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Supreme Court Of India judgments

59,848 judgments · page 633 of 2,993

Supreme Court18 Sept 2015Allowed

State of Madhya Pradesh Vs Munna

Supreme Court Of India · (2015) 3 ACR 3174 : (2016) 1 AJR 321 : (2016) 1 ALD(Cri) 42 : (2015) 91 ALLCC 693 : (2015) 4 BomCR(Cri) 650 : (2015) 4 CCR 67 : (2016) 121 CLT 247 : (2015) 4 Crimes 45 : (2015) 4 JCC 2648 : (2015) 3 NCC 398 : (2015) 4 RCR(Criminal) 412 : (2015) 9

Penal Code, 1860 (IPC) - Section 375, 376
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Supreme Court18 Sept 2015Disposed Of

Bengal Ambuja Housing Development Ltd. and Others Vs Pramila Sanfui and Others

Supreme Court Of India · (2015) 10 AD (SC) 65 : AIR 2015 SC 3729 : (2016) 1 AJR 515 : (2015) 6 AWC 6440 : (2015) 7 MLJ 93 : (2016) 1 RCR(Civil) 601 : (2015) 10 SCALE 69 : (2016) 1 SCC 743 : (2016) 1 SCJ 213 : (2016) 1 WLN 65

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 4(1), Order 22 Rule 4(3), Order 33 Rule 1Constitution of India, 1950 - Article 136, 14, 227Transfer of Property Act, 1882 - Section 52
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Supreme Court17 Sept 2015Allowed

Kiran Chander Asri Vs State of Haryana

Supreme Court Of India · (2015) 3 ACR 3492 : (2015) 10 AD (SC) 276 : AIR 2015 SC 3775 : (2016) 1 AJR 323 : (2015) 91 ALLCC 637 : (2015) 4 CCR 25 : (2016) 121 CLT 253 : (2015) CriLJ 4888 : (2015) 4 JCC 2658 : (2015) 3 NCC 121 : (2015) 4 RCR(Criminal) 421 : (2015) 9 SCALE 783

Constitution of India, 1950 - Article 20Prevention of Corruption Act, 1988 - Section 13, 7
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Supreme Court16 Sept 2015Allowed

Umesh Balkrishna Hirve Vs State of Maharashtra

Supreme Court Of India · (2015) ALLMR(Cri) 4929 : (2015) 4 RCR(Criminal) 972 : (2015) 10 SCALE 203

Criminal Procedure Code, 1973 (CrPC) - Section 313(1)Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 7
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Supreme Court16 Sept 2015Allowed

Chittaranjan Shetty Vs State

Supreme Court Of India · (2015) 4 RCR(Criminal) 525 : (2015) 10 SCALE 197

Criminal Procedure Code, 1973 (CrPC) - Section 313(1)Delhi Special Police Establishment Act, 1946 - Section 6Penal Code, 1860 (IPC) - Section 120B, 420
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