Supreme Court27 Feb 2014Disposed Of
Commissioner Taxes, Jaipur Vs Vikas WSP Ltd.
Supreme Court Of India · (2015) 323 ELT 669 : (2015) 49 GST 520
Rajasthan Sales Tax Act, 1954 — Section 4(2), 87
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 741 of 2,993
Supreme Court27 Feb 2014Disposed Of
State of M.P. and Another Vs Suresh Narayan Vijayvargiya and Others
Supreme Court Of India · (2014) 3 AD (SC) 417 : (2014) 2 ALD 142 : (2014) 104 ALR 265 : (2014) 4 AWC 3808 : (2014) 2 JLJ 90 : (2014) 3 JT 468 : (2014) 3 RCR(Criminal) 251 : (2014) 123 RD 804 : (2014) 3 SCALE 124 : (2014) 3 SCJ 655 : (2014) 3 SCT 27 : (2014) 3 SLJ 147
Private Universities Act, 2007 — Section 35, 7
Supreme Court27 Feb 2014Allowed
Daljit Singh Gujral and Others Vs Jagjit Singh Arora and Others
Supreme Court Of India · (2014) 2 ACR 2084 : (2014) 3 AD (SC) 600 : (2014) 85 ALLCC 296 : (2014) 2 ALT(Cri) 443 : (2014) 2 BomCR(Cri) 445 : (2014) 1 Crimes 314 : (2014) 2 JCC 1126 : (2014) 1 MLJ(Cri) 738 : (2014) 2 RCR(Civil) 976 : (2014) 3 SCALE 73 : (2014) 6 SCJ 65 : (2014) 1 U
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 482Indian Medical Council Act, 1956 — Section 14(2), 15, 15(2), 15(2)(3)Negotiable Instruments Act, 1881 (NI) — Section 138
Supreme Court27 Feb 2014Dismissed
Sikander Mahto Vs Tunna @ Tunnu Mian @ Tunna Mian @ Mobin Ansari and Another
Supreme Court Of India · (2014) 2 ACR 2088 : AIR 2014 SC 1600 : (2014) 85 ALLCC 345 : (2014) 3 ALT(Cri) 50 : (2014) 2 BomCR(Cri) 190 : (2014) CriLJ 1885 : (2014) 1 Crimes 313 : (2014) 2 JCC 1130 : (2014) 4 JT 447 : (2014) 1 MLJ(Cri) 720 : (2014) 3 RCR(Criminal) 257 : (2014) 3 SCA
Penal Code, 1860 (IPC) — Section 201, 302, 376
Supreme Court27 Feb 2014Dismissed
Mahesh Dhanaji Shinde Vs State of Maharashtra
Supreme Court Of India · (2014) 2 ACR 1840 : (2014) 3 AD (SC) 515 : (2014) 1 ALD(Cri) 915 : (2014) 85 ALLCC 376 : (2014) 2 ALT(Cri) 55 : (2014) 2 BomCR(Cri) 215 : (2014) CriLJ 1739 : (2014) 1 Crimes 290 : (2014) 3 JT 449 : (2014) 2 MLJ(Cri) 90 : (2014) 1 NCC 386 : (2014) 2 RCR(Cr
Criminal Procedure Code, 1973 (CrPC) — Section 354(3), 367(5), 432, 433APenal Code, 1860 (IPC) — Section 120B, 302, 303, 364A
Supreme Court27 Feb 2014Allowed
Bharti Vs State of Haryana and Another
Supreme Court Of India · (2014) 1 ACR 1150 : (2014) 3 AD (SC) 606 : (2014) 85 ALLCC 392 : (2014) 2 BomCR(Cri) 421 : (2014) CriLJ 1852 : (2014) 1 Crimes 311 : (2014) 4 JT 450 : (2014) 2 RCR(Criminal) 133 : (2014) 3 SCALE 94 : (2014) 4 SCC 14 : (2014) 10 SCJ 601 : (2014) 2 UC 904
Penal Code, 1860 (IPC) — Section 354, 451
Supreme Court27 Feb 2014Dismissed
Basappa Vs State of Karnataka
Supreme Court Of India · (2014) 2 ACC 1 : (2014) ACJ 1016 : (2014) 2 ACR 1814 : (2014) 4 AD (SC) 33 : (2014) 2 AKR 318 : (2014) 85 ALLCC 270 : (2014) 3 ALT(Cri) 30 : (2014) 2 BomCR(Cri) 462 : (2014) 1 Crimes 319 : (2014) 2 KarLJ 545 : (2014) 4 KCCR 2956 : (2014) 2 LW(Cri) 78 : (2
Criminal Procedure Code, 1973 (CrPC) — Section 378Motor Vehicles Act, 1988 — Section 132(1), 133, 134, 187, 196Penal Code, 1860 (IPC) — Section 279, 304A
Supreme Court26 Feb 2014Disposed Of
CIT Vs Gujarat Fluoro Chemicals
Supreme Court Of India · (2014) 02 SC CK 0105
Income Tax Act, 1961 — Section 10(6A), 195, 214(2), 243(1), 244(1A)
Supreme Court26 Feb 2014Allowed
Union of India (UOI) Through Director of Income Tax Vs Tata Chemicals Ltd.
