COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 869 of 2,993

Supreme Court23 Nov 2011Allowed

Sanjay Chandra Vs CBI

Supreme Court Of India · AIR 2012 SC 830 : (2012) CriLJ 702 : (2012) 1 GLH 93 : (2012) 1 LW(Cri) 46 : (2012) 1 PLJR 264 : (2011) 4 RCR(Criminal) 898 : (2011) 13 SCALE 107 : (2012) 1 SCC 40 : (2012) 1 UC 151 : (2011) 6 UJ 4077

Constitution Of India, 1950 — Article 19, 21Code Of Criminal Procedure, 1973 — Section 87, 88, 437, 437(1), 437(3), 439, 439(1)Indian Penal Code, 1860 — Section 109, 420B, 468, 471

Supreme Court23 Nov 2011Dismissed

Jaisy @ Jayaseelan Vs State rep. by Inspector of Police

Supreme Court Of India · (2012) 1 ACR 1164 : AIR 2012 SC 478 : (2012) AIRSCW 238 : (2012) CriLJ 1024 : (2011) 13 JT 330 : (2012) 1 MLJ 827 : (2012) 1 RCR(Criminal) 670 : (2011) 13 SCALE 81 : (2012) 1 SCC 529 : (2012) 1 UC 354

Penal Code, 1860 (IPC) — Section 302, 34, 341, 449

Supreme Court23 Nov 2011Dismissed

Union of India (UOI) Vs Col. L.S.N. Murthy and Another

Supreme Court Of India · (2012) 1 ALLMR 963 : (2012) 2 AWC 1591 : (2012) 1 CHN 49 Supp : (2012) 1 CTC 329 : (2011) 13 JT 258 : (2012) 1 LW 221 : (2012) 3 RCR(Civil) 629 : (2011) 13 SCALE 67 : (2012) 1 SCC 718

Arbitration and Conciliation Act, 1996 — Section 34, 37Constitution of India, 1950 — Article 13, 13(3), 136, 368Contract Act, 1872 — Section 23, 70

Supreme Court23 Nov 2011Dismissed

National Insurance Company Ltd. Vs Sinitha and Others

Supreme Court Of India · (2012) ACJ 1 : AIR 2012 SC 797 : (2012) AIRSCW 10 : (2012) 2 ALD 112 : (2012) 1 AWC 556 Supp : (2012) 5 BomCR 820 : (2012) 1 KLJ 69 : (2012) 1 LW 120 : (2012) 4 MhLj 98 : (2012) 1 MLJ 1164 : (2012) 1 PLJR 144 : (2012) 1 RCR(Civil) 205 : (2011) 13 SCALE 84

Motor Vehicles Act, 1988 — Section 140, 140(2), 140(3), 140(4), 140(5)Penal Code, 1860 (IPC) — Section 279, 304A, 337

Supreme Court22 Nov 2011Dismissed

Shiv Shankar Singh Vs State of Bihar and Another

Supreme Court Of India · (2012) 1 ACR 1173 : (2012) BomCR(Cri) 818 : (2012) 1 Crimes 16 : (2012) 1 JCR 218 : (2011) 13 JT 319 : (2012) 2 MLJ 383 : (2012) 1 PLJR 139 : (2012) 1 RCR(Criminal) 14 : (2011) 13 SCALE 75 : (2012) 1 SCC 130 : (2012) 1 UC 195

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 203, 204Penal Code, 1860 (IPC) — Section 302, 34, 395, 396, 398

Supreme Court22 Nov 2011Dismissed

B.T. Purushothama Rai Vs K.G. Uthaya and Others

Supreme Court Of India · (2012) 3 SCALE 178 : (2011) 14 SCC 86

Constitution of India, 1950 — Article 48AKarnataka Land Reforms Act, 1961 — Section 1, 132, 133, 2, 48ALimitation Act, 1963 — Section 5

Supreme Court22 Nov 2011Dismissed

Chandrashekar (D) by L.Rs. and Others Vs Land Acquisition Officer and Another Basappa (D) and by L.Rs. and Others Vs Special Land Acquisition Officer, Gulbarga and Another etc. etc.

