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Supreme Court Of India judgments

59,848 judgments · page 830 of 2,993

Supreme Court24 Sept 2012

Gian Singh Vs State Of Punjab And Another

Supreme Court Of India · (2012) BomCR(Cri) 428 : (2012) 3 CG.L.R.W. 98 : (2012) 3 GLH 394 : (2012) 9 JT 457 : (2012) 9 JT 426 : (2012) 5 KarLJ 476 : (2012) 4 KLJ 141 : (2012) 4 KLT 108 : (2012) 9 SCALE 257 : (2012) 10 SCC 303 : (2012) 4 WLN 71

Code Of Criminal Procedure, 1973 — Section 173, 320, 320(2), 320(9), 362, 394, 397, 397(2), 482, 561AIndian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 279, 302, 304B, 307, 323, 326, 354, 379, 394, 395, 406, 409, 418, 420, 465, 467, 468, 469, 471, 496, 498A, 506, 506(II)Prevention Of Corruption Act, 1947 — Section 5(2), 5(1)(d)
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Supreme Court21 Sept 2012Partly Allowed

Central Bureau of Investigation, Hyderabad Vs K. Narayana Rao

Supreme Court Of India · (2012) CriLJ 4610 : (2012) 6 CTC 569 : (2012) 3 GLH 373 : (2012) 9 JT 359 : (2012) 4 KLT 92 : (2012) MLJ(Cri) 420 : (2012) 4 MPJR 179 : (2013) 1 OLR 74 : (2012) 9 SCALE 228 : (2012) 9 SCC 512

Criminal Procedure Code, 1973 (CrPC) — Section 209, 226, 227, 228, 482Penal Code, 1860 (IPC) — Section 109, 120A, 120B, 34, 35Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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Supreme Court21 Sept 2012Dismissed

Jitendra Nath Singh Vs The Official Liquidator and Others

Supreme Court Of India · (2012) AIRSCW 5391 : (2012) 111 CLA 358 : (2012) 175 CompCas 251 : (2013) 1 CompLJ 101 : (2012) 9 JT 221 : (2012) 9 SCALE 186 : (2013) 1 SCC 462 : (2012) 116 SCL 215

Companies Act, 1913 — Section 230(5)Companies Act, 1956 — Section 442, 446, 529, 529(1), 529(2)Constitution of India, 1950 — Article 136
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Supreme Court21 Sept 2012Dismissed

Benarsi Krishna Committee and Others Vs Karmyogi Shelters Pvt. Ltd.

Supreme Court Of India · (2012) 6 ALLMR 415 : (2012) 6 ALT 32 : (2012) 4 ARBLR 81 : (2012) 6 AWC 5700 Supp : (2012) 6 AWC 5700 : (2013) 1 CDR 197 : (2013) 1 CHN 65 : (2013) 1 CHN 63 : (2012) 111 CLA 65 : (2013) 115 CLT 468 : (2012) 5 CTC 519 : (2012) 9 JT 111 : (2013) 1 LW 102 :

Arbitration and Conciliation Act, 1996 — Section 11, 2, 31(5), 33, 34Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 3 Rule 1
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Supreme Court20 Sept 2012dismissed

Budhuram Vs State of Chhattisgarh

Supreme Court Of India · (2013) ALLMR(Cri) 389 : (2012) 10 JT 569 : (2012) 10 JT 568 : (2012) 9 SCALE 224 : (2012) 11 SCC 588 : (2012) 2 UC 2207

Penal Code, 1860 (IPC) — Section 302
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Supreme Court20 Sept 2012Disposed Of

State of Rajasthan and Others Vs Aanjaney Organic Herbal Pvt. Ltd.

Supreme Court Of India · AIR 2013 SC 581 : (2012) AIRSCW 5194 : (2013) 1 CDR 193 : (2013) 1 CHN 58 : (2012) 7 MLJ 747 : (2012) 9 SCALE 138 : (2012) 10 SCC 283 : (2012) 6 Supreme 695 : (2012) 4 WLN 117

Constitution of India, 1950 — Article 341, 342General Clauses Act, 1897 — Section 3(42)Rajasthan Tenancy Act, 1955 — Section 42
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Supreme Court20 Sept 2012Dismissed

Payal Vision Ltd. Vs Radhika Choudhary

Supreme Court Of India · (2012) 6 ALT 1 : (2012) 6 AWC 5456 : (2012) 6 AWC 5456 Supp : (2012) 6 BomCR 262 : (2013) 1 CDR 202 : (2013) 1 CHN 77 : (2012) 5 CTC 887 : (2012) 9 JT 214 : (2012) 4 KLJ 735 : (2013) 1 LW 24 : (2012) 7 MLJ 741 : (2013) 1 OLR 108 : (2012) 4 RCR(Civil) 816

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106
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Supreme Court20 Sept 2012Allowed

Ash Mohammad Vs Shiv Raj Singh @ Lalla Babu and Another

Supreme Court Of India · (2013) 1 ALJ 222 : (2012) CriLJ 4670 : (2012) 4 JCC 2909 : (2012) 9 JT 155 : (2013) 1 LW(Cri) 230 : (2013) 1 OCR 30 : (2013) 1 RCR(Criminal) 277 : (2012) 9 SCALE 165 : (2012) 9 SCC 446

Indian Penal Code, 1860 — Section 365, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 437, 439
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Supreme Court19 Sept 2012Allowed

Balaji Gunthu Dhule Vs State of Maharashtra

Supreme Court Of India · (2013) 1 ABR 72 : AIR 2013 SC 264 : (2012) AIRSCW 5651 : (2013) ALLMR(Cri) 376 : (2013) 1 ALT(Cri) 372 : (2012) BomCR(Cri) 399 : (2012) 9 JT 375 : (2012) 4 KLJ 600 : (2013) 2 RLW 1069 : (2012) 9 SCALE 451 : (2012) 11 SCC 685 : (2012) 6 Supreme 710 : (2012

Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(4), 315, 342, 374(2)Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court19 Sept 2012Dismissed

Pudhu Raja and Another Vs State, rep. by Inspector of Police

Supreme Court Of India · (2013) 1 ALT(Cri) 486 : (2013) 1 CALLT 9 : (2012) 4 JCC 2751 : (2012) 9 JT 252 : (2012) 9 SCALE 177 : (2012) 11 SCC 196 : (2012) 2 UC 2179

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
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Supreme Court19 Sept 2012Allowed

Mahesh Chandra Verma and Others Vs State of Jharkhand and Others

Supreme Court Of India · AIR 2013 SC 862 : (2012) AIRSCW 5273 : (2012) 135 FLR 1049 : (2012) 4 JCR 151 : (2012) 4 JLJR 192 : (2012) 9 JT 334 : (2012) 7 MLJ 720 : (2012) 4 PLJR 105 : (2012) 9 SCALE 113 : (2012) 11 SCC 656 : (2013) 1 SCC(L&S) 1 : (2013) 1 SCT 153 : (2012) 6 Supreme

Advocates Act, 1961 — Section 2(1)Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13, 14Constitution of India, 1950 — Article 14, 142, 16, 233, 309
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