Supreme Court14 Jan 2013Allowed
Asit Kanaiyalal Parikh Vs Praful Kumar Ambalal Sikligar
Supreme Court Of India · (2013) 4 KHC 491
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 812 of 2,993
Supreme Court14 Jan 2013Disposed Of
Nission Edu. Consultants Rep. Mng. Dir. Vs M. Sangeetha
Supreme Court Of India · (2013) 14 SCALE 615
Supreme Court14 Jan 2013dismissed
Dream Land Promoters and Consultants Vs Pramod Kumar
Supreme Court Of India · (2013) 14 SCALE 538
Supreme Court14 Jan 2013Dismissed
Bangalore Club Vs Commissioner of Income Tax and Another
Supreme Court Of India · (2013) 2 AD 162 : (2013) AIRSCW 545 : (2013) 1 AKR 522 : (2013) 255 CTR 465 : (2013) 350 ITR 509 : (2013) 1 JT 428 : (2013) 76 KarLJ 475 : (2013) 1 SCALE 365 : (2013) 5 SCC 509 : (2013) 1 Supreme 225 : (2013) 212 TAXMAN 566 : (2013) 4 WBLR 455
Income Tax Act, 1961 — Section 10, 2(24), 260A
Supreme Court14 Jan 2013Allowed
The Assistant Commissioner of Income Tax, Chennai Vs A.R. Enterprises
Supreme Court Of India · (2013) 2 AD 21 : (2013) 256 CTR 1 : (2013) 350 ITR 489 : (2013) 1 JT 442 : (2013) 2 MLJ 555 : (2013) 1 SCALE 326 : (2013) 3 SCC 196 : (2013) 212 TAXMAN 531
Income Tax Act, 1961 — Section 115J, 132, 132A, 139, 139(1)
Supreme Court14 Jan 2013Dismissed
State Bank of India and Others Vs Narendra Kumar Pandey
Supreme Court Of India · (2013) 2 ABR 787 : (2013) 2 AD 8 : AIR 2013 SC 904 : (2013) 2 ALJ 335 : (2013) 2 AWC 1926 : (2013) 136 FLR 704 : (2013) 1 JLJR 378 : (2013) 1 JT 409 : (2013) LabIC 957 : (2013) 2 LLJ 1 : (2013) 1 LLN 349 : (2013) LLR 211 : (2013) 2 PLJR 68 : (2013) 1 SCAL
Constitution of India, 1950 — Article 226State Bank of India (Officers Service) Rules, 1992 — Rule 50(3), 50(4), 50(9), 60(2), 67State Bank of India Act, 1955 — Section 43(1)
Supreme Court14 Jan 2013Dismissed
I.C.D.S. Ltd. Vs Commissioner of Income Tax, Mysore and Another
Supreme Court Of India · (2013) 2 AD 326 : AIR 2013 SC 3037 : (2013) AIRSCW 4512 : (2013) 255 CTR 449 : (2013) 350 ITR 527 : (2013) 1 JT 396 : (2013) 77 KarLJ 142 : (2013) 1 SCALE 342 : (2013) 3 SCC 541 : (2013) 1 Supreme 239 : (2013) 212 TAXMAN 550
Contract Act, 1872 — Section 148Income Tax Act, 1961 — Section 2(13), 2(24), 260A, 32, 32(1)Motor Vehicles Act, 1988 — Section 2(30), 51(4), 51(5)
Supreme Court14 Jan 2013Disposed Of
Commissioner of Central Excise, Chennai-II Commissionerate, Chennai Vs Australian Foods India (P) Ltd., Chennai
Supreme Court Of India · (2013) 3 AD 173 : AIR 2013 SC 1057 : (2013) AIRSCW 620 : (2013) 195 ECR 213 : (2013) 287 ELT 385 : (2013) 18 GSTR 376 : (2013) 1 JT 419 : (2013) 77 KarLJ 354 : (2013) 2 MLJ 748 : (2013) 1 SCALE 355 : (2013) 12 SCC 468 : (2013) 1 Supreme 302
Central Excises and Salt Act, 1944 — Section 35L
Supreme Court11 Jan 2013Allowed
Mr. Justice Chandrashekaraiah (Retd.) Vs Janekere C. Krishna and Others etc.
