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Supreme Court Of India judgments

59,848 judgments · page 776 of 2,993

Supreme Court08 Aug 2013Dismissed

Mritunjoy Biswas Vs Pranab @ Kuti Biswas and Another

Supreme Court Of India · AIR 2013 SC 3334 : (2014) 1 CALLT 69 : (2013) CriLJ 4212 : (2013) 4 JCC 2481 : (2013) 11 JT 395 : (2014) 1 RCR(Criminal) 1 : (2013) 10 SCALE 129 : (2013) 12 SCC 796

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 326
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Supreme Court08 Aug 2013Allowed

Commissioner of Income Tax and Others Vs Chhabil Dass Agarwal

Supreme Court Of India · (2013) 8 AD 620 : (2013) 261 CTR 113 : (2013) 357 ITR 357 : (2013) 4 JLJR 35 : (2013) 11 JT 387 : (2013) 4 PLJR 179 : (2013) 10 SCALE 326 : (2013) 217 TAXMAN 143

Constitution of India, 1950 — Article 226, 32Finance Act, 2008 — Section 4Income Tax Act, 1961 — Section 10(26AAA), 142(1), 144, 147, 148
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Supreme Court08 Aug 2013Disposed Of

Kamlesh Verma Vs Mayawati and Others

Supreme Court Of India · (2013) 5 ABR 1267 : AIR 2013 SC 3301 : (2013) 3 ALT(Cri) 501 : (2013) 4 CTC 882 : (2013) 4 RCR(Civil) 75 : (2013) 10 SCALE 113 : (2013) 8 SCC 320 : (2014) 1 SCC(L&S) 96

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(1)Constitution of India, 1950 — Article 136, 137, 145, 32Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
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Supreme Court07 Aug 2013Dismissed

Nasiruddin Vs State (NCT) Delhi and Others

Supreme Court Of India · (2013) 3 ACR 2883 : (2013) 11 AD 20 : (2013) 4 AJR 616 : (2014) 1 ALD(Cri) 398 : (2013) 204 DLT 478 : (2013) 138 DRJ 1 : (2013) 3 JCC 2120 : (2013) 4 RCR(Criminal) 98 : (2013) 10 SCALE 141

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 201, 438Penal Code, 1860 (IPC) — Section 307, 326
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Supreme Court07 Aug 2013Dismissed

MGB Gramin Bank Vs Chakrawarti Singh

Supreme Court Of India · (2013) 9 AD 253 : AIR 2013 SC 3365 : (2013) AIRSCW 4801 : (2013) 4 AJR 46 : (2013) 5 AWC 5151 : (2013) 139 FLR 469 : (2013) LabIC 3824 : (2013) 10 SCALE 223 : (2013) 4 SCT 541 : (2013) 114 SLJ 328

Constitution of India, 1950 — Article 14, 142, 16
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Supreme Court07 Aug 2013Disposed Of

Nihal Singh and Others Vs State of Punjab and Others

Supreme Court Of India · (2013) 8 AD 689 : AIR 2013 SC 3547 : (2013) AIRSCW 4919 : (2014) 1 AWC 130 : (2013) 139 FLR 309 : (2013) 11 JT 289 : (2013) LabIC 3859 : (2013) 5 LLN 109 : (2013) 10 SCALE 162 : (2013) 14 SCC 65 : (2013) 4 SCT 469 : (2013) 114 SLJ 315 : (2013) 5 Supreme 7

Constitution of India, 1950 — Article 14, 16, 226, 32Police Act, 1861 — Section 17, 18
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Supreme Court06 Aug 2013Disposed Of

Bakhshish Singh Vs State of Punjab and Another

Supreme Court Of India · (2013) 3 ACR 3364 : (2013) 8 AD 601 : AIR 2013 SC 3403 : (2013) 4 AJR 17 : (2013) 83 ALLCC 101 : (2013) 3 ALT(Cri) 324 : (2013) 10 SCALE 54 : (2013) 12 SCC 187 : (2013) 3 UC 1825

Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 313Penal Code, 1860 (IPC) — Section 120B, 302
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Supreme Court06 Aug 2013Dismissed

State of Rajasthan Vs Santosh Savita

Supreme Court Of India · AIR 2013 SC 3731 : (2014) 1 CCR 17 : (2013) CriLJ 4611 : (2013) 3 JCC 2123 : (2013) 10 SCALE 182 : (2013) 12 SCC 663

Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
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Supreme Court06 Aug 2013Partly Allowed

Sham Lal and Others Vs State of Punjab and Others

Supreme Court Of India · (2013) 8 AD 460 : (2014) 4 AWC 3711 : (2013) 11 JT 102 : (2013) 4 RCR(Civil) 50 : (2013) 10 SCALE 67 : (2013) 14 SCC 393

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 9Punjab Town Improvement Act, 1922 — Section 36, 42, 42(1), 48, 72B
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Supreme Court05 Aug 2013Dismissed

Sadananda Mondal Vs State of West Bengal

Supreme Court Of India · (2013) 4 CALLT 56 : (2014) 1 CCR 51 : (2013) CriLJ 4716 : (2013) 10 JT 631 : (2013) 10 SCALE 125

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302, 326, 34
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