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Supreme Court Of India judgments

59,848 judgments · page 669 of 2,993

Supreme Court25 Mar 2015Dismissed

Mohan Singh Gill and Others Vs State of Punjab and Others

Supreme Court Of India · (2015) 4 AD (SC) 421 : (2015) 4 ALD 23 : (2015) 3 ALLMR 906 : (2015) 110 ALR 488 : (2015) 3 CTC 758 : (2015) GLH 1640 : (2015) 2 RCR(Civil) 705 : (2015) 128 RD 389 : (2015) 4 SCALE 196 : (2015) 8 SCC 345

Constitution of India, 1950 - Article 14, 19, 21Land Acquisition Act, 1894 - Section 11, 17, 17(4), 23, 4Punjab Regional and Town Planning and Development Act, 1995 - Section 70, 75, 75(1), 76, 76(1)
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Supreme Court25 Mar 2015Allowed

Agricultural Income Tax Officer and Others Vs Goodricke Group Ltd. and Others

Supreme Court Of India · (2015) 5 AD (SC) 520 : (2015) 276 CTR 239 : (2015) 31 GSTR 518 : (2015) 373 ITR 166 : (2015) 4 SCALE 422 : (2015) 8 SCC 399 : (2015) 5 SCJ 1 : (2015) 3 SCT 113 : (2015) 79 VST 450 : (2016) 1 WBLR 445

Constitution of India, 1950 - Article 301, 304, 32Life Insurance Corporation (Modification of Settlement) Act, 1976 - Section 3West Bengal Primary Education Act, 1973 - Section 78C
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Supreme Court24 Mar 2015Allowed

Delhi Development Authority Vs Gaurav Kukreja

Supreme Court Of India · (2015) 4 AD (SC) 540 : (2016) 114 ALR 889 : (2015) 3 AWC 2692 : (2015) 3 MLJ 328 : (2015) 2 RCR(Civil) 643 : (2015) 4 SCALE 153

Constitution of India, 1950 - Article 226Specific Relief Act, 1963 - Section 15Transfer of Property Act, 1882 - Section 53A
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Supreme Court24 Mar 2015Dismissed

Manmeet Singh Vs State of Punjab

Supreme Court Of India · (2015) 2 ACR 1674 : (2015) 4 AD (SC) 227 : (2015) 2 AJR 739 : (2015) 89 ALLCC 638 : (2016) 1 ALT(Cri) 87 : (2015) 2 CCR 141 : (2015) CriLJ 2355 : (2015) 2 Crimes 124 : (2015) 3 JCC 1658 : (2015) 2 JLJR 523 : (2015) 3 PLJR 91 : (2015) 2 RCR(Criminal) 550

Arms Act, 1959 - Section 24, 25, 29Criminal Procedure Code, 1973 (CrPC) - Section 149, 173, 313Evidence Act, 1872 - Section 27
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Supreme Court24 Mar 2015Partly Allowed

State of Madhya Pradesh Vs Nomi Singh and Others

Supreme Court Of India · (2015) 4 AD (SC) 648 : (2015) 4 ALD 117 : (2015) 4 ALLMR 977 : (2015) 3 AWC 2678 : (2016) 1 LW 235 : (2015) 4 RCR(Civil) 594 : (2015) 128 RD 669 : (2015) 4 SCALE 135 : (2015) 4 WLN 167

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Supreme Court24 Mar 2015Dismissed

Commissioner of Income Tax and Others Vs Sati Oil Udyog Ltd. and Others

Supreme Court Of India · (2015) 4 AD (SC) 477 : AIR 2015 SC 3244 : (2015) 276 CTR 14 : (2015) 372 ITR 746 : (2015) 3 MLJ 362 : (2015) 4 SCALE 142 : (2015) 7 SCC 304 : (2015) 230 TAXMAN 521

Central Sales Tax (Amendment) Act - Section 9(1), 9(2), 9(3)Central Sales Tax Act, 1956 - Section 9(2A)Constitution of India, 1950 - Article 19(1), 20(1)
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Supreme Court23 Mar 2015Allowed

Kedari Lal Vs State of M.P. and Others

Supreme Court Of India · (2015) 5 AD (SC) 119 : (2015) 89 ALLCC 633 : (2015) 3 ALT(Cri) 58 : (2015) 2 CCR 148 : (2015) CriLJ 4045 : (2015) 2 Crimes 142 : (2015) 2 JCC 1182 : (2015) 2 JLJ 171 : (2015) 2 RCR(Criminal) 477 : (2015) 4 SCALE 175 : (2015) 5 SCJ 597

Madhya Pradesh Civil Services (Conduct) Rules, 1965 - Rule 14, Rule 14(4), Rule 14(5), Rule 17, Rule 19Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
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Supreme Court23 Mar 2015Allowed

Deepa and Others Vs State of Haryana

Supreme Court Of India · (2015) 5 AD (SC) 176 : (2015) 89 ALLCC 625 : (2015) 2 CCR 180 : (2015) CriLJ 2508 : (2015) 2 Crimes 145 : (2015) 2 RCR(Criminal) 482 : (2015) 4 SCALE 169 : (2015) 6 SCJ 231

Penal Code, 1860 (IPC) - Section 302, 34
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Supreme Court23 Mar 2015Dismissed

State of Madhya Pradesh Vs Rakesh Mishra and Others

Supreme Court Of India · (2015) 2 ACR 1686 : (2015) 5 AD (SC) 146 : (2015) 89 ALLCC 687 : (2015) 2 CCR 186 : (2015) CriLJ 2510 : (2015) 2 Crimes 139 : (2015) 3 JCC 1709 : (2015) 2 JLJ 283 : (2015) 2 RCR(Criminal) 573 : (2015) 4 SCALE 58 : (2015) 5 SCJ 704 : (2015) 3 WLN 59

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 482Madhya Pradesh Bhumi Vikas Niyam, 1984 - Rule 12, Rule 31Penal Code, 1860 (IPC) - Section 120B
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Supreme Court23 Mar 2015Disposed Of

Ramesh Vs Harbans Nagpal and Others

Supreme Court Of India · (2015) 5 AD (SC) 85 : (2015) 110 ALR 509 : (2015) 2 CDR 350 : (2015) 120 CLT 205 : (2016) 1 MhLj 590 : (2015) 3 MPHT 68 : (2016) 1 MPLJ 250 : (2015) 4 RCR(Civil) 630 : (2015) 128 RD 409 : (2015) 4 SCALE 172 : (2015) 8 SCC 716 : (2015) 2 WLN 20

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 9, 151
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