Supreme Court Of India · (2014) 5 ABR 698 : (2014) 4 AD (SC) 294 : AIR 2014 SC 3483 : (2014) 267 CTR 89 : (2014) 363 ITR 658 : (2014) 4 JT 430 : (2014) 4 SCALE 32 : (2014) 6 SCC 335
Income Tax Act, 1961 — Section 10, 115O, 115O(1), 115WE(1), 119
Supreme Court26 Feb 2014Allowed
Defence Research and Development Organization Vs Anjanappa and Another
Supreme Court Of India · (2014) 104 ALR 198 : (2014) ALT(Rev) 160 : (2014) 4 AWC 3709 : (2014) 4 JT 241 : (2014) 2 RCR(Civil) 287 : (2014) 123 RD 685 : (2014) 3 SCALE 302 : (2014) 6 SCJ 97 : (2014) 2 UPLBEC 1191
Land Acquisition Act, 1894 — Section 18, 4, 5, 54
Supreme Court26 Feb 2014Allowed
Nanak Ram Vs State of Rajasthan
Supreme Court Of India · (2014) 1 ACR 971 : (2014) 3 AD (SC) 329 : (2014) 3 AJR 84 : (2014) 85 ALLCC 399 : (2014) CriLJ 1843 : (2014) 1 Crimes 244 : (2014) 2 JCC 1120 : (2014) 7 JT 272 : (2014) 2 LW(Cri) 71 : (2014) 2 MLJ(Cri) 107 : (2014) 1 NCC 421 : (2014) 3 RCR(Criminal) 408 :
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302Probation of Offenders Act, 1958 — Section 4
Supreme Court26 Feb 2014Partly Allowed
Baldev Singh Vs State of Punjab
Supreme Court Of India · (2014) 4 AD (SC) 54 : (2014) 3 AJR 804 : (2014) 85 ALLCC 275 : (2014) ALLMR(Cri) 3772 : (2014) CriLJ 3685 : (2014) 2 RCR(Criminal) 142 : (2014) 3 SCALE 51
Prevention of Corruption Act, 1988 — Section 13(2)
Supreme Court26 Feb 2014Disposed Of
Ex. Armymen''s Protection Services P. Ltd. Vs Union of India (UOI) and Others
Supreme Court Of India · (2014) 4 AD (SC) 40 : AIR 2014 SC 1376 : (2014) 104 ALR 214 : (2014) 4 AWC 3938 : (2014) 3 JT 579 : (2014) 2 SCALE 676 : (2014) 5 SCC 409 : (2014) 3 SCJ 26 : (2014) 3 SCT 317 : (2015) 2 SLJ 97
Aircraft Act, 1934 — Section 5Aircraft Rules, 1937 — Rule 92
Supreme Court26 Feb 2014Allowed
Oriental Bank of Commerce and Others Vs S.S. Sheokand and Another
Supreme Court Of India · (2014) 3 AD (SC) 687 : (2014) 3 AWC 2587 : (2014) 141 FLR 598 : (2014) 3 JT 476 : (2014) LabIC 1393 : (2014) 3 LLJ 241 : (2014) 2 SCALE 682 : (2014) 5 SCC 172 : (2014) 2 SCC(L&S) 125 : (2014) 3 SCJ 359 : (2014) 2 SCT 210 : (2014) 2 SLJ 96
Discipline and Appeal Regulations, 1982 — Regulation 4, 7Oriental Bank of Commerce Officer Employees (Conduct) Regulations, 1982 — Regulation 19, 3
Supreme Court26 Feb 2014Allowed
Jhaptu Ram Vs State of Himachal Pradesh
Supreme Court Of India · (2014) 1 ACR 988 : (2014) 85 ALLCC 300 : (2014) 3 SCALE 395
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court25 Feb 2014Allowed
Band Box Private Limited Vs Estate Officer, Punjab and Sind Bank and Another
Supreme Court Of India · (2014) 4 AD (SC) 46 : AIR 2014 SC 1602 : (2014) 2 AJR 501 : (2014) 3 ALD 189 : (2014) 3 ALLMR 404 : (2014) 104 ALR 725 : (2014) 3 AWC 2534 : (2014) 7 JT 384 : (2014) 2 RCR(Civil) 282 : (2014) 1 RCR(Rent) 277 : (2014) 124 RD 231 : (2014) 3 SCALE 539 : (201
Transfer of Property Act, 1882 — Section 106
Supreme Court25 Feb 2014Dismissed
Larsen and Toubro Ltd. Vs Mohan Lal Harbans Lal Bhayana
Supreme Court Of India · (2014) 3 AD (SC) 591 : (2014) 1 ARBLR 556 : (2014) 3 AWC 2579 : (2014) 3 JT 485 : (2014) 3 SCALE 54 : (2015) 2 SCC 461 : (2014) 5 SCJ 691
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
Supreme Court25 Feb 2014Allowed
Lekhraj Bansal Vs State of Rajasthan and Another
Supreme Court Of India · (2014) 104 ALR 756 : (2014) 3 AWC 2751 : (2014) 141 FLR 617 : (2014) 124 RD 254 : (2014) 3 SCALE 80 : (2015) 1 WBLR 811
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
Supreme Court25 Feb 2014Allowed
Birbal Vs Haryana State and Others
Supreme Court Of India · (2014) 4 AD (SC) 51 : AIR 2014 SC 3772 : (2014) 4 AJR 650 : (2014) 104 ALR 218 : (2014) 3 AWC 2852 : (2014) 123 RD 691 : (2015) 1 RLW 626 : (2014) 2 SCALE 653 : (2014) 10 SCJ 521
Constitution of India, 1950 — Article 142
Supreme Court25 Feb 2014Disposed Of
Aayush Buildwell Pvt. Ltd. Vs Haryana Urban Development Authority
Supreme Court Of India · (2014) 4 AD (SC) 329 : (2014) 104 ALR 209 : (2014) 4 AWC 3814 : (2014) 5 JT 136 : (2014) 3 RCR(Civil) 598 : (2014) 123 RD 687 : (2014) 3 SCALE 82 : (2014) 6 SCJ 114
Constitution of India, 1950 — Article 14, 142