COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 926 of 2,993

Supreme Court31 Jan 2011Dismissed

The Deputy Commissioner, Dharwad District, Dharwad and Others Vs Shivakka and Others

Supreme Court Of India · (2012) 6 KarLJ 133

Constitution of India, 1950 — Article 142, 21, 226, 32, 5Penal Code, 1860 (IPC) — Section 342

Supreme Court31 Jan 2011dismissed

All India Emp. St. Insu. Corpn. Emp. Fedn. and Another Vs Empl. State Insurance Corpn. and Others

Supreme Court Of India · (2011) 01 SC CK 0140

Supreme Court31 Jan 2011Allowed

Varghese K. Joseph Vs The Custodian and Others

Supreme Court Of India · (2011) 2 ACR 1903 : AIR 2011 SC 832 : (2011) AIRSCW 1816 : (2011) AIRSCW 848 : (2012) AIRSCW 73 : (2011) 2 ALD(Cri) 139 : (2011) 162 CompCas 451 : (2011) 2 CompLJ 213 : (2011) 1 Crimes 254 : (2011) 2 JT 10 : (2011) 2 KCCR 109 SN : (2011) 1 RCR(Criminal) 8

Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 10

Supreme Court31 Jan 2011Allowed

Sou. Sandhya Manoj Wankhade Vs Manoj Bhimrao Wankhade and Others

Supreme Court Of India · (2011) AIRSCW 1327 : (2012) 2 ALT(Cri) 391 : (2011) 59 BLJR 321 : (2011) 1 CG.L.R.W. 329 : (2011) 1 CGBCLJ 40 : (2011) CriLJ 1687 : (2011) 2 CTC 455 : (2011) 2 DMC 811 : (2011) 2 GLH 1111 : (2011) 2 GLR 1111 : (2011) 2 JCC 717 : (2011) 3 JT 265 : (2011) 2

Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2, 20

Supreme Court31 Jan 2011Allowed

Krishnadevi Malchand Kamathia and Others Vs Bombay Environmental Action Group and Others

Supreme Court Of India · AIR 2011 SC 1140 : (2011) AIRSCW 1291 : (2011) 3 ALLMR 474 : (2011) 3 BomCR 786 : (2011) 3 CHN 66 Supp : (2011) 2 JT 84 : (2011) 2 SCALE 133 : (2011) 3 SCC 363 : (2011) 3 SCR 291 : (2011) 2 UJ 951

Environment (Protection) Act, 1986 — Section 15Maharashtra Private Forests (Acquisition) Act, 1975 — Section 21

Supreme Court31 Jan 2011Allowed

National Council for Teacher Education and Others Vs Shri Shyam Shiksha Prashikshan Sansthan and Others etc. etc.

Supreme Court Of India · AIR 2011 SC 932 : (2011) AIRSCW 1075 : (2011) 2 ALLMR 433 : (2011) 2 JCR 29 : (2011) 2 KCCR 152 SN : (2011) 3 MLJ 961 : (2011) 1 RLW 665 : (2011) 2 SCALE 59 : (2011) 3 SCC 238 : (2011) 2 SCR 291 : (2011) 1 Supreme 673 : (2011) 2 UJ 1039 : (2011) 1 UPLBEC

All India Council for Technical Education Act, 1987 — Section 10(1)Andhra Pradesh Education Act, 1982 — Section 20, 20(3)Constitution of India, 1950 — Article 14, 245, 246, 254(2), 41

Supreme Court31 Jan 2011Allowed

Yin Cheng Hsiung Vs Essem Chemical Industries

Supreme Court Of India · (2012) CriLJ 1204

Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141

Supreme Court31 Jan 2011Dismissed

T.N. Godavarman Thirumulpad Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) 5 SCALE 126 : (2011) 12 SCC 483

Supreme Court28 Jan 2011Disposed Of

Rajeshwari and Others Vs Oriental Insurance Company Ltd. and Another

Supreme Court Of India · (2012) ACJ 1475

Supreme Court28 Jan 2011Dismissed

Prafull Goradia Vs Union of India (UOI)

Supreme Court Of India · (2011) AIRSCW 789 : (2011) 2 ALLMR 453 : (2011) 3 AWC 2376 : (2011) 2 CHN 204 Supp : (2011) 1 CTC 747 : (2011) 2 JCR 49 : (2011) 2 KCCR 106 SN : (2011) 1 KLT 584 : (2011) 3 LW 44 : (2011) 2 RCR(Civil) 232 : (2011) 1 SCALE 761 : (2011) 2 SCC 568 : (2011) 1

Constitution of India, 1950 — Article 14, 15, 27, 32

Supreme Court28 Jan 2011Allowed

Jagpal Singh and Others Vs State of Punjab and Others

Supreme Court Of India · AIR 2011 SC 1123 : (2011) AIRSCW 990 : (2012) AIRSCW 2574 : (2011) 3 AWC 2379 : (2011) 112 CLT 130 : (2011) 2 GLR 1304 : (2011) 2 JCR 52 : (2011) 2 JKJ 34 : (2011) 3 LW 17 : (2011) 1 RCR(Civil) 912 : (2011) 113 RD 329 : (2011) 2 RLW 1389 : (2011) 2 SCALE

