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Supreme Court Of India judgments

59,848 judgments · page 777 of 2,993

Supreme Court05 Aug 2013Allowed

Raghbir Chand and Others Vs State of Punjab

Supreme Court Of India · (2014) 1 ACR 302 : (2013) 4 AJR 631 : (2013) 83 ALLCC 188 : (2013) CriLJ 4456 : (2013) 4 JCC 2564 : (2013) 11 JT 4 : (2013) 3 RCR(Criminal) 976 : (2013) 10 SCALE 20 : (2013) 12 SCC 294

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
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Supreme Court05 Aug 2013Disposed Of

Abu Salem Abdul Qayyum Ansari Vs Central Bureau of Investigation and Another

Supreme Court Of India · (2013) 11 AD 104 : (2013) 83 ALLCC 92 : (2013) 3 ALT(Cri) 385 : (2013) 11 JT 14 : (2013) 4 RCR(Criminal) 42 : (2013) 10 SCALE 31 : (2013) 12 SCC 1

Arms Act, 1959 — Section 25(1A), 25(1B), 3, 7Constitution of India, 1950 — Article 141, 32Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 299
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Supreme Court02 Aug 2013Allowed

Ramchandra Vs Regional Manager United India Insurance Company Ltd.

Supreme Court Of India · (2013) 3 ACC 464 : (2013) ACJ 2205 : AIR 2013 SC 2561 : (2013) 100 ALR 227 : (2013) 2 AnWR 638 : (2013) 5 AWC 5074 : (2014) 1 BomCR 110 : (2013) 2 CG.L.R.W. 438 : (2013) 139 FLR 115 : (2014) 2 JLJR 94 : (2013) 10 JT 635 : (2014) 1 KarLJ 374 : (2013) 4 LLJ

Motor Vehicles Act, 1939 — Section 95, 95(2)Motor Vehicles Act, 1988 — Section 1, 10, 100, 101, 102
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Supreme Court02 Aug 2013Disposed Of

Dharmendra Kirthal Vs State of U.P. and Another

Supreme Court Of India · (2013) 3 ACR 3421 : (2013) 8 AD 568 : AIR 2013 SC 2569 : (2013) 83 ALLCC 111 : (2013) ALLMR(Cri) 3275 : (2013) 3 ALT(Cri) 82 : (2013) 11 JT 523 : (2013) 9 SCALE 729 : (2013) 8 SCC 368

Constitution of India, 1950 — Article 14, 21, 22(4), 300A, 32Criminal Procedure Code, 1973 (CrPC) — Section 309Maharashtra Control of Organised Crime Act, 1999 — Section 21(5)
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Supreme Court01 Aug 2013Allowed

Rekha Jain Vs National Insurance Company Ltd. and Others

Supreme Court Of India · (2013) 3 ACC 424 : (2013) ACJ 2161 : (2013) 100 ALR 236 : (2013) 2 AnWR 826 : (2013) 5 AWC 4353 : (2013) 11 JT 42 : (2013) 4 LW 314 : (2013) 6 MLJ 477 : (2013) 4 MPLJ 546 : (2013) 9 SCALE 752 : (2013) 8 SCC 389 : (2014) 1 WBLR 347

Motor Vehicles Act, 1988 — Section 149(2), 170
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Supreme Court01 Aug 2013Allowed

Digamber and Others Vs State of Maharashtra and Others

Supreme Court Of India · (2013) 5 ABR 986 : (2013) 9 AD 21 : AIR 2013 SC 3532 : (2013) 100 ALR 393 : (2013) 6 AWC 6442 : (2013) 6 BomCR 136 : (2013) 11 JT 278 : (2013) 4 RCR(Civil) 403 : (2013) 121 RD 107 : (2013) 10 SCALE 77 : (2013) 14 SCC 406

Land Acquisition Act, 1894 — Section 11, 23, 38, 4, 4(1)Maharashtra Industrial Development Act, 1961 — Section 34
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