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Supreme Court Of India judgments

59,848 judgments · page 807 of 2,993

Supreme Court13 Feb 2013Dismissed

Suresh Kumar Bhikamchand Jain Vs State of Maharashtra and Another

Supreme Court Of India · (2013) 2 ABR 1166 : (2013) 4 AD 317 : (2013) AIRSCW 1271 : (2013) 4 AJR 156 : (2013) 82 ALLCC 35 : (2013) CriLJ 1625 : (2013) 8 JT 70 : (2013) 1 LW(Cri) 387 : (2013) 2 MPHT 353 : (2013) 2 RCR(Criminal) 170 : (2013) 2 SCALE 425 : (2013) 3 SCC 77 : (2013) 1

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 309, 309(2)Penal Code, 1860 (IPC) — Section 109, 120B, 177, 34, 376Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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Supreme Court13 Feb 2013Dismissed

Prithi Pal Singh and Another Vs Amrik Singh and Others

Supreme Court Of India · (2014) 1 MhLj 610 : (2014) 1 MPLJ 242 : (2014) 1 RCR(Civil) 327 : (2013) 2 SCALE 629 : (2013) 9 SCC 576

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Punjab Pre-emption Act, 1913 — Section 15, 15(1)Punjab Security of Land Tenures Act, 1953 — Section 17A
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Supreme Court12 Feb 2013Dismissed

Pankaj Garg Vs Meenu Garg and Another

Supreme Court Of India · (2013) 2 BomCR(Cri) 216 : (2013) 2 Crimes 89 : (2013) 2 JT 626 : (2013) 2 RCR(Criminal) 544 : (2013) 3 SCC 246

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
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Supreme Court12 Feb 2013Allowed

Bhimandas Ambwani (D) thr. L.Rs. Vs Delhi Power Company Limited

Supreme Court Of India · (2013) 3 AD 67 : (2013) AIRSCW 3678 : (2013) 5 ALD 84 : (2013) 2 ALLMR 485 : (2013) ALT(Rev) 135 : (2013) 2 AWC 1795 : (2013) 3 CDR 585 : (2013) 135 DRJ 1 : (2013) 2 JT 631 : (2013) 2 MLJ 721 : (2013) 2 RCR(Civil) 495 : (2013) 2 SCALE 500 : (2013) 14 SCC

Constitution of India, 1950 — Article 19, 21, 300A, 31ALand Acquisition Act, 1894 — Section 18, 4, 6
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Supreme Court12 Feb 2013Disposed Of

Nasib Kaur and Others Vs Col. Surat Singh (Deceased) through L.Rs. and Others

Supreme Court Of India · (2013) 2 AD 538 : (2013) AIRSCW 1299 : (2013) 3 ALD 25 : (2013) 97 ALR 722 : (2013) 2 AWC 1098 : (2013) 3 BLJ 457 : (2013) 2 CDR 549 : (2013) 3 CTC 550 : (2013) 3 JT 37 : (2013) 5 MhLj 24 : (2013) 3 MLJ 104 : (2013) 3 MPLJ 520 : (2013) 2 RCR(Civil) 423 :

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136
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Supreme Court12 Feb 2013Dismissed

The Rajasthan State Industrial Development and Investment Corporation and Another Vs Diamond and Gem Development Corporation Ltd. and Another

Supreme Court Of India · (2013) 3 AD 73 : AIR 2013 SC 1241 : (2013) AIRSCW 1244 : (2013) ALT(Rev) 258 : (2013) 3 JT 417 : (2013) 3 JT 409 : (2013) 2 MLJ 756 : (2013) 120 RD 144 : (2013) 2 SCALE 452 : (2013) 5 SCC 470

Constitution of India, 1950 — Article 226Mines Act, 1952 — Section 2(1)Rajasthan Land Acquisition Act, 1953 — Section 4(1), 6
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Supreme Court12 Feb 2013Allowed

The Rajasthan State Industrial Development and Investment Corporation Vs Subhash Sindhi Cooperative Housing Society Jaipur and Others

Supreme Court Of India · (2013) 3 AD 29 : AIR 2013 SC 1226 : (2013) AIRSCW 1174 : (2013) ALT(Rev) 117 : (2013) 4 AWC 4110 : (2013) 3 BLJ 321 : (2013) 2 CDR 465 : (2013) 3 JT 1 : (2013) 5 MhLj 61 : (2013) 3 MPLJ 591 : (2013) 2 SCALE 434 : (2013) 5 SCC 427 : (2013) 2 Supreme 345

Constitution of India, 1950 — Article 14General Clauses Act, 1897 — Section 3(22)Land Acquisition Act, 1894 — Section 48
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Supreme Court11 Feb 2013Dismissed

T.P. Vishnu Kumar Vs Canara Bank P.N. Road, Tiruppur and Others

Supreme Court Of India · (2013) AIRSCW 4462 : (2013) 4 AJR 513 : (2013) 97 ALR 753 : (2013) 2 AWC 2116 : (2013) 114 CLA 330 : (2013) 3 JT 73 : (2013) 2 LW 575 : (2014) 2 MhLj 436 : (2014) MPLJ 626 : (2013) 2 SCALE 406 : (2013) 10 SCC 652 : (2013) 119 SCL 208

Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 20
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Supreme Court11 Feb 2013Dismissed

Lakshmibai Nat. Inst. of Phy. Edu. and Another Vs Shant Kumar Agrawal

Supreme Court Of India · AIR 2013 SC 1544 : (2013) AIRSCW 1834 : (2013) 3 ALT 5 : (2013) 2 AWC 1308 : (2013) 2 JLJ 242 : (2013) 7 JT 142 : (2013) 2 SCALE 388 : (2013) 11 SCC 595 : (2013) 2 SCT 224 : (2013) 2 SLJ 114 : (2013) 1 Supreme 679 : (2013) 3 UPLBEC 2091

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)
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Supreme Court11 Feb 2013Allowed

Kum. Michael Vs Regl. Manager Oriental Ins. Co. Ltd. and Another

Supreme Court Of India · (2013) 3 ACC 381 : (2013) ACJ 1887 : (2013) AIRSCW 2747 : (2013) AIRSCW 4465 : (2013) 3 AJR 312 : (2013) 3 AKR 126 : (2013) 5 ALLMR 492 : (2013) 97 ALR 538 : (2013) 2 AnWR 338 : (2013) 2 AWC 1268 : (2013) 3 JT 311 : (2013) 3 JT 313 : (2013) 5 KarLJ 117 :

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Supreme Court11 Feb 2013Dismissed

Rajya Sabha Secretariat and Others Vs Subhash Baloda and Others

Supreme Court Of India · (2013) 2 AD 495 : AIR 2013 SC 2193 : (2013) AIRSCW 1325 : (2013) 2 ALLMR 475 : (2013) 2 AWC 1089 : (2013) 137 FLR 247 : (2013) 3 JT 44 : (2013) LabIC 2612 : (2013) 1 LLN 592 : (2013) 2 SCALE 394 : (2013) 5 SCC 169 : (2013) 2 SCC(L&S) 390 : (2013) 2 SCT 34

Constitution of India, 1950 — Article 14, 16, 309
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Supreme Court11 Feb 2013Allowed

Balbir Singh Bedi Vs State of Punjab and Others

Supreme Court Of India · (2013) AIRSCW 1479 : (2013) 4 AJR 208 : (2013) 136 FLR 1050 : (2013) 3 JT 66 : (2013) LabIC 1807 : (2013) 3 MLJ 95 : (2013) 2 SCALE 381 : (2013) 11 SCC 746 : (2013) 2 SCT 203 : (2013) 2 SLJ 351 : (2013) 1 Supreme 673 : (2013) 3 WLN 113

Constitution of India, 1950 — Article 14, 16(1), 16(2)Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13, 7
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Supreme Court08 Feb 2013Disposed Of

Stephanie Joan Becker Vs State and Others

Supreme Court Of India · AIR 2013 SC 3495 : (2013) AIRSCW 4668 : (2013) 6 ALD 3 : (2013) 2 ALLMR 489 : (2013) 97 ALR 467 : (2013) 2 ALT 52 : (2013) 2 AWC 1119 : (2013) 2 BomCR 539 : (2013) 3 JT 76 : (2013) 2 LW 589 : (2013) 3 MLJ 327 : (2013) 2 RCR(Civil) 67 : (2013) 119 RD 240 :

Guardians and Wards Act, 1890 — Section 7, 26Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 41, 41(2), 41(3), 41(4)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 33(2), 33(3), 33(4)
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Supreme Court08 Feb 2013Dismissed

Gopal Singh Vs State of Uttarakhand

Supreme Court Of India · (2013) 3 ACR 2986 : (2013) 10 AD 403 : AIR 2013 SC 3048 : (2013) AIRSCW 4455 : (2013) 4 AJR 507 : (2013) 5 ALJ 379 : (2013) 81 ALLCC 289 : (2013) 1 CGBCLJ 401 : (2013) 116 CLT 686 : (2013) CriLJ 3872 : (2013) 2 JCC 997 : (2013) 3 JT 444 : (2013) 1 NCC 485

Criminal Procedure Code, 1973 (CrPC) — Section 161, 235(2), 357(3)Penal Code, 1860 (IPC) — Section 124, 147, 148, 307, 308
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Supreme Court08 Feb 2013Allowed

The Commissioner, Bangalore Development Authority and Another Vs Brijesh Reddy and Another

Supreme Court Of India · (2013) 6 AD 65 : (2013) AIRSCW 2378 : (2013) 4 AJR 277 : (2013) 2 AKR 714 : (2013) 97 ALR 474 : (2013) ALT(Rev) 111 : (2013) 2 BLJ 1 : (2013) 2 CDR 527 : (2013) 3 JT 150 : (2013) 4 KarLJ 66 : (2013) 2 LW 807 : (2013) 3 MhLj 880 : (2013) 2 MLJ 742 : (2013)

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 11, 16, 17, 18, 19
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