Estates Abolition Act — Section 3Punjab Village Common Lands (Regulation) Act, 1961 — Section 7

Supreme Court28 Jan 2011Dismissed

State Vs Mahender Singh Dahiya

Supreme Court Of India · (2011) 2 ACR 1660 : AIR 2011 SC 1017 : (2011) AIRSCW 1916 : (2011) CriLJ 2177 : (2011) 1 Crimes 319 : (2011) 3 JT 109 : (2011) 3 KCCR 292 SN : (2011) 1 PLJR 129 : (2011) 1 RCR(Criminal) 706 : (2011) 2 SCALE 7 : (2011) 3 SCC 109 : (2011) 1 SCC(Cri) 821 : (

Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 135, 136, 137, 138, 139Penal Code, 1860 (IPC) — Section 201, 302

Supreme Court28 Jan 2011Allowed

Parmeshwari Vs Amir Chand and Others

Supreme Court Of India · (2011) ACJ 1613 : AIR 2011 SC 1504 : (2011) AIRSCW 3240 : (2011) AIRSCW 1551 : (2011) 2 AWC 1817 : (2011) 2 RCR(Civil) 152 : (2011) 2 SCALE 398 : (2011) 11 SCC 635 : (2011) 1 SCR 1096 : (2011) 3 Supreme 524

Supreme Court28 Jan 2011Allowed

Veena Vs State Govt. of NCT, Delhi and Another

Supreme Court Of India · AIR 2011 SC 3469 : (2012) 1 ALD(Cri) 916 : (2011) 2 DMC 243 : (2012) 1 RCR(Civil) 827 : (2012) 1 RLW 381 : (2011) 2 UJ 1885

Criminal Procedure Code, 1973 (CrPC) — Section 340Hindu Marriage Act, 1955 — Section 13(1), 13BPenal Code, 1860 (IPC) — Section 498A

Supreme Court28 Jan 2011Allowed

Keshavadas Shridharao Savakar and Others Vs Assistant Commnr. and Land Acquisition Officer and Another

Supreme Court Of India · (2011) 2 AWC 1973 : (2011) 114 RD 6 : (2011) 2 SCALE 4 : (2011) 11 SCC 476 : (2011) 2 UJ 1814

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 142Land Acquisition Act, 1894 — Section 4(1), 54

Supreme Court27 Jan 2011Dismissed

The Administrator, Ranchi Municipal Corpn. Vs Rajnish Kumar and Others

Supreme Court Of India · (2011) AIRSCW 3603 : (2011) 2 PLJR 52 : (2011) 2 SCALE 145 : (2011) 11 SCC 568 : (2011) 2 SCC(L&S) 350

Supreme Court27 Jan 2011Allowed

Jiten Kumar Sahoo and Others Vs Chief General Manager Mahanadi Coalfields Ltd. and Others

Supreme Court Of India · (2011) AIRSCW 1282 : (2011) 3 AWC 3041 : (2011) 112 CLT 149 : (2011) 130 FLR 321 : (2011) 2 JCR 56 : (2011) 3 PLJR 116 : (2011) 1 SCALE 746 : (2011) 11 SCC 520 : (2011) 2 SCC(L&S) 238 : (2011) 1 SCR 572 : (2011) 1 Supreme 633

Supreme Court27 Jan 2011Allowed

Sukhbir Singh and Another Vs State of Punjab

Supreme Court Of India · (2011) 2 ACR 2006 : (2011) AIRSCW 2220 : (2011) CriLJ 2336 : (2011) 3 KCCR 288 SN : (2011) 2 RCR(Criminal) 842 : (2011) 4 SCALE 491 : (2011) 11 SCC 436 : (2011) 3 SCC(Cri) 202 : (2011) 2 UC 1327

Penal Code, 1860 (IPC) — Section 120B, 149, 302

Supreme Court27 Jan 2011Allowed

Hari Ram Vs Jyoti Prasad and Another

Supreme Court Of India · AIR 2011 SC 952 : (2011) AIRSCW 1097 : (2011) 2 ALLMR 457 : (2011) 2 AWC 2006 : (2011) 2 CHN 120 Supp : (2011) 3 CTC 769 : (2011) 3 JT 173 : (2011) 2 KCCR 154 SN : (2011) 3 MPJR 1 : (2010) 164 PLR 641 : (2011) 2 RCR(Civil) 515 : (2011) 113 RD 333 : (2011)

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 133Limitation Act, 1963 — Section 22, 3

Supreme Court27 Jan 2011Allowed

Daulat Ram and Another Vs C.B.N. Mandsaur, M.P.

Supreme Court Of India · (2011) CriLJ 2329 : (2011) 3 KCCR 316 SN : (2011) 2 RCR(Criminal) 62 : (2011) 2 SCALE 488 : (2011) 1 SCR 1092

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 13