Supreme Court24 Jan 2013Dismissed

Atlas Cycle (Haryana) Ltd. Vs Kitab Singh

Supreme Court Of India · (2013) 4 AD 46 : AIR 2013 SC 1172 : (2013) AIRSCW 1016 : (2013) AIRSCW 2341 : (2013) AIRSCW 4535 : (2013) 2 AWC 1803 : (2013) 136 FLR 893 : (2013) 2 JT 253 : (2013) LabIC 1337 : (2013) 2 LLJ 289 : (2013) 1 LLN 561 : (2013) LLR 231 : (2013) 2 SCALE 49 : (2

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
Supreme Court23 Jan 2013Allowed

State of Haryana and Another Vs Polar Industries Ltd.

Supreme Court Of India · AIR 2013 SC 1845 : (2013) 76 KarLJ 65 : (2013) 4 PLR 765 : (2013) 4 RCR(Civil) 121 : (2013) 2 SCALE 545 : (2013) 14 SCC 763 : (2013) 60 VST 506

Haryana General Sales Tax Act, 1973 — Section 13B, 25A, 6Haryana General Sales Tax Rules, 1975 — Rule 28, 28A, 28A(11), 28A(2), 28B
Supreme Court23 Jan 2013Allowed

C.P. Subhash Vs Inspector of Police Chennai and Others

Supreme Court Of India · (2013) 2 AD 258 : (2013) AIRSCW 4014 : (2013) 81 ALLCC 337 : (2013) CriLJ 3684 : (2013) 1 Crimes 242 : (2013) 2 JT 270 : (2013) 1 LW(Cri) 415 : (2013) 4 RCR(Criminal) 535 : (2013) 2 SCALE 19 : (2013) 11 SCC 559 : (2013) 1 Supreme 603 : (2013) 1 UC 725

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 482Penal Code, 1860 (IPC) — Section 468, 471
Supreme Court23 Jan 2013Dismissed

Prashant Bharti Vs State of NCT of Delhi

Supreme Court Of India · (2013) 2 ACR 1461 : (2013) 2 AD 89 : AIR 2013 SC 2753 : (2013) AIRSCW 4428 : (2013) 4 AJR 469 : (2013) 81 ALLCC 414 : (2013) ALLMR(Cri) 1123 : (2013) CriLJ 3839 : (2013) 1 Crimes 195 : (2013) 135 DRJ 26 : (2013) 2 JT 240 : (2013) 3 RCR(Criminal) 399 : (20

Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 328, 354, 376
Supreme Court23 Jan 2013Allowed

Rajiv Thapar and Others Vs Madan Lal Kapoor

Supreme Court Of India · (2013) 2 AD 69 : (2013) AIRSCW 784 : (2013) 81 ALLCC 387 : (2013) ALLMR(Cri) 1107 : (2013) 2 BomCR(Cri) 82 : (2013) 2 CALLT 48 : (2013) CriLJ 1272 : (2013) 1 Crimes 169 : (2014) 1 DMC 644 : (2013) 135 DRJ 280 : (2013) 2 JT 209 : (2013) 1 LW(Cri) 369 : (20

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 176, 202, 227, 228, 482Penal Code, 1860 (IPC) — Section 109, 120B, 304B, 406, 496
Supreme Court23 Jan 2013Disposed Of

Thana Singh Vs Central Bureau of Narcotics

Supreme Court Of India · (2013) 2 ABR 935 : (2013) 2 ACR 1486 : (2013) 3 AD 288 : (2013) AIRSCW 1365 : (2013) AIRSCW 800 : (2013) 81 ALLCC 473 : (2013) 2 BomCR(Cri) 280 : (2013) CriLJ 1262 : (2013) 1 JLJ 363 : (2013) 2 JT 407 : (2013) 1 MLJ(Cri) 607 : (2013) 2 MPHT 241 : (2013) 1

Central Excise Rules, 1944 — Rule 56Constitution of India, 1950 — Article 141, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 164, 173(5), 173(6)
Supreme Court23 Jan 2013Dismissed

