Supreme Court18 Sept 2012Dismissed

V. Chandrasekaran and Another Vs The Administrative Officer and Others

Supreme Court Of India · (2012) 6 AWC 5462 Supp : (2012) 6 AWC 5462 : (2013) 1 CALLT 17 : (2012) 9 JT 260 : (2012) 5 LW 724 : (2012) 4 RCR(Civil) 588 : (2012) 9 SCALE 142 : (2012) 12 SCC 133

General Clauses Act, 1897 — Section 21Land Acquisition (Tamil Nadu Amendment) Act, 1996 — Section 48BLand Acquisition Act, 1894 — Section 11, 16, 16A, 17, 17(2)
Supreme Court18 Sept 2012Allowed

Pushpanjali Sahu Vs State of Orissa and Another

Supreme Court Of India · AIR 2013 SC 1119 : (2012) AIRSCW 5447 : (2013) 1 AJR 509 : (2012) 4 JCC 3124 : (2012) 9 JT 379 : (2013) 1 OLR 63 : (2012) 9 SCALE 441 : (2012) 9 SCC 705 : (2012) 11 SCC 433 : (2012) 6 Supreme 681 : (2012) 2 UC 2170

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 324, 376, 376(1), 376(2), 452
Supreme Court14 Sept 2012dismissed

Mustafa Shahadal Shaikh Vs The State of Maharashtra

Supreme Court Of India · (2012) 3 ACR 3149 : AIR 2013 SC 851 : (2012) AIRSCW 5308 : (2012) CriLJ 4763 : (2012) 4 JCC 2677 : (2012) 9 JT 20 : (2012) 2 NCC 840 : (2013) 2 RCR(Criminal) 23 : (2013) 2 RLW 1568 : (2012) 8 SCALE 692 : (2012) 11 SCC 397

Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 304B(1), 306, 34, 498A