Supreme Court Of India · (2013) 2 AD 265 : AIR 2013 SC 726 : (2013) AIRSCW 706 : (2013) 1 AKR 801 : (2013) 2 JT 65 : (2013) 2 JT 105 : (2013) 2 KarLJ 377 : (2013) 2 MLJ 568 : (2013) 1 SCALE 255 : (2013) 3 SCC 117 : (2013) 1 SCC(L&S) 826 : (2013) 1 Supreme 161
Administrative Tribunals Act, 1985 — Section 6(7)All India Services Act, 1951 — Section 2, 3(1)Andhra Pradesh Lokayukta and Upa-Lokayukta Act, 1983 — Section 3(2)
Supreme Court11 Jan 2013Dismissed
Raju @ Rajendra and Another Vs State of Rajasthan
Supreme Court Of India · (2013) 1 ACR 836 : (2013) 81 ALLCC 430 : (2013) CriLJ 1248 : (2013) 1 Crimes 158 : (2013) 1 JT 552 : (2013) 1 KCCR 609 : (2013) 2 RCR(Criminal) 131 : (2013) 1 SCALE 303 : (2013) 2 SCC 233 : (2013) 1 UC 493
Penal Code, 1860 (IPC) — Section 141, 143, 147, 148, 149
Supreme Court11 Jan 2013Partly Allowed
Ram Vishambhar and Others Vs State of U.P. Through Home Secretary
Supreme Court Of India · (2013) 1 ACR 707 : (2013) AIRSCW 628 : (2013) AIRSCW 4570 : (2013) 2 ALJ 90 : (2013) 81 ALLCC 424 : (2013) CriLJ 1131 : (2013) 1 Crimes 143 : (2013) 1 JT 507 : (2013) 2 RCR(Criminal) 562 : (2013) 1 SCALE 309 : (2013) 2 SCC 71 : (2013) 4 Supreme 634 : (201
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 301, 302
Supreme Court11 Jan 2013Disposed Of
Ravinder Singh Vs Sukhbir Singh and Others
Supreme Court Of India · (2013) 1 ACR 699 : (2013) 1 AD 549 : AIR 2013 SC 1048 : (2013) AIRSCW 634 : (2013) 1 AKR 793 : (2013) 1 ALD(Cri) 715 : (2013) 80 ALLCC 950 : (2013) 3 ALT(Cri) 98 : (2013) 2 BomCR(Cri) 22 : (2013) CriLJ 1123 : (2013) 1 Crimes 125 : (2013) 1 JLJR 416 : (201
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 169, 173, 403Penal Code, 1860 (IPC) — Section 323, 34, 379, 427, 429Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
Supreme Court10 Jan 2013Disposed Of
Vinay Kanodia Vs J.P. Singh and Others
Supreme Court Of India · (2013) AIRSCW 4449 : (2013) 1 Crimes 300 : (2013) 3 JT 263 : (2013) 1 SCALE 560 : (2013) 2 SCC 582 : (2013) 5 Supreme 615
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 34, 348, 365
Supreme Court10 Jan 2013Dismissed
Subhas Datta Vs Union of India and Others
Supreme Court Of India · (2013) 1 SCALE 380
Supreme Court10 Jan 2013Disposed Of
Chinnam Kameswara Rao and Others Vs State of A.P. Rep. by Home Secretary
Supreme Court Of India · (2013) 2 ACR 1478 : (2013) 2 AD 248 : AIR 2013 SC 3602 : (2013) AIRSCW 1236 : (2013) 1 ALD(Cri) 763 : (2013) 81 ALLCC 330 : (2013) 3 ALT(Cri) 446 : (2013) CriLJ 1540 : (2013) 2 JT 398 : (2013) 3 RCR(Criminal) 245 : (2013) 1 SCALE 643 : (2013) 12 SCC 689
Criminal Procedure Code, 1973 (CrPC) — Section 386, 464, 465Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2
Supreme Court10 Jan 2013Dismissed
Shankar Mahadev Bidari Vs State of Karnataka and Others
Supreme Court Of India · (2013) 1 SCALE 322
Supreme Court10 Jan 2013Allowed
Arun Bhandari Vs State of U.P. and Others
Supreme Court Of India · (2013) 1 ACR 658 : (2013) 1 AD 560 : (2013) AIRSCW 569 : (2013) 1 ALD(Cri) 726 : (2013) 2 ALJ 80 : (2013) 80 ALLCC 929 : (2013) CriLJ 1020 : (2013) 1 Crimes 113 : (2013) 1 JLJR 464 : (2013) 1 JT 467 : (2013) 4 LW 256 : (2013) 2 LW(Cri) 261 : (2013) 1 MLJ(
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 190(1), 482Penal Code, 1860 (IPC) — Section 406, 415, 420, 468, 479
Supreme Court09 Jan 2013Dismissed
C.N. Paramsivam and Another Vs Sunrise Plaza Tr. Partner and Others
Supreme Court Of India · (2013) 3 AD 12 : AIR 2013 SC 2941 : (2013) AIRSCW 1036 : (2013) 2 AKR 241 : (2013) 3 ALD 165 : (2013) 4 ALLMR 455 : (2013) 97 ALR 218 : (2013) 2 AWC 1825 : (2013) 1 BC 757 : (2013) 2 CHN 82 : (2013) 113 CLA 358 : (2013) 177 CompCas 484 : (2013) 3 CompLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86Income Tax Rules, 1962 — Rule 57, 58, 61, 86, 87Osmania University Act, 1959 — Section 38(1)
Supreme Court09 Jan 2013Dismissed
State Represented by Inspector of Police, Chennai Vs N.S. Gnaneswaran
Supreme Court Of India · (2013) 5 AD 649 : AIR 2013 SC 3673 : (2013) 2 BomCR(Cri) 58 : (2013) CriLJ 3619 : (2013) 1 MLJ(Cri) 294 : (2013) 2 RCR(Criminal) 283 : (2013) 1 SCALE 415 : (2013) 3 SCC 594 : (2013) 1 SCC(L&S) 688
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 153, 154, 154(1), 154(2), 155Delhi Police Special Establishment Act, 1946 — Section 3
Supreme Court09 Jan 2013Dismissed
Kavi Raj and Others Vs State of Jammu & Kashmir and Others
Supreme Court Of India · (2013) 1 AD 581 : AIR 2013 SC 767 : (2013) AIRSCW 660 : (2014) 1 JKJ 12 : (2013) 1 JLJR 405 : (2013) 1 JT 526 : (2013) LabIC 1160 : (2013) 1 LLN 383 : (2013) 2 PLJR 11 : (2013) 1 SCALE 197 : (2013) 3 SCC 526 : (2013) 1 SCC(L&S) 701 : (2013) 1 SCT 730 : (2
Constitution of India, 1950 — Article 14, 141