Azeez Vs State of Kerala

Supreme Court Of India · (2013) 4 AD 357 : (2013) 4 AD 24 : (2013) AIRSCW 2317 : (2013) 81 ALLCC 313 : (2013) ALLMR(Cri) 1105 : (2013) 1 CGBCLJ 219 : (2013) 1 Crimes 211 : (2013) 1 JCC 729 : (2013) 1 JT 637 : (2013) 1 KHC 362 : (2013) 1 MLJ(Cri) 472 : (2013) 2 RCR(Criminal) 512 :

Penal Code, 1860 (IPC) — Section 34, 380, 451, 457
Supreme Court23 Jan 2013Allowed

Rajesh Gupta Vs State of Jammu & Kashmir and Others

Supreme Court Of India · (2013) 4 AD 478 : AIR 2013 SC 2130 : (2013) AIRSCW 1445 : (2013) 2 AWC 1808 : (2014) 2 CHN 123 : (2013) 2 JT 573 : (2013) LabIC 1667 : (2013) 2 SCALE 330 : (2013) 3 SCC 514 : (2013) 1 SCC(L&S) 657 : (2013) 2 SCT 185 : (2013) 3 WBLR 60 : (2014) 1 WLN 90

Constitution of India, 1950 — Article 226(2), 226(3), 311, 311(2)
Supreme Court23 Jan 2013Disposed Of

Ms. Oswal Agro Mills Ltd. Vs Punjab State Electricity Board and Others

Supreme Court Of India · (2013) 3 AD 162 : AIR 2013 SC 673 : (2013) AIRSCW 828 : (2013) 97 ALR 209 : (2013) 2 CHN 187 : (2013) ELR 287 : (2013) 2 JT 302 : (2013) 2 RCR(Civil) 782 : (2013) 1 SCALE 714 : (2013) 2 SCC 760 : (2013) 1 Supreme 514

Constitution of India, 1950 — Article 136Electricity Act, 1910 — Section 30, 43, 58Punjab Electricity (Duty) Rules, 1958 — Rule 6
Supreme Court22 Jan 2013Disposed Of

Ropan Sahoo and Another Vs Ananda Kumar Sharma and Others

Supreme Court Of India · (2013) AIRSCW 1132 : (2013) 2 AJR 815 : (2013) 1 JLJR 398 : (2013) 2 JT 130 : (2013) 3 MLJ 189 : (2013) 2 PLJR 61 : (2013) 1 SCALE 687 : (2013) 14 SCC 184 : (2013) 1 Supreme 505

Bihar and Orissa Excise Act, 1915 — Section 41Constitution of India, 1950 — Article 166, 166(3), 226, 77(3)Government of Orissa Business Rules — Rule 7
Supreme Court22 Jan 2013Disposed Of

Union of India (UOI) and Others Vs Debts Recovery Tribunal Bar Association and Another

Supreme Court Of India · (2013) 3 AD 354 : (2013) AIRSCW 927 : (2013) 2 AKR 201 : (2013) 3 ALD 57 : (2013) 97 ALR 203 : (2013) 2 AWC 1535 : (2013) 2 CHN 1 : (2013) 116 CLT 168 : (2013) 1 CompLJ 417 : (2013) 289 ELT 81 : (2013) 1 JLJR 387 : (2013) 1 JT 618 : (2013) 1 OLR 694 : (20

Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18
Supreme Court22 Jan 2013Allowed

Satya Nand Munjal Vs Commissioner of Gift Tax

Supreme Court Of India · AIR 2013 SC 2011 : (2013) AIRSCW 4892 : (2013) AIRSCW 2888 : (2013) 3 AJR 413 : (2013) 256 CTR 121 : (2013) 350 ITR 640 : (2013) 2 JT 125 : (2013) 2 RCR(Civil) 448 : (2013) 1 SCALE 554 : (2013) 14 SCC 360 : (2013) 5 Supreme 621 : (2013) 1 Supreme 477 : (2

Gift Tax Act, 1958 — Section 16(1), 4(1), 6(2)Gift Tax Rules, 1958 — Rule 11