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Supreme Court Of India judgments

59,848 judgments · page 667 of 2,993

Supreme Court31 Mar 2015Dismissed

D.P. Gulati Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 2015 SC 3760 : (2015) 6 ALJ 409 : (2016) 1 CCR 137 : (2015) 127 CLA 205 : (2015) CriLJ 4886 : (2015) 3 Crimes 343 : (2015) 2 JCC(NI) 129 : (2015) 2 RCR(Criminal) 515 : (2015) 4 SCALE 373

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 34, 379, 406, 411, 417
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Supreme Court31 Mar 2015Disposed Of

S. Krishnamoorthy Vs Chellammal

Supreme Court Of India · (2015) 2 ACR 1669 : AIR 2015 SC 3182 : (2015) 2 ALD(Cri) 593 : (2015) ALLMR(Cri) 3672 : (2015) 3 BC 427 : (2015) 127 CLA 209 : (2015) CriLJ 4043 : (2015) 3 Crimes 328 : (2015) 2 JCC(NI) 135 : (2015) 2 LW(Cri) 594 : (2015) 2 RCR(Civil) 590 : (2015) 2 RCR(C

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
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Supreme Court31 Mar 2015Allowed

Mehmood Ul Rehman and Others Vs Khazir Mohammad Tunda and Others

Supreme Court Of India · AIR 2015 SC 2195 : (2015) 3 CCR 356 : (2015) CriLJ 2856 : (2015) 4 Crimes 426 : (2015) 2 JCC 1337 : (2015) 2 RCR(Criminal) 517 : (2015) 4 SCALE 381

Criminal Procedure Code, 1973 (CrPC) - Section 190, 190(1), 200, 202, 203Penal Code, 1860 (IPC) - Section 174, 500Ranbir Penal Code, 1989 - Section 500
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Supreme Court30 Mar 2015Disposed Of

State of Punjab Vs Saurabh Bakshi

Supreme Court Of India · (2015) 2 ACC 761 : (2015) ACJ 1297 : (2015) 2 ACR 1506 : (2015) 4 AD (SC) 257 : (2015) 2 ALD(Cri) 261 : (2015) 89 ALLCC 690 : (2015) 2 BomCR(Cri) 372 : (2015) 2 CCR 538 : (2015) CriLJ 2459 : (2015) 2 Crimes 76 : (2015) 2 JCC 1313 : (2015) 3 JLJR 108 : (2

Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 357APenal Code, 1860 (IPC) — Section 279, 304A, 336, 337, 338Probation of Offenders Act, 1958 — Section 4
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Supreme Court27 Mar 2015Dismissed

Asha Verman and Others Vs Maharaj Singh and Others

Supreme Court Of India · (2015) 2 ACC 730 : (2015) ACJ 1286 : (2015) 4 AD (SC) 60 : (2015) 6 ALD 24 : (2015) 110 ALR 445 : (2015) 2 AnWR 517 : (2015) 3 AWC 3061 : (2015) 2 CDR 436 : (2015) 3 CGLJ 557 : (2015) 3 MPHT 1 : (2015) 2 MPHT 301 : (2015) 2 RCR(Civil) 520 : (2015) 4 SCALE

Motor Vehicles Act, 1988 - Section 166
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Supreme Court27 Mar 2015Allowed

Ranbeer Singh Vs State of U.P. and Others

Supreme Court Of India · (2015) 2 ACR 1671 : (2015) 4 AD (SC) 416 : (2015) 3 ALJ 575 : (2015) 89 ALLCC 668 : (2015) 2 CCR 212 : (2015) CriLJ 2311 : (2015) 3 Crimes 325 : (2015) 2 Crimes 118 : (2015) 2 JCC 1334 : (2015) 2 MLJ(Cri) 225 : (2016) 1 NCC 201 : (2015) 4 SCALE 318 : (2

Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 302, 34
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Supreme Court27 Mar 2015Dismissed

P.R. Yelumalai Vs N.M. Ravi

Supreme Court Of India · (2015) 4 AD (SC) 601 : (2015) 2 AKR 632 : (2015) 4 ALD 1 : (2015) 110 ALR 503 : (2015) 3 AWC 2686 : (2015) 3 BomCR 319 : (2015) 2 CDR 526 : (2015) 2 CTC 559 : (2015) 2 JLJR 535 : (2015) 4 KCCR 3073 : (2015) 4 LW 90 : (2015) 3 MLJ 321 : (2015) 1 OLR 1051 :

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 2, 148, 151Karnataka Civil Courts Act, 1964 - Section 28(6)Limitation Act, 1963 - Section 4, 5
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