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Supreme Court Of India judgments

59,848 judgments · page 700 of 2,993

Supreme Court30 Oct 2014Dismissed

Subramanian Swamy Vs Union of India (UOI)

Supreme Court Of India · 2015 (13 ) SCC 353 = 2014 (12 ) SCALE 479

Constitution of India, 1950 — Article 19(1), 19(2), 32Criminal Procedure Code, 1973 (CrPC) — Section 199(2)Penal Code, 1860 (IPC) — Section 499, 500
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Supreme Court29 Oct 2014Dismissed

Srikant Vs State of M.P.

Supreme Court Of India · (2015) 1 RCR(Criminal) 265

Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 304B, 306, 498A
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Supreme Court29 Oct 2014Allowed

HUDA Vs Kedar Nath

Supreme Court Of India · (2015) 4 AD (SC) 624 : AIR 2015 SC 2609 : (2015) 110 ALR 461 : (2015) 1 RCR(Civil) 86 : (2014) 2 RCR(Rent) 501 : (2015) 128 RD 313 : (2015) 1 SCC 186 : (2014) 10 SCJ 33 : (2015) 3 WBLR 480

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Supreme Court29 Oct 2014Disposed Of

Rathnavathi Vs Kavita Ganashamdas

Supreme Court Of India · (2015) 1 ABR 60 : (2015) 1 AKR 421 : (2015) 1 ALD 115 : (2015) 3 AWC 2299 : (2015) 1 CHN 182 : (2014) 6 CTC 333 : (2015) 1 JLJR 16 : (2015) 1 LW 24 : (2015) 1 PLJR 219 : (2014) 4 RCR(Civil) 904 : (2014) 12 SCALE 386 : (2015) 5 SCC 223 : (2014) 10 SCJ 189

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 39 Rule 1, Order 39 Rule 2, 96Constitution of India, 1950 — Article 136, 142Contract Act, 1872 — Section 55
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Supreme Court29 Oct 2014Allowed

Munni Vs State of Inspector of Police, All Women Police Station

Supreme Court Of India · (2015) 1 AJR 215 : (2015) 88 ALLCC 300 : (2014) 4 Crimes 358 : (2014) 3 DMC 856 : (2015) 1 JCC 566 : (2014) 2 NCC 720 : (2015) 1 RCR(Criminal) 111 : (2014) 10 SCC 623 : (2015) 2 SCJ 172

Criminal Procedure Code, 1973 (CrPC) — Section 174Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 302, 498(A)
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Supreme Court29 Oct 2014Disposed Of

Zarina Siddiqui Vs A. Ramalingam

Supreme Court Of India · AIR 2015 SC 580 : (2015) 1 AKR 397 : (2015) 1 ALD 170 : (2015) 1 AWC 855 : (2015) 1 CHN 43 : (2014) 6 CTC 319 : (2015) 4 KarLJ 629 : (2015) 3 KCCR 2314 : (2015) 4 MhLj 135 : (2015) MPLJ 316 : (2015) 1 OLR 115 : (2015) 1 PLJR 7 : (2015) 1 RCR(Civil) 207 :

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Evidence Act, 1872 — Section 65, 66Specific Relief Act, 1963 — Section 20
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Supreme Court29 Oct 2014Allowed

Mallella Shyamsunder Vs State of Andhra Pradesh

Supreme Court Of India · (2014) 3 ACR 3517 : (2015) 88 ALLCC 297 : (2014) ALLMR(Cri) 4500 : (2014) 4 BomCR(Cri) 686 : (2015) 1 Crimes 21 : (2014) 3 DMC 772 : (2014) 4 RCR(Criminal) 905 : (2014) 12 SCALE 460 : (2015) 2 SCC 486 : (2014) 10 SCJ 523

Penal Code, 1860 (IPC) — Section 302, 304, 498A
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Supreme Court29 Oct 2014Dismissed

Inbasegaran Vs S. Natarajan

Supreme Court Of India · (2015) 1 ALD 135 : (2015) 108 ALR 471 : (2015) 1 AWC 928 : (2015) 1 CHN 148 : (2014) 6 CTC 445 : (2015) 1 LW 38 : (2015) 1 PLJR 20 : (2014) 4 RCR(Civil) 872 : (2015) 127 RD 13 : (2014) 12 SCALE 435 : (2014) 10 SCJ 445

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 41 Rule 27Constitution of India, 1950 — Article 227
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Supreme Court29 Oct 2014Disposed Of

Sant Ram Vs State of Himachal Pradesh

Supreme Court Of India · (2015) 1 RCR(Criminal) 93

Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 18Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1947 — Section 5(2)
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Supreme Court29 Oct 2014Allowed

Vardha Enterprises Pvt. Ltd. Vs Rajendra Kumar Razdan

Supreme Court Of India · 2014 (12 ) SCALE 526

Environment (Protection) Act, 1986 — Section 25, 3(1), 3(2), 3(3)Rajasthan Municipalities Act, 2009 — Section 171Wetlands (Conservation and Management) Rules, 2010 — Rule 3, 3(1), 4, 4(1), 4(2)
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Supreme Court28 Oct 2014Disposed Of

Krishnanand Vs Deputy Director of Consolidation

Supreme Court Of India · (2015) 1 AWC 820 : (2014) 125 RD 621 : (2014) 12 SCALE 430 : (2015) 1 SCC 553 : (2015) 5 SCJ 722

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Land Acquisition Act, 1894 — Section 17
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Supreme Court28 Oct 2014Allowed

Darius Rutton Kavasmaneck Vs Gharda Chemicals Limited

Supreme Court Of India · (2014) 123 CLA 168 : (2015) 188 CompCas 291 : (2014) 12 SCALE 403 : (2014) 10 SCJ 238

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Companies (Amendment) Act, 2000 — Section 560Companies Act, 1956 — Section 111, 111(14), 111A(2), 12, 2(23A)
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Supreme Court28 Oct 2014Disposed Of

Sunita Kachwaha Vs Anil Kachwaha

Supreme Court Of India · (2014) 3 ACR 3374 : AIR 2015 SC 554 : (2015) 1 ALD(Cri) 484 : (2014) 4 BomCR(Cri) 672 : (2015) CriLJ 659 : (2015) 1 Crimes 13 : (2014) 3 DMC 878 : (2015) 1 JCC 437 : (2014) 3 JLJ 404 : (2014) 2 NCC 710 : (2014) 4 RCR(Criminal) 831 : (2014) 12 SCALE 352 :

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
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Supreme Court28 Oct 2014Allowed

Delhi Gymkhana Club Ltd. Vs Employees State Insurance Corpn.

Supreme Court Of India · (2015) 5 AD (SC) 334 : (2015) 1 AJR 307 : (2015) 1 ALD 19 : (2014) 143 FLR 927 : (2015) 1 KLJ 148 : (2014) 4 KLT 936 : (2015) LabIC 565 : (2014) 4 LLJ 707 : (2014) 4 LLN 312 : (2015) 3 MhLj 1 : (2015) 3 MPHT 205 : (2015) MPLJ 276 : (2015) 1 OLR 156 : (201

Employees State Insurance Act, 1948 — Section 1(4), 1(5), 2(12), 2(14AA), 45AFactories Act, 1948 — Section 2
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