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Supreme Court Of India judgments

59,848 judgments · page 757 of 2,993

Supreme Court21 Nov 2013Allowed

E.S.I.C. Medical Officer''s Association Vs E.S.I.C. and Another

Supreme Court Of India · (2014) 2 ABR 608 : AIR 2014 SC 1259 : (2014) 3 ALD 138 : (2014) 2 AWC 1173 : (2014) 140 FLR 191 : (2014) 2 JLJR 202 : (2014) 1 KLT 249 : (2014) LabIC 1322 : (2014) 1 LLJ 1 : (2013) 5 LLN 420 : (2014) LLR 53 : (2014) 1 LW 681 : (2014) 2 PLJR 479 : (2014) 1

Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 2, 25F
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Supreme Court21 Nov 2013Allowed

Duddilla Srinivasa Sharma and Others Vs V. Chrysolite

Supreme Court Of India · (2013) 12 AD 616 : AIR 2014 SC 558 : (2014) 2 ALD 83 : (2014) 1 ALT 30 : (2014) 140 FLR 544 : (2014) 1 JLJR 584 : (2014) LabIC 1195 : (2014) 2 PLJR 36 : (2013) 14 SCALE 192 : (2014) 1 SCJ 179 : (2014) 2 SCT 38 : (2014) 1 SLJ 386 : (2014) 1 WLN 46

Andhra Pradesh Judicial Ministerial Service Rules, 2003 — Rule 8Andhra Pradesh Public Service Commission Rules, 1963 — Rule 4Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22, 22A
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Supreme Court21 Nov 2013Disposed Of

B. Chandrika Vs Santhosh and Another

Supreme Court Of India · (2014) 1 ACR 184 : (2013) ALLMR(Cri) 4418 : (2014) 1 CCR 461 : (2014) CriLJ 1090 : (2014) 1 LW(Cri) 773 : (2013) 14 SCALE 209 : (2014) 3 SCJ 18

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 190(1)Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 34, 420
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Supreme Court21 Nov 2013Dismissed

Haryana Wakf Board Vs Mahesh Kumar

Supreme Court Of India · (2014) 1 AD 63 : AIR 2014 SC 501 : (2014) 102 ALR 261 : (2014) 2 AWC 1148 : (2014) 2 CHN 153 Supp : (2014) 1 RCR(Civil) 311 : (2014) 122 RD 382 : (2013) 14 SCALE 199 : (2014) 3 SCJ 159 : (2014) 3 WBLR 211 : (2014) 1 WLN 32

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 100, 96Haryana Waqf Act, 1995 — Section 6(1), 6(91), 7, 7(1), 7(5)Waqf Act, 1954 — Section 5(2)
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Supreme Court21 Nov 2013Allowed

Manti Devi (D) L.Rs. Vs State of Bihar and Others

Supreme Court Of India · (2014) 2 ALLMR 934 : (2014) 2 AWC 1152 : (2014) 1 JLJR 241 : (2014) 3 MhLj 628 : (2014) 3 MPLJ 438 : (2014) 1 PLJR 393 : (2013) 14 SCALE 207 : (2014) 1 SCC 514 : (2014) 2 SCT 80 : (2014) 2 SLJ 173

Bihar Service Code, 1952 — Rule 74
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Supreme Court20 Nov 2013Disposed Of

Tamil Nadu Mercantile Bank Ltd. Vs State Through Deputy Superintendent of Police and Another

Supreme Court Of India · (2014) 1 ACR 175 : (2014) 1 ALD(Cri) 346 : (2013) ALLMR(Cri) 4440 : (2014) 1 CCR 24 : (2014) 1 LW(Cri) 58 : (2013) 4 MLJ(Cri) 754 : (2014) 1 RCR(Criminal) 454 : (2013) 14 SCALE 161 : (2014) 3 SCC 755 : (2014) 4 SCJ 337

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120, 406, 409, 420
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Supreme Court19 Nov 2013Allowed

Daljit Kaur and Another Vs Muktar Steels Pvt. Ltd. and Others

Supreme Court Of India · (2014) 2 AD 181 : (2014) 102 ALR 275 : (2014) 2 ALT 1 : (2014) 1 AWC 909 : (2014) 2 CHN 142 Supp : (2014) 118 CLT 299 : (2014) 1 CTC 105 : (2014) 1 JT 309 : (2014) 1 LW 70 : (2013) 8 MLJ 755 : (2014) 1 OLR 595 : (2014) 1 RCR(Civil) 625 : (2014) 122 RD 390

Civil Procedure Code Amendment Act, 1976 — Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1, Order 43 Rule 1A, 104
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Supreme Court19 Nov 2013Allowed

Beenu Rawat and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 1 ACR 165 : AIR 2014 SC 538 : (2014) 1 AJR 646 : (2014) 1 ALLMR 438 : (2014) 1 BomCR 9 : (2014) 1 CDR 249 : (2013) 15 JT 1 : (2013) 14 SCALE 104 : (2014) 1 SCJ 398

Constitution of India, 1950 — Article 21, 32Penal Code, 1860 (IPC) — Section 376D, 506Protection of Human Rights Act, 1993 — Section 12(A), 13, 14
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