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Supreme Court Of India judgments

59,848 judgments · page 806 of 2,993

Supreme Court18 Feb 2013Dismissed

Smt. K. Vijaya Lakshmi Vs Govt. of Andhra Pradesh Represented by its Secretary Home (Courts C1) Department and Another

Supreme Court Of India · (2013) 3 AD 117 : AIR 2013 SC 3589 : (2013) AIRSCW 1258 : (2013) 3 ALD 97 : (2013) 2 JLJR 75 : (2013) 3 JT 178 : (2013) LabIC 2358 : (2013) 3 LLN 21 : (2013) 2 PLJR 194 : (2013) 2 SCALE 557 : (2013) 5 SCC 489 : (2013) 2 SCC(L&S) 68 : (2013) 2 SCT 176 : (2

Administrative Tribunals Act, 1985 — Section 6(3)Advocates Act, 1961 — Section 49Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 1, 10, 11, 12, 13
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Supreme Court15 Feb 2013Disposed Of

Kailash Paliwal Vs Subhash Chandra Agrawal

Supreme Court Of India · AIR 2013 SC 2923 : (2013) 4 AJR 145 : (2013) 3 AKR 524 : (2013) 5 ALD 54 : (2013) 3 JLJ 407 : (2013) 2 RCR(Civil) 422 : (2013) 1 RCR(Rent) 361 : (2014) 1 RLW 387 : (2013) 9 SCC 372 : (2013) 2 WLN 55

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Supreme Court15 Feb 2013Allowed

Sanaullah Khan Vs State of Bihar

Supreme Court Of India · (2013) 2 ACR 2134 : (2013) 3 AD 1 : (2013) AIRSCW 1159 : (2013) 2 ALD(Cri) 122 : (2013) 81 ALLCC 302 : (2013) CriLJ 1527 : (2013) 2 Crimes 13 : (2013) 2 JCC 1029 : (2013) 2 JLJR 403 : (2013) 3 JT 55 : (2013) 3 JT 54 : (2013) 1 NCC 710 : (2013) 3 PLJR 55 :

Criminal Procedure Code, 1973 (CrPC) — Section 31, 31(1), 313, 354(3), 391Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 201, 300, 302, 34
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Supreme Court15 Feb 2013Disposed Of

State of Punjab Vs Salil Sabhlok and Others

Supreme Court Of India · (2013) 3 AD 301 : (2013) AIRSCW 1697 : (2013) 3 JT 214 : (2013) LabIC 1769 : (2013) 2 SCALE 573 : (2013) 5 SCC 1 : (2013) 2 SCC(L&S) 1 : (2013) 2 SCT 555 : (2013) 2 Supreme 135

Administrative Tribunals Act, 1985 — Section 3Central Vigilance Commission Act, 2003 — Section 4(1)Constitution of India, 1950 — Article 14, 145, 16, 163(3), 219
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Supreme Court15 Feb 2013Dismissed

Vivek Kalra Vs State of Rajasthan

Supreme Court Of India · (2013) 2 ACR 2142 : (2013) 3 AD 24 : (2013) AIRSCW 1155 : (2013) 82 ALLCC 65 : (2013) CriLJ 1524 : (2013) 2 JCC 1152 : (2013) 3 JT 209 : (2013) 1 NCC 702 : (2013) 2 RCR(Criminal) 190 : (2013) 2 SCALE 515

Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
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Supreme Court14 Feb 2013Allowed

Surender Kaushik and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2013) 3 ACR 2590 : (2013) 2 AD 520 : AIR 2013 SC 3614 : (2013) AIRSCW 1140 : (2013) 2 AJR 822 : (2013) 2 ALJ 582 : (2013) 82 ALLCC 4 : (2013) 2 ALT(Cri) 1 : (2013) 2 CG.L.R.W. 83 : (2013) CriLJ 1570 : (2013) 3 JT 472 : (2013) 2 RCR(Criminal) 861 : (2013)

Constitution of India, 1950 — Article 20, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 155, 156, 156(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 406
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Supreme Court14 Feb 2013Dismissed

Rohtash Kumar Vs State of Haryana and Others

Supreme Court Of India · (2013) ACJ 1033 : (2013) 2 ACR 2103 : (2013) 2 AD 530 : (2013) CriLJ 1518 : (2013) 2 JCC 1359 : (2013) 2 JT 620 : (2013) 2 RCR(Criminal) 321 : (2013) 2 SCALE 482 : (2013) 14 SCC 290 : (2013) 2 UC 923

