COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 819 of 2,993

Supreme Court05 Dec 2012Allowed

Purno Agitok Sangma Vs Pranab Mukherjee

Supreme Court Of India · AIR 2013 SC 372 : (2013) AIRSCW 1 : (2013) 2 AJR 212 : (2012) 12 JT 296 : (2013) 1 RCR(Civil) 334 : (2012) 11 SCALE 509 : (2013) 2 SCC 239

Civil Procedure Code, 1908 (CPC) — Section 141Constitution (Fifty-Second Amendment) Act, 1985 — Section 3Constitution (Seventh Amendment) Act, 1956 — Section 29

Supreme Court04 Dec 2012Allowed

Jeetu @ Jitendera and Others Vs State of Chhattisgarh

Supreme Court Of India · (2013) 1 ACR 353 : (2013) ALLMR(Cri) 345 : (2013) 1 CG.L.R.W. 23 : (2013) 1 JCC 794 : (2012) 12 JT 94 : (2013) 2 KLJ 308 : (2013) 1 OLR 807 : (2013) 1 RCR(Criminal) 524 : (2012) 11 SCALE 630

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 265A, 265L, 357, 374, 382Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 304A

Supreme Court04 Dec 2012Dismissed

Surajit Sarkar Vs State of West Bengal

Supreme Court Of India · (2013) 2 ABR 510 : (2013) 1 ACR 321 : (2013) 7 AD 435 : AIR 2013 SC 807 : (2013) AIRSCW 648 : (2013) 1 ALD(Cri) 568 : (2013) 2 ALT(Cri) 9 : (2013) 1 BomCR(Cri) 510 : (2013) 115 CLT 1120 : (2013) CriLJ 1137 : (2013) 1 Crimes 393 : (2012) 12 JT 138 : (2013)

Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 162Penal Code, 1860 (IPC) — Section 120B, 302, 304, 34

Supreme Court04 Dec 2012Allowed

Sasikumar and Another Vs State of Kerala

Supreme Court Of India · (2012) 4 KLT 867 : (2013) 1 MLJ(Cri) 421 : (2013) 1 RCR(Criminal) 731 : (2012) 11 SCALE 627

Criminal Procedure Code, 1973 (CrPC) — Section 428Kerala Abkari Act, 1077 — Section 8(1), 8(2)

Supreme Court04 Dec 2012Dismissed

Kerala Financial Corporation Vs C.G. Narayanan

Supreme Court Of India · (2013) AIRSCW 293 : (2013) 1 AKR 700 : (2013) 2 ALD 112 : (2013) 1 AWC 936 : (2013) 1 BC 173 : (2013) 3 CDR 638 : (2013) 1 RCR(Civil) 365 : (2012) 11 SCALE 626 : (2013) 1 SCC 381 : (2012) 8 Supreme 511

Supreme Court04 Dec 2012Allowed

Jayesh Dhanesh Goragandhi Vs Municipal Corporation of Greater Mumbai and Others

Supreme Court Of India · (2013) 1 ABR 751 : AIR 2013 SC 882 : (2013) 1 ALLMR 892 : (2013) 1 BomCR 316 : (2012) 12 JT 220 : (2012) 11 SCALE 645

Bombay Town Planning Act, 1954 — Section 165, 165(3), 53, 67, 68Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 14, 31, 31(2)

Supreme Court04 Dec 2012Disposed Of

Gudu Ram Vs State of Himachal Pradesh

Supreme Court Of India · (2013) ACR 45 : (2013) 1 AJR 839 : (2013) ALLMR(Cri) 315 : (2013) 1 BomCR(Cri) 291 : (2013) CriLJ 481 : (2013) 1 Crimes 364 : (2013) 1 JCC 225 : (2012) 1 JCC 225 : (2012) 12 JT 1 : (2013) 1 MLJ(Cri) 312 : (2013) 1 RCR(Criminal) 354 : (2012) 11 SCALE 637

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302, 304

Supreme Court04 Dec 2012Allowed

State of Gujarat and Another Vs Manoharsinhji Pradyumansinhji Jadeja

Supreme Court Of India · (2012) 12 JT 156 : (2013) 1 RLW 449 : (2012) 11 SCALE 670 : (2013) 2 SCC 300

Civil Procedure Code, 1908 (CPC) — Section 11Constitution Act — Section 213, 3Constitution of India, 1950 — Article 252, 252(1), 252(2), 366, 366(22)

Supreme Court03 Dec 2012Allowed

National Bank of Oman Vs Barakara Abdul Aziz and Another

Supreme Court Of India · (2013) 2 ACR 1643 : (2012) 12 JT 432 : (2013) 1 LW(Cri) 241 : (2012) 12 SCALE 168 : (2013) 2 SCC 488

Criminal Procedure Code, 1973 (CrPC) — Section 156, 188, 202, 202(1)Penal Code, 1860 (IPC) — Section 418, 420

Supreme Court03 Dec 2012Allowed

Jodhbir Singh Vs State of Punjab

Supreme Court Of India · (2013) ACR 38 : AIR 2013 SC 1 : (2013) 2 AJR 339 : (2013) 1 ALD(Cri) 448 : (2013) BomCR(Cri) 105 : (2013) 1 Crimes 79 : (2013) 1 JCC 514 : (2012) 1 JCC 514 : (2013) 2 KLJ 219 : (2013) 1 LW(Cri) 321 : (2013) 1 MLJ(Cri) 350 : (2013) 1 OLR 777 : (2013) 1 RCR

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 29, 49, 61, 85Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7AJuvenile Justice Rules, 2007 — Rule 12, 13(3), 12(5)

