Justice Ripusudan Dayal (Retd.) and Others Vs State of M.P. and Others
Supreme Court Of India · (2014) 3 AD (SC) 233 : AIR 2014 SC 1335 : (2014) 4 ALD 90 : (2014) 6 AWC 5807 : (2014) 3 JT 336 : (2014) 1 KLT 863 : (2014) MPLJ 56 : (2014) 3 RCR(Criminal) 1 : (2014) 2 SCALE 716 : (2014) 4 SCC 473 : (2014) 3 SCJ 407
