COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 729 of 2,993

Supreme Court25 Apr 2014Allowed

Surendra Mohan Arora Vs HDFC Bank Ltd. and Others

Supreme Court Of India · (2014) 5 ABR 21 : AIR 2014 SC 2871 : (2014) 5 ALD 136 : (2014) 4 ALJ 689 : (2014) 4 ALLMR 953 : (2014) 105 ALR 234 : (2014) 4 ALT 60 : (2014) 4 AWC 4124 : (2014) 4 BomCR 94 : (2014) 4 CDR 804 : (2014) 3 CompLJ 201 : (2014) 2 CPJ 1 : (2014) 144 DRJ 201 : (

Advocates Act, 1961 — Section 30Constitution of India, 1950 — Article 19(1), 226Consumer Protection Act, 1986 — Section 12, 13, 14, 22, 22(2)

Supreme Court25 Apr 2014Disposed Of

Vikram Singh and Another Vs State of Rajasthan and Others

Supreme Court Of India · (2014) 7 JT 194 : (2014) 124 RD 14 : (2014) 2 RLW 1573 : (2014) 5 SCALE 636 : (2014) 6 SCJ 692

General Clauses Act, 1897 — Section 6Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15, 15(2), 4(1), 40Rajasthan Tenancy (Amendment) Act, 1980 — Section 3

Supreme Court25 Apr 2014Allowed

Dinesh Vs State of Haryana

Supreme Court Of India · (2014) 2 ACR 1507 : (2014) 3 AJR 511 : (2014) 2 ALD(Cri) 590 : (2014) 86 ALLCC 288 : (2014) 3 ALT(Cri) 67 : (2014) 3 BomCR(Cri) 78 : (2014) CriLJ 3092 : (2014) 2 Crimes 197 : (2014) 2 DMC 125 : (2014) 2 MLJ(Cri) 506 : (2014) 2 RCR(Criminal) 882 : (2014) 5

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B

Supreme Court25 Apr 2014Dismissed

Union of India (UOI) Vs V. Sriharan @ Murugan and Others

Supreme Court Of India · (2014) 86 ALLCC 658 : (2014) 2 Crimes 265 : (2014) 6 JT 377 : (2014) 2 RCR(Criminal) 678 : (2014) 5 SCALE 600 : (2014) 11 SCC 1 : (2014) 5 SCJ 196

Constitution of India, 1950 — Article 142, 145(3), 161, 162, 21Criminal Procedure Code, 1973 (CrPC) — Section 428, 432, 432(1), 432(2), 432(7)Delhi Special Police Establishment Act, 1946 — Section 6

Supreme Court25 Apr 2014Partly Allowed

V. Mekala Vs M. Malathi and Another

Supreme Court Of India · (2014) 3 ACC 549 : (2014) ACJ 1441 : (2014) 7 AJR 242 : (2014) 5 ALD 42 : (2014) 105 ALR 246 : (2014) 2 AnWR 221 : (2014) 3 AWC 3242 : (2014) 2 JLJR 441 : (2014) 6 JT 212 : (2014) 3 PLJR 22 : (2014) 2 RCR(Civil) 880 : (2014) 5 SCALE 772 : (2014) 5 SCJ 513

Supreme Court25 Apr 2014Dismissed

Ravindra Trimbak Patil Vs State of Maharashtra

Supreme Court Of India · (2014) 2 ACR 1665 : (2014) 86 ALLCC 306 : (2014) 3 ALT(Cri) 202 : (2014) 3 BomCR(Cri) 62 : (2015) 119 CLT 569 : (2014) CriLJ 2664 : (2014) 2 Crimes 279 : (2014) 2 MLJ(Cri) 496 : (2014) 3 RCR(Criminal) 243 : (2014) 5 SCALE 718 : (2014) 7 SCJ 190

Penal Code, 1860 (IPC) — Section 306, 34, 498A

Supreme Court25 Apr 2014Dismissed

Pooja Abhishek Goyal Vs State of Gujarat and Others

Supreme Court Of India · (2014) 85 ALLCC 949 : (2014) ALLMR(Cri) 4492 : (2014) 3 ALT(Cri) 254 : (2014) 3 BomCR(Cri) 21 : (2015) 119 CLT 572 : (2014) 3 Crimes 273 : (2014) 2 DMC 162 : (2014) 5 SCALE 721 : (2014) 6 SCC 404 : (2014) 7 SCJ 356

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Dowry Prohibition Act, 1961 — Section 3, 4

Supreme Court25 Apr 2014Disposed Of

Shri Ramji Enterprises Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 4 AWC 3879 : (2014) 2 RCR(Civil) 901 : (2014) 6 SCALE 21 : (2014) 4 WBLR 737

Railways Act, 1989 — Section 106

Supreme Court25 Apr 2014Allowed

Gian Chand and Others Vs York Exports Ltd. and Another

Supreme Court Of India · AIR 2014 SC 3584 : (2014) 4 AJR 468 : (2014) 6 ALD 144 : (2014) 6 ALD(Cri) 144 : (2015) 2 ALLMR 441 : (2014) 107 ALR 692 : (2014) 5 AWC 4849 : (2014) 6 JT 616 : (2014) 3 RCR(Civil) 497 : (2014) 124 RD 595 : (2014) 6 SCALE 35 : (2015) 5 SCC 609

Contract Act, 1872 — Section 56, 73, 74, 75Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118

Supreme Court25 Apr 2014Dismissed

Jal Mahal Resorts P. Ltd. Vs K.P. Sharma and Others

Supreme Court Of India · (2014) 7 JT 134 : (2014) 7 SCALE 336 : (2014) 8 SCC 804 : (2015) 3 SCJ 49

