CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 699 of 2,993

Supreme Court10 Nov 2014Disposed Of

Sau Shaila Balasaheb Kadam Vs Balasaheb Hindurao Kadam

Supreme Court Of India · (2015) 110 ALR 406 : (2015) 1 ALT 44 : (2014) 6 AWC 6027 : (2015) 1 BomCR 113 : (2015) 1 DMC 758 : (2015) 1 JLJR 6 : (2015) 4 MhLj 173 : (2015) 1 PLJR 232 : (2014) 4 RCR(Civil) 1024 : (2014) 4 RCR(Criminal) 947 : (2015) 128 RD 286 : (2014) 12 SCALE 646 :

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2)
Read judgment
Supreme Court07 Nov 2014Allowed

Balwant Singh Vs Commissioner of Police

Supreme Court Of India · (2015) 1 CHN 224 : (2015) 5 FLT 208 : (2015) 5 FLT 1 : (2015) 3 LW 744 : (2014) 4 RCR(Civil) 1006 : (2014) 12 SCALE 580 : (2015) 4 SCC 801 : (2014) 10 SCJ 205 : (2015) 3 WBLR 466

Constitution of India, 1950 — Article 141, 142, 19(1), 21, 226Noise Pollution (Regulation and Control) Rules, 2000 — Rule 3
Read judgment
Supreme Court07 Nov 2014Allowed

Census Commissioner Vs R. Krishnamurthy

Supreme Court Of India · (2015) 6 AD (SC) 397 : (2015) 1 AWC 757 : (2015) 1 CHN 212 : (2015) 2 LW 978 : (2014) 8 MLJ 241 : (2014) 4 RCR(Civil) 991 : (2014) 12 SCALE 549 : (2015) 2 SCC 796 : (2015) 1 SCC(L&S) 589 : (2014) 10 SCJ 222

Constitution of India, 1950 — Article 14, 342
Read judgment
Supreme Court07 Nov 2014Disposed Of

E. Bapanaiah Vs K.S. Raju

Supreme Court Of India · (2014) 87 ALLCC 872 : (2015) 1 ALT(Cri) 460 : (2014) 4 BC 644 : (2015) 124 CLA 445 : (2015) 191 CompCas 246 : (2015) CriLJ 567 : (2015) 2 JCC 898 : (2015) 1 JLJR 187 : (2015) 1 PLJR 325 : (2014) 4 RCR(Civil) 998 : (2014) 4 RCR(Criminal) 914 : (2014) 12 SC

Companies Act, 1956 — Section 10, 10F, 111, 58A, 58A(10)Constitution of India, 1950 — Article 136, 142, 215, 235Contempt of Courts Act, 1971 — Section 10, 12, 12(4)
Read judgment
Supreme Court05 Nov 2014Dismissed

Transport Corporation of India Ltd. Vs Ganesh Ploytex Ltd.

Supreme Court Of India · (2015) 1 ABR 711 : AIR 2015 SC 826 : (2015) 108 ALR 486 : (2014) 6 AWC 6210 : (2014) 4 CPJ 19 : (2014) 310 ELT 213 : (2014) 4 RCR(Civil) 1030 : (2014) 12 SCALE 594 : (2015) 3 SCC 571

Consumer Protection Act, 1986 — Section 21, 23Customs Act, 1962 — Section 157, 2(16), 2(42), 2(5), 2(9)Customs, Central Excise Duties and Service Tax Drawback Rules, 1995 — Rule 13
Read judgment
Supreme Court05 Nov 2014Disposed Of

Chandra Kumar Jain Vs Union of India (UOI)

Supreme Court Of India · (2015) 1 RCR(Criminal) 333

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2Constitution of India, 1950 — Article 136Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 12A, 12A(3), 12A(6), 18, 2
Read judgment
Supreme Court03 Nov 2014Allowed

State of U.P. Vs Shashi Joshi

Supreme Court Of India · (2015) 1 ESC 87 : (2014) 143 FLR 1014 : (2015) 1 LLN 15 : (2015) 3 SCC 175 : (2015) 1 SCC(L&S) 623 : (2014) 10 SCJ 233 : (2015) 1 SCT 23 : (2015) 1 SLJ 82