Supreme Court03 Dec 2012Allowed

Satya Jain (D) Thr. L.Rs. and Others Vs Anis Ahmed Rushdie (D) Thr. L.Rs. and Others

Supreme Court Of India · AIR 2013 SC 434 : (2013) 1 ALD 148 : (2013) 1 ALLMR 433 : (2013) 1 AWC 625 : (2013) 2 CHN 13 : (2012) 195 DLT 373 : (2012) 12 JT 30 : (2013) 1 LW 471 : (2013) 1 RCR(Civil) 369 : (2012) 11 SCALE 570 : (2013) 8 SCC 131

Limitation Act, 1908 — Section 13Limitation Act, 1963 — Section 15(5)Specific Relief Act, 1963 — Section 20

Supreme Court03 Dec 2012Dismissed

State Bank of India and Another Vs Ms. Minshu Saxena and Another

Supreme Court Of India · (2012) 11 SCALE 569

Supreme Court03 Dec 2012Dismissed

N.V. Subba Rao Vs State, through Inspector of Police, CBI/SPE, Visakhapatnam, A.P.

Supreme Court Of India · (2013) 1 ACR 333 : (2013) 1 ALD(Cri) 600 : (2013) 1 ALT(Cri) 456 : (2013) 115 CLT 1153 : (2013) CriLJ 953 : (2013) 1 Crimes 350 : (2013) 1 JCC 235 : (2012) 1 JCC 235 : (2012) 12 JT 245 : (2013) 1 MLJ(Cri) 325 : (2013) 1 RCR(Criminal) 606 : (2012) 11 SCALE

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471

Supreme Court03 Dec 2012Allowed

Salaha Begaum, etc. Vs Special Land Acquisition Officer

Supreme Court Of India · (2013) 1 ALLMR 466 : (2013) 1 ALT 61 : (2013) 1 AWC 385 : (2013) 2 CDR 417 : (2013) 1 RCR(Civil) 607 : (2012) 11 SCALE 730 : (2013) 1 WLN 30

Land Acquisition Act, 1894 — Section 18, 4(1), 54

Supreme Court03 Dec 2012Allowed

State Bank of India and Others Vs Palak Modi and Another etc.

Supreme Court Of India · (2013) 2 AJR 260 : (2013) 2 ALJ 127 : (2013) 2 AWC 1939 : (2013) 136 FLR 303 : (2013) 1 JLJR 476 : (2012) 12 JT 321 : (2013) 2 PLJR 77 : (2012) 11 SCALE 542 : (2013) 3 SCC 607 : (2013) 1 SCT 387 : (2013) 1 SLJ 264

Constitution of India, 1950 — Article 14, 16, 311, 311(2)Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 5(3), 9Maharashtra Employees of Private Schools (Conditions of Servi

Supreme Court03 Dec 2012Disposed Of

Krishan Lal Vs State of Rajasthan and Another

Supreme Court Of India · (2013) 1 ACR 424 : AIR 2013 SC 411 : (2013) ALLMR(Cri) 351 : (2013) CriLJ 567 : (2013) MLJ(Cri) 69 : (2013) 1 RCR(Criminal) 343 : (2013) 1 RLW 597 : (2012) 11 SCALE 609

Criminal Procedure Code, 1973 (CrPC) — Section 2, 401, 401(6)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 307Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 10, 10A, 3, 4, 5

Supreme Court03 Dec 2012Dismissed

Pravin Gada and Another Vs Central Bank of India and Others

Supreme Court Of India · AIR 2013 SC 4 : (2013) 2 AJR 124 : (2013) 1 AWC 17 : (2013) 1 BC 3 : (2013) 1 BomCR 299 : (2013) 3 CDR 602 : (2013) 176 CompCas 101 : (2013) 1 CompLJ 1 : (2013) 1 CTC 340 : (2013) 2 GLR 1567 : (2012) 12 JT 17 : (2012) 11 SCALE 746 : (2013) 2 SCC 101 : (20

Industrial Disputes Act, 1947 — Section 10Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)

Supreme Court03 Dec 2012Dismissed

Ram Karan Gupta Vs J.S. Exim Ltd. and Others

Supreme Court Of India · AIR 2013 SC 24 : (2013) 1 ALT 35 : (2013) 1 AWC 929 : (2013) 2 CDR 410 : (2013) 1 CHN 132 : (2012) 6 CTC 710 : (2013) 1 LW 456 : (2013) 1 RCR(Civil) 837 : (2013) 1 RLW 855 : (2012) 11 SCALE 599

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 89, Order 21 Rule 89(1), Order 21 Rule 89(4)Limitation Act, 1963 — Article 127

Supreme Court30 Nov 2012Allowed

The Chief Commissioner, Central Excise and Customs, Lucknow and Others Vs Prabhat Singh

Supreme Court Of India · (2013) 2 CHN 158 : (2013) 287 ELT 393 : (2013) 136 FLR 858 : (2013) 1 JT 494 : (2013) 2 LW 122 : (2013) 1 SCALE 506 : (2013) 2 SCT 58 : (2013) 1 SLJ 315

Supreme Court30 Nov 2012Partly Allowed

Pramod Bhanudas Soundankar Vs State of Maharashtra

Supreme Court Of India · (2013) ACR 51 : (2013) ALLMR(Cri) 334 : (2013) 1 BomCR(Cri) 813 : (2013) 1 LW(Cri) 347 : (2013) 1 MLJ(Cri) 404 : (2013) 1 RCR(Criminal) 507 : (2012) 11 SCALE 490 : (2013) 1 SCC 635

Penal Code, 1860 (IPC) — Section 411, 412