Constitution of India, 1950 — Article 14Environment (Protection) Act, 1986 — Section 2(1), 3Jaipur Development Authority Act, 1982 — Section 21, 26, 39, 54(1), 54(3)

Supreme Court25 Apr 2014Allowed

Lalit Kumar Yadav @ Kuri Vs State of Uttar Pradesh

Supreme Court Of India · (2014) 3 AJR 281 : (2014) 4 ALJ 152 : (2014) 86 ALLCC 247 : (2014) 2 BomCR(Cri) 837 : (2014) CriLJ 2712 : (2014) 2 Crimes 240 : (2014) 2 JLJR 468 : (2014) 5 JT 536 : (2014) 3 MLJ(Cri) 53 : (2014) 1 NCC 772 : (2014) 3 PLJR 49 : (2014) 2 RCR(Criminal) 905 :

Criminal Procedure Code, 1973 (CrPC) — Section 313, 367(1), 391, 392Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 376, 511

Supreme Court25 Apr 2014Allowed

Manjeet Singh Vs State of Himachal Pradesh

Supreme Court Of India · (2014) 2 ACR 2259 : (2014) 7 AD (SC) 549 : (2014) 3 AJR 766 : (2014) 86 ALLCC 703 : (2014) 3 ALT(Cri) 195 : (2014) CriLJ 3970 : (2014) 2 Crimes 287 : (2014) 2 JLJR 450 : (2014) 7 JT 365 : (2014) 1 NCC 758 : (2014) 3 PLJR 31 : (2014) 4 RCR(Criminal) 260 :

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104

Supreme Court25 Apr 2014Disposed Of

Vijay Ranglal Chorasiya Vs State of Gujarat

Supreme Court Of India · (2015) 2 AJR 855 : (2014) CriLJ 3946 : (2014) 3 Crimes 323 : (2014) 7 JT 186 : (2014) 2 RCR(Criminal) 731 : (2014) 5 SCALE 689 : (2015) 5 SCJ 513

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 120B, 34, 341, 342, 343

Supreme Court25 Apr 2014Dismissed

Sri Ram Builders Vs State of M.P. and Others

Supreme Court Of India · (2014) 6 AWC 5987 : (2014) 3 BC 186 : (2014) 6 JT 134 : (2014) 5 SCALE 725 : (2014) 5 SCJ 74

Constitution of India, 1950 — Article 136, 14, 141, 226Contract Act, 1872 — Section 56Industrial Disputes Act, 1947 — Section 25O

Supreme Court25 Apr 2014Allowed

State of Karnataka Vs Shivanna @ Tarkari Shivanna

Supreme Court Of India · (2014) 86 ALLCC 308 : (2014) ALLMR(Cri) 4484 : (2014) 2 ALT(Cri) 500 : (2014) 3 BomCR(Cri) 98 : (2014) 118 CLT 958 : (2014) 2 GLH 487 : (2014) 2 JLJR 435 : (2014) 7 JT 596 : (2014) 2 KLT 767 : (2014) 2 LW(Cri) 441 : (2014) 2 PLJR 513 : (2014) 2 RCR(Crimin

Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 164A, 173, 313Penal Code, 1860 (IPC) — Section 376

Supreme Court25 Apr 2014Allowed

Anjani Singh and Others Vs Salauddin and Others

Supreme Court Of India · (2014) 3 ACC 527 : (2014) ACJ 1565 : (2014) 4 ALLMR 427 : (2014) 105 ALR 255 : (2014) 2 AnWR 756 : (2014) 4 AWC 3873 : (2014) 118 CLT 1126 : (2014) 7 JT 183 : (2014) 6 SCALE 55 : (2014) 7 SCJ 134 : (2015) 1 ShimLC 210 : (2015) 2 WBLR 455

Supreme Court25 Apr 2014Dismissed

Gaiv Dinshaw Irani and Others Vs Tehmtan Irani and Others

Supreme Court Of India · (2014) 4 ABR 420 : AIR 2014 SC 2326 : (2014) 7 AJR 223 : (2014) 4 ALD 191 : (2015) 2 ALLMR 456 : (2015) 2 GLT 11 : (2014) 6 JT 169 : (2015) 1 MhLj 228 : (2014) 4 RLW 3537 : (2014) 6 SCALE 99 : (2014) 8 SCC 294 : (2014) 6 SCJ 269

Bombay Municipal Corporation Act, 1888 — Section 527Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15, 4(1), 5(11)Civil Procedure Code, 1908 (CPC) — Section 96

Supreme Court25 Apr 2014Dismissed

The Security Association of India Vs Union of India (UOI)

Supreme Court Of India · (2014) 6 ABR 176 : AIR 2014 SC 3812 : (2014) 4 AKR 161 : (2014) CriLJ 2724 : (2014) 8 JT 461 : (2014) 8 SCALE 514 : (2015) 1 SCJ 256

Constitution of India, 1950 — Article 14, 19, 19(1), 19(6), 200Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981 — Section 1(3), 1(4), 19, 20, 21Private Security Agencies (Regulation) Act, 2005 — Section 13(1), 23, 25, 3, 4

Supreme Court25 Apr 2014Disposed Of

Janhit Manch Vs State of Maharashtra

Supreme Court Of India · 2015 (13 ) SCC 310 = 2014 (7 ) SCALE 698

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 226Development Control Regulations for Greater Bombay, 1991 — Regulation 33, 33(24), 34, 35(2), 64

Supreme Court25 Apr 2014Disposed Of

Raju Vs State of Haryana

Supreme Court Of India · 2014 (6 ) SCALE 83

Penal Code, 1860 (IPC) — Section 376(2)