Supreme Court Of India · (2011) 13 SCALE 48 : (2012) 1 SCC 390

City Improvement Trust Board Act, 1976 — Section 15(1)Land Acquisition Act, 1894 — Section 18(3)

Supreme Court22 Nov 2011Dismissed

Bangaru Laxman Vs State (through CBI) and Another

Supreme Court Of India · (2011) 13 SCALE 212

Criminal Law (Amendment) Act, 1952 — Section 3, 8(2)Criminal Procedure Code, 1973 (CrPC) — Section 164, 167, 195, 306, 306(1)General Clauses Act, 1897 — Section 3(32)

Supreme Court22 Nov 2011dismissed

Dinesh Kumar Vs Chairman, Airport Authority of India and Another

Supreme Court Of India · (2011) 13 SCALE 132

Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19(1), 19(2), 19(3)

Supreme Court22 Nov 2011Dismissed

State of U.P. and Another Vs Sher Baz Khan and Another

Supreme Court Of India · (2012) 1 SCALE 366

Supreme Court18 Nov 2011Allowed

T.N. Godavarman Thirumulpad Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) 13 SCALE 346

Supreme Court18 Nov 2011Allowed

Govt. of A.P. and Others Vs Obulapuram Mining Company P. Ltd. and Others etc.

Supreme Court Of India · (2011) 13 SCALE 332

Supreme Court18 Nov 2011Allowed

State of Bihar Vs Pukhan Mahto

Supreme Court Of India · (2011) 11 SC CK 0057

Limitation Act, 1963 — Section 5

Supreme Court18 Nov 2011Dismissed

Dewan Chand Builders and Contractors Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) 13 SCALE 12

Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 1(4), 10, 12, 18(1), 2Building and Other Construction Workers Welfare Cess Act, 1996 — Section 11, 14, 2, 3, 3(1)

Supreme Court18 Nov 2011Allowed

Sunil Kr. Ghosh and Others Vs K. Ram Chandran and Others

Supreme Court Of India · (2012) 1 AWC 741 : (2012) 1 CHN 157 Supp : (2012) 132 FLR 532 : (2012) 1 LLJ 625 : (2012) LLR 76 : (2011) 13 SCALE 23 : (2012) 1 SLJ 151

Companies Act, 1956 — Section 293Industrial Disputes Act, 1947 — Section 10(2), 12(4), 12(5)

Supreme Court18 Nov 2011Disposed Of

Nandini Sundar and Others Vs State of Chhattisgarh

Supreme Court Of India · AIR 2011 SC 2839 : (2011) AIRSCW 4141 : (2011) 13 SCALE 331 : (2011) 5 Supreme 33

Supreme Court18 Nov 2011Disposed Of

The Divisional Controller, KSRTC Vs M.G. Vittal Rao

Supreme Court Of India · (2012) 1 AWC 745 : (2012) 2 CHN 62 Supp : (2011) 13 JT 247 : (2012) 1 LLJ 320 : (2012) LLR 8 : (2012) 3 MhLj 169 : (2011) 13 SCALE 33 : (2012) 1 SCC 442 : (2012) 1 SLJ 155

Constitution of India, 1950 — Article 311(2)Karnataka High Court Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 381, 457

Supreme Court17 Nov 2011Dismissed

All India Drug Action Network and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) 13 SCALE 330

Supreme Court17 Nov 2011Allowed

Ummu Sabeena Vs State of Kerala and Others

Supreme Court Of India · (2012) 1 ACR 1178 : (2012) 3 ALT(Cri) 20 : (2012) BomCR(Cri) 632 : (2011) 4 KLT 764 : (2012) 2 MLJ 429 : (2012) 1 NCC 175 : (2012) 1 RCR(Criminal) 182 : (2011) 13 SCALE 28

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22, 22(5)

Supreme Court17 Nov 2011

Air India Cabin Crew Association and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) 12 SCALE 637

Air Corporations (Transfer of Undertakings and Repeal) Act, 1994 — Section 3, 8, 9Air Corporations Act, 1953 — Section 34, 6Air India Employees Service Regulations, 2000 — Regulation 46