismissed

Kalyaneshwari Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) AIRSCW 2010 : (2011) 3 CHN 77 Supp : (2011) 3 KCCR 251 SN : (2011) 1 SCALE 651 : (2011) 3 SCC 287 : (2011) 1 SCC(L&S) 498 : (2011) 1 SCR 894 : (2012) 3 SLJ 476

Constitution of India, 1950 — Article 14, 141, 21, 32
Supreme Court20 Jan 2011Disposed Of

Indra Vikram Singh and Others Vs State of M.P. and Another

Supreme Court Of India · (2011) AIRSCW 2745 : (2011) 3 JT 564 : (2011) 3 SCALE 528 : (2011) 11 SCC 531

Madhya Pradesh Abolition of Jagirs and Land Reforms Act, 1952 — Section 10(2)Madhya Pradesh Swatwadharik Adhikar Sampati (Vindhya Pradesh) Adhiniyam, 1965 — Section 3
Supreme Court20 Jan 2011Allowed

Shree Sidhbali Steels Ltd. and Others Vs State of U.P. and Others

Supreme Court Of India · AIR 2011 SC 1175 : (2011) AIRSCW 4292 : (2011) 5 AWC 4986 : (2011) ELR 1122 : (2012) 1 RCR(Civil) 663 : (2011) 1 SCALE 676 : (2011) 3 SCC 193 : (2011) 3 SCR 134

Central Sales Tax Act, 1956 — Section 8(5)Constitution of India, 1950 — Article 14, 19(1), 32Electricity (Supply) Act, 1948 — Section 49, 49(3)
Supreme Court18 Jan 2011Dismissed

State of M.P. Vs Vishweshwar Kol

Supreme Court Of India · (2011) 2 ACR 2113 : (2011) AIRSCW 1910 : (2011) CriLJ 2172 : (2011) 2 JCC 1124 : (2011) 2 JLJ 30 : (2011) 3 KCCR 291 SN : (2011) 3 MPJR 156 : (2011) 1 NCC 780 : (2011) 2 RCR(Criminal) 256 : (2011) 3 SCALE 141 : (2011) 11 SCC 472 : (2011) 3 SCC(Cri) 225 :

Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302
Supreme Court18 Jan 2011Dismissed

Kalyan Kumar Gogoi Vs Ashutosh Agnihotri and Another

Supreme Court Of India · AIR 2011 SC 760 : (2011) 4 ALD 14 : (2011) 2 GLT 5 : (2011) 1 JT 249 : (2011) 2 KCCR 1407 : (2011) 1 SCALE 516 : (2011) 2 SCC 532 : (2011) 1 SCC(Cri) 741 : (2011) 1 SCR 796 : (2011) 1 UJ 387

Conduct of Elections Rules, 1961 — Rule 15, 3Evidence Act, 1872 — Section 3, 60, 64Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 116A, 25
Supreme Court18 Jan 2011Disposed Of

Offshore Holdings Pvt. Ltd. Vs Bangalore Development Authority and Others

Supreme Court Of India · (2011) 4 BomCR 212 : (2011) 1 JT 384 : (2011) 1 SCALE 533 : (2011) 3 SCC 139 : (2011) 1 SCR 453 : (2011) 1 UJ 509

Constitution Of India, 1950 — Article 13(1), 14, 19(1)(f), 19(1)(g), 31, 31(3), 246, 246(1), 246(2), 246(3), 246(4), 248, 254(1), 254(2)Land Acquisition Act, 1894 — Section 4, 4(1), 6, 11A, 16, 23, 23(1)Maharashtra Regional And Town Planning Act, 1966 — Section 126, 127
Supreme Court18 Jan 2011Disposed Of

Alamelu and Another Vs State represented by Inspector of Police

Supreme Court Of India · (2011) 2 ACR 1873 : AIR 2011 SC 715 : (2011) AIRSCW 650 : (2011) 1 ALD(Cri) 711 : (2011) 1 JCC 239 : (2011) 2 JCR 1 : (2011) 1 JT 265 : (2011) 2 KCCR 96 SN : (2011) 1 NCC 487 : (2011) 1 RCR(Criminal) 498 : (2011) 1 SCALE 575 : (2011) 2 SCC 385 : (2011) 1

Constitution of India, 1950 — Article 136, 21Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Evidence Act, 1872 — Section 35
Supreme Court17 Jan 2011Allowed

Custodian of Textiles Undertaking, Bombay Vs Hall and Anderson Ltd. and Others

Supreme Court Of India · (2011) AIRSCW 994 : (2011) 3 JT 275 : (2011) 2 KCCR 139 SN : (2011) 1 SCALE 511 : (2011) 11 SCC 390 : (2011) 2 SCR 134 : (2011) 1 Supreme 568

Constitution of India, 1950 — Article 39B, 39CSwadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1986 — Section 3, 3(1)Textile Undertakings (Nationalisation) Act, 1995 — Section 8<
Supreme Court17 Jan 2011Dismissed

Oriental Insurance Co. Ltd. Vs Dhanbai Kanji Gadhvi and Others

Supreme Court Of India · (2011) ACJ 721 : AIR 2011 SC 1138 : (2011) AIRSCW 1269 : (2011) 2 AWC 1918 : (2011) 1 CGBCLJ 52 : (2011) 2 GLH 1534 : (2011) 2 GLR 1534 : (2011) 2 JCR 183 : (2011) 6 JT 311 : (2011) 2 KCCR 162 SN : (2011) 1 KLJ 56 : (2011) 3 MLJ 1097 : (2011) 2 PLJR 75 :

Motor Vehicles Act, 1988 — Section 163A, 166