Nagesar Vs State of Chhatisgarh
Supreme Court Of India · (2014) 2 ACR 2009 : (2014) 86 ALLCC 693 : (2014) ALLMR(Cri) 2623 : (2014) 3 CGLJ 110 : (2014) CriLJ 2948 : (2014) 3 Crimes 255 : (2014) 8 JT 206 : (2014) 2 NCC 62 : (2014) 2 OLR 265 : (2014) 6 SCALE 785 : (2014) 6 SCC 672 : (2015) 5 SCJ 296
