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Supreme Court Of India judgments

59,848 judgments · page 755 of 2,993

Supreme Court29 Nov 2013Partly Allowed

Paragon Rubber Industries Vs Pragati Rubber Mills and Others Pragathi Rubber Mills and Others Vs Paragon Rubber Industries

Supreme Court Of India · (2013) 12 AD 544 : (2014) 103 ALR 235 : (2014) 102 ALR 235 : (2014) 1 AWC 805 : (2014) 118 CLA 8 : (2013) 15 JT 330 : (2014) 1 LW 188 : (2013) 8 MLJ 761 : (2014) 57 PTC 1 : (2014) 2 RCR(Civil) 767 : (2013) 14 SCALE 273

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 7 Rule 11, 20Copyright Act, 1957 — Section 62(2)Trade Marks Act, 1999 — Section 134, 134(2), 159(4), 3
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Supreme Court28 Nov 2013Allowed

State of West Bengal and Others Vs Sankar Ghosh

Supreme Court Of India · (2013) 12 AD 599 : AIR 2014 SC 405 : (2014) 3 ALLMR 435 : (2014) 1 AWC 604 : (2014) 2 CHN 76 : (2014) 140 FLR 525 : (2013) 15 JT 360 : (2014) LabIC 1579 : (2014) 2 LLN 331 : (2014) LLR 319 : (2013) 14 SCALE 245 : (2014) 3 SCC 610 : (2014) 1 SCC(L&S) 619 :

Arms Act, 1959 — Section 25, 25(1), 27, 35Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 392, 395, 412
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Supreme Court28 Nov 2013Dismissed

State of Rajasthan Vs Shambhu Kewat and Another

Supreme Court Of India · (2014) 1 ACR 939 : (2014) 84 ALLCC 400 : (2014) ALLMR(Cri) 386 : (2014) CriLJ 609 : (2014) 1 RCR(Criminal) 199 : (2013) 14 SCALE 235 : (2014) 4 SCC 149 : (2014) 3 SCJ 83

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 428, 482Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 427
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Supreme Court28 Nov 2013Dismissed

Madhu @ Madhuranatha and Another Vs State of Karnataka

Supreme Court Of India · (2013) 12 AD 587 : AIR 2014 SC 394 : (2014) 3 AJR 489 : (2014) 1 AKR 305 : (2014) 1 ALD(Cri) 699 : (2014) 84 ALLCC 329 : (2014) 1 JCC 809 : (2013) 15 JT 58 : (2014) 2 KarLJ 158 : (2014) 2 KCCR 985 : (2014) 1 NCC 346 : (2014) 1 RCR(Criminal) 203 : (2013) 1

Criminal Procedure Code, 1973 (CrPC) — Section 174, 174(1), 176, 176(3), 313Evidence Act, 1872 — Section 138, 146Penal Code, 1860 (IPC) — Section 120A, 120B, 201, 302, 34
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Supreme Court28 Nov 2013Allowed

S.K. Rattan Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 2 AWC 1939 : (2014) 140 DRJ 1 : (2014) 140 FLR 229 : (2014) LabIC 1264 : (2014) 1 MLJ 508 : (2013) 15 SCALE 17 : (2014) 4 SCC 144 : (2014) 2 SCT 93 : (2014) 1 SLJ 279 : (2014) 1 UPLBEC 25

Constitution of India, 1950 — Article 14, 309, 311
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Supreme Court28 Nov 2013Dismissed

Gayatri Project Ltd. Vs Sai Krishna Construction

Supreme Court Of India · (2014) 2 AD 401 : (2014) 3 ALD 167 : (2013) 4 ARBLR 470 : (2014) 1 AWC 791 : (2014) 1 CompLJ 200 : (2014) 1 JT 353 : (2014) 1 RCR(Civil) 706 : (2013) 15 SCALE 143

Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6), 33, 9
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Supreme Court27 Nov 2013Dismissed

Lakha Ram Sharma Vs Balar Marketing Private Limited and Others

Supreme Court Of India · (2014) 1 ABR 541 : (2013) 12 AD 606 : AIR 2014 SC 518 : (2014) 1 ALLMR 951 : (2014) 2 ALT 62 : (2014) 1 AWC 684 : (2014) 2 CHN 120 : (2013) 15 JT 126 : (2014) 1 LW 105 : (2014) 57 PTC 225 : (2014) 2 RCR(Civil) 772 : (2013) 14 SCALE 241 : (2014) 3 SCJ 225

Limitation Act, 1963 — Section 14Trade and Merchandise Marks Act, 1958 — Section 45, 46, 56
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Supreme Court27 Nov 2013Dismissed

B. Thirumal Vs Ananda Sivakumar and Others

Supreme Court Of India · (2013) 12 AD 413 : (2014) 140 FLR 966 : (2013) 15 JT 296 : (2014) LabIC 1229 : (2014) 2 LLN 7 : (2013) 8 MLJ 479 : (2013) 14 SCALE 435 : (2014) 2 SCJ 80 : (2014) 1 SCT 639

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Supreme Court27 Nov 2013Disposed Of

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Supreme Court Of India · (2014) 1 AWC 610 : (2013) 14 SCALE 475

Constitution of India, 1950 — Article 14, 19, 21, 32
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Supreme Court27 Nov 2013Allowed

K.C. Bajaj and Others Vs Union of India and Others

Supreme Court Of India · (2013) 12 AD 392 : (2014) 4 AWC 3525 : (2014) 2 CHN 171 : (2013) 15 JT 276 : (2014) LabIC 742 : (2013) 5 LLN 424 : (2013) 8 MLJ 489 : (2013) 14 SCALE 479 : (2014) 3 SCC 777 : (2014) 1 SCC(L&S) 778 : (2014) 1 SCJ 681 : (2014) 2 SCT 57 : (2014) 1 SLJ 304

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 33, 49Constitution of India, 1950 — Article 136, 14, 226
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Supreme Court26 Nov 2013Dismissed

Indra Sarma Vs V.K.V. Sarma

Supreme Court Of India · (2014) 1 ABR 615 : (2014) 2 AD 447 : AIR 2014 SC 309 : (2014) 1 ALD(Cri) 1 : (2014) 1 ALD(Cri) 662 : (2014) 84 ALLCC 290 : (2014) ALLMR(Cri) 319 : (2014) 102 ALR 711 : (2014) 1 BomCR(Cri) 496 : (2013) 3 DMC 830 : (2014) 1 JLJR 549 : (2013) 15 JT 70 : (201

Constitution of India, 1950 — Article 14, 15, 15(3), 21, 39Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 5, 7
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