CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 820 of 2,993

Supreme Court30 Nov 2012Allowed

The Deputy Inspector General of Police and Another Vs S. Samuthiram

Supreme Court Of India · AIR 2013 SC 14 : (2013) 1 AJR 850 : (2013) 1 BomCR 733 : (2013) 1 BomCR(Cri) 391 : (2013) 3 CDR 623 : (2013) 1 CTC 931 : (2013) 136 FLR 99 : (2013) LabIC 446 : (2013) 1 LW 319 : (2013) 1 RCR(Criminal) 329 : (2012) 11 SCALE 420 : (2013) 1 SCC 598 : (2013)

Constitution of India, 1950 — Article 14, 15, 21, 226Penal Code, 1860 (IPC) — Section 294, 509Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3
Read judgment
Supreme Court30 Nov 2012Dismissed

Bhupendra Nath Hazarika and Another Vs State of Assam and Others

Supreme Court Of India · AIR 2013 SC 234 : (2013) AIRSCW 401 : (2013) 136 FLR 161 : (2013) 2 GLT 17 : (2013) 2 GLT 1 : (2012) 12 JT 44 : (2013) LabIC 1375 : (2013) 1 LLN 1 : (2012) 11 SCALE 469 : (2013) 2 SCC 516 : (2013) 2 SCT 306 : (2012) 8 Supreme 235 : (2013) 2 WBLR 436

Assam Administrative Tribunal Act, 1977 — Section 4(2)Assam Police Service Rules, 1966 — Rule 10, 18, 18(1), 2, 23Bihar Superior Judicial Service Rules, 1946 — Rule 11, 6
Read judgment
Supreme Court29 Nov 2012Disposed Of

State of Haryana and Another Vs Kartar Singh (D) Through L.Rs.

Supreme Court Of India · (2013) 1 ALT 44 : (2013) 1 AWC 996 : (2013) 2 CDR 443 : (2012) 12 JT 132 : (2013) 1 LW 675 : (2013) 1 RCR(Civil) 848 : (2012) 11 SCALE 536

Civil Procedure Code, 1908 (CPC) — Section 151, 152Constitution of India, 1950 — Article 136Land Acquisition (Amendment) Act, 1984 — Section 30
Read judgment
Supreme Court27 Nov 2012dismissed

Gurpal Singh Vs High Court of Judicature for Rajasthan

Supreme Court Of India · (2013) 1 CDR 238 : (2013) 116 CLT 246 : (2013) 136 FLR 230 : (2012) 11 SCALE 390 : (2013) 1 SLJ 1 : (2013) 2 WBLR 477 : (2012) 4 WLN 100

Constitution of India, 1950 — Article 32Penal Code, 1860 (IPC) — Section 201, 27, 409Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13, 16
Read judgment
Supreme Court27 Nov 2012

Laxmi Dyechem Vs State of Gujarat and Others

Supreme Court Of India · (2013) 4 ABR 956 : (2013) 1 ACR 410 : (2012) 11 ADJ 391 : (2013) AIRSCW 3468 : (2013) 2 ALT(Cri) 45 : (2013) 1 BC 140 : (2013) 1 BomCR 813 : (2013) 1 BomCR(Cri) 456 : (2013) 1 CompLJ 137 : (2013) CriLJ 3288 : (2013) 1 Crimes 101 : (2012) 6 CTC 690 : (2013

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 140, 141
Read judgment
Supreme Court27 Nov 2012Disposed Of

Raju @ Balachandran and Others Vs State of Tamil Nadu

Supreme Court Of India · (2013) 1 ACR 576 : AIR 2013 SC 983 : (2013) 1 AJR 844 : (2013) 1 ALD(Cri) 756 : (2013) ALLMR(Cri) 339 : (2013) 1 CG.L.R.W. 73 : (2013) CriLJ 491 : (2013) 1 MLJ(Cri) 318 : (2013) 2 RCR(Criminal) 567 : (2012) 11 SCALE 357

Penal Code, 1860 (IPC) — Section 302, 326, 34, 341
Read judgment
Supreme Court27 Nov 2012Allowed

Cipla Ltd. Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 1 AWC 1001 : (2012) 12 JT 486 : (2013) 1 LW 743 : (2013) 54 PTC 126 : (2013) 1 RCR(Civil) 852 : (2012) 11 SCALE 584

Patents Act, 1970 — Section 25(1), 25(2), 25(3), 25(4), 43(2)Patents Rules, 2003 — Rule 55A, 56, 56(4), 57, 58
Read judgment
Supreme Court26 Nov 2012Disposed Of

Padmakar Tukaram Bhavnagare and Another Vs The State of Maharashtra and Another

Supreme Court Of India · (2013) 1 ACR 583 : (2013) 1 BomCR(Cri) 805 : (2013) 1 Crimes 98 : (2013) 1 DMC 36 : (2013) 1 JCC 576 : (2013) 1 JCC 232 : (2013) 1 RCR(Criminal) 220 : (2012) 11 SCALE 334

Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 306, 34, 420, 498APrevention of Corruption Act, 1988 — Section 13(2)
Read judgment
Supreme Court26 Nov 2012Dismissed

Alok Kumar Pandit Vs State of Assam and Others

Supreme Court Of India · (2013) 2 AWC 1817 : (2013) 136 FLR 901 : (2013) LabIC 1443 : (2013) 2 SCT 62

Civil Services Examination Rules, 2005 — Rule 16(2)Constitution of India, 1950 — Article 14, 16, 16(4), 309
Read judgment
Supreme Court23 Nov 2012Dismissed

Chairman, LIC of India and Others Vs A. Masilamani

Supreme Court Of India · (2013) 1 AWC 937 : (2013) 136 FLR 81 : (2013) LLR 301 : (2013) 1 LW 313 : (2012) 11 SCALE 413 : (2013) 6 SCC 530 : (2013) 2 SCT 283

Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 20, 21, 27, 39, 39(1)
Read judgment