Read judgment
Supreme Court31 Oct 2014Dismissed

Ila Verma Vs Pallav Verma

Supreme Court Of India · (2014) 4 RCR(Civil) 979

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2), 9
Read judgment
Supreme Court31 Oct 2014Partly Allowed

Nand Kumar Vs State of Chhattisgarh

Supreme Court Of India · (2014) 3 ACR 3377 : (2015) 88 ALLCC 309 : (2014) 4 CGLJ 499 : (2015) CriLJ 381 : (2014) 5 MPHT 365 : (2015) 1 PLJR 47 : (2014) 4 RCR(Criminal) 895 : (2014) 12 SCALE 497 : (2015) 1 SCC 776 : (2014) 10 SCJ 556

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 141, 142, 147, 148, 149
Read judgment
Supreme Court31 Oct 2014Allowed

Kala Devi Vs Bhagwan Das Chauhan

Supreme Court Of India · (2014) 4 ACC 645 : (2014) ACJ 2875 : (2015) 108 ALR 221 : (2015) 1 AnWR 182 : (2015) 1 AnWR 167 : (2015) 1 AWC 431 : (2014) 4 RCR(Civil) 936 : (2014) 12 SCALE 513 : (2015) 2 SCC 771 : (2015) 1 SCJ 296

Read judgment
Supreme Court31 Oct 2014Allowed

Hari Om Vs State of Haryana

Supreme Court Of India · (2014) 3 ACR 3505 : (2015) 1 AJR 120 : (2015) 1 ALD(Cri) 630 : (2015) 88 ALLCC 254 : (2015) 1 ALT(Cri) 173 : (2014) 4 CGLJ 542 : (2015) CriLJ 641 : (2015) 2 Crimes 156 : (2014) 3 DMC 845 : (2015) 1 JCC 615 : (2014) 4 RCR(Criminal) 877 : (2014) 12 SCALE 49

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 304B(2), 34, 498A, 498B
Read judgment
Supreme Court30 Oct 2014Disposed Of

State of Rajasthan Vs Khangar Singh

Supreme Court Of India · (2014) 4 RCR(Civil) 990 : (2014) 4 RCR(Criminal) 894 : (2014) 12 SCALE 506 : (2015) 1 SCC 163

Rajasthan Excise Act, 1950 — Section 9A(1)
Read judgment
Supreme Court30 Oct 2014Dismissed

B.D. Khunte Vs Union of India (UOI)

Supreme Court Of India · (2015) 88 ALLCC 247 : (2015) 2 ALT(Cri) 71 : (2015) CriLJ 243 : (2014) 4 Crimes 286 : (2015) 1 JCC 657 : (2015) 1 NCC 549 : (2014) 4 RCR(Criminal) 823 : (2014) 12 SCALE 481 : (2015) 1 SCC 286 : (2015) 2 SCJ 379 : (2015) 1 SLJ 64 : (2015) 1 UC 118

Army Act, 1950 — Section 69Penal Code, 1860 (IPC) — Section 300Ranbir Penal Code, 1989 — Section 302
Read judgment
Supreme Court30 Oct 2014Dismissed

Binod Kumar Vs State of Bihar

Supreme Court Of India · (2015) 1 ACR 56 : (2015) 1 AJR 16 : (2015) 88 ALLCC 241 : (2014) 4 BomCR(Cri) 659 : (2014) 4 Crimes 305 : (2015) 1 JCC 664 : (2015) 1 JLJR 10 : (2015) 1 LW(Cri) 43 : (2014) 2 NCC 702 : (2015) 1 PLJR 120 : (2014) 4 RCR(Criminal) 881 : (2014) 12 SCALE 465 :

Criminal Procedure Code, 1973 (CrPC) — Section 227, 250, 482Penal Code, 1860 (IPC) — Section 120B, 405, 406, 420
Read judgment