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 174, 175, 176, 482Penal Code, 1860 (IPC) — Section 201, 302, 307, 332, 34
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Supreme Court14 Feb 2013Dismissed

Fazal Khan Vs State of (NCT) of Delhi

Supreme Court Of India · (2014) 1 CCR 86 : (2014) 1 CCR 336 : (2013) 2 JCC 963

Criminal Procedure Code, 1973 (CrPC) — Section 233(3), 311, 313Penal Code, 1860 (IPC) — Section 302
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Supreme Court13 Feb 2013Dismissed

Rajendra Yadav Vs State of M.P. and Others

Supreme Court Of India · (2013) 2 AD 653 : (2013) 2 AWC 1104 : (2013) 1 CG.L.R.W. 233 : (2013) 1 CGBCLJ 420 : (2013) 3 CHN 164 : (2013) 116 CLT 589 : (2013) 137 FLR 239 : (2013) 1 JLJ 429 : (2013) 2 JT 627 : (2013) 3 MLJ 101 : (2013) 2 OLR 48 : (2013) 2 SCALE 416 : (2013) 3 SCC 7

Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 506B
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Supreme Court13 Feb 2013Dismissed

State of Rajasthan Vs Babu Meena

Supreme Court Of India · (2013) 2 ACR 2109 : (2013) 8 AD 273 : AIR 2013 SC 2207 : (2013) 2 ALD(Cri) 100 : (2013) CriLJ 1634 : (2013) 2 JT 617 : (2013) 2 NCC 73 : (2013) 2 RCR(Criminal) 331 : (2013) 2 SCALE 479 : (2013) 4 SCC 206 : (2013) 2 UC 811

Penal Code, 1860 (IPC) — Section 323, 363, 366, 376
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Supreme Court13 Feb 2013Allowed

Life Convict Bengal @ Khoka @ Prasanta Sen Vs B.K. Srivastava and Others

Supreme Court Of India · (2013) 3 ACR 2886 : (2013) 2 AD 509 : AIR 2013 SC 1163 : (2013) AIRSCW 1006 : (2013) AIRSCW 2161 : (2013) 81 ALLCC 969 : (2013) 3 CALLT 11 : (2013) CriLJ 1446 : (2013) 2 JLJR 54 : (2013) 3 JT 20 : (2013) 2 MPHT 470 : (2013) 2 PLJR 135 : (2013) 1 RCR(Crimi

Constitution of India, 1950 — Article 161, 32Criminal Procedure Code, 1973 (CrPC) — Section 401, 428, 432Penal Code, 1860 (IPC) — Section 302, 34, 57
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Supreme Court13 Feb 2013Allowed

Vijoy Kumar Pandey Vs Arvind Kumar Rai and Others

Supreme Court Of India · (2013) 3 AD 184 : AIR 2013 SC 2202 : (2013) AIRSCW 1278 : (2013) 2 ALLMR 470 : (2013) 3 CHN 1 : (2013) 137 FLR 242 : (2013) 3 JT 437 : (2013) LabIC 1728 : (2013) 2 SCALE 341 : (2013) 11 SCC 611 : (2013) 2 SCT 220 : (2013) 2 SLJ 124 : (2013) 2 WBLR 689

Constitution of India, 1950 — Article 226
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Supreme Court13 Feb 2013Dismissed

Telestar Travels Pvt. Ltd. and Others Vs Special Director of Enforcement

Supreme Court Of India · (2013) 2 ABR 988 : (2013) 3 AD 89 : (2013) 3 ALD 72 : (2013) 3 AWC 2366 : (2013) 178 CompCas 321 : (2013) 4 CompLJ 228 : (2013) 289 ELT 3 : (2013) 3 JT 157 : (2013) 2 RCR(Criminal) 3 : (2013) 2 SCALE 519 : (2013) 9 SCC 549 : (2013) 118 SCL 361

Evidence Act, 1872 — Section 139Foreign Exchange Regulation Act, 1973 — Section 14, 30, 37, 51, 8Imports and Exports (Control) Act, 1947 — Section 3(2)
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Supreme Court13 Feb 2013Allowed

Aslam Vs State of Uttar Pradesh

Supreme Court Of India · (2014) 2 ALJ 750 : (2013) ALLMR(Cri) 1894 : (2014) CriLJ 1576 : (2013) 3 RCR(Criminal) 631

Penal Code, 1860 (IPC) — Section 34, 376
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