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Supreme Court Of India judgments

59,848 judgments · page 632 of 2,993

Supreme Court23 Sept 2015Allowed

Ranjit Sarkar Vs State of Tripura

Supreme Court Of India · (2016) 1 ACR 504 : (2015) 91 ALLCC 941 : (2015) 4 CCR 55 : (2015) 4 Crimes 72 : (2015) 4 RCR(Criminal) 891 : (2015) 10 SCALE 164

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 341
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Supreme Court23 Sept 2015Dismissed

Akhilesh Kumar Singh Vs Ram Dawan and Others

Supreme Court Of India · AIR 2015 SC 3740 : (2015) 6 ALJ 411 : (2015) 6 AWC 6381 : (2016) 1 ESC 9 : (2015) 147 FLR 770 : (2015) 10 SCALE 159 : (2015) 4 SCT 479

Constitution of India, 1950 - Article 16, 16(1), 16(4), 16(4A)
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Supreme Court23 Sept 2015Allowed

Sharadamma Vs Mohammed Pyrejan and Others

Supreme Court Of India · (2015) 11 AD (SC) 192 : AIR 2015 SC 3747 : (2016) 1 AJR 527 : (2015) 4 AKR 576 : (2015) 6 ALD 130 : (2015) 6 ALLMR 463 : (2015) 113 ALR 696 : (2016) 1 ALT 43 : (2015) 6 AWC 5721 : (2015) 4 CDR 891 : (2015) 4 JLJR 221 : (2015) 7 MLJ 183 : (2015) 4 PLJ

Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 7, Order 22 Rule 8, Order 22 Rule 9, Order 22 Rule 10, Order 22 Rule 11, Order 22 Rule 11(1)
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Supreme Court23 Sept 2015Allowed

Jai Mahal Hotels Pvt. Ltd. Vs Rajkumar Devraj and Others

Supreme Court Of India · (2015) 10 AD (SC) 507 : (2015) 6 ALLMR 410 : (2015) 113 ALR 732 : (2016) 1 AWC 176 : (2015) 128 CLA 375 : (2015) 193 CompCas 214 : (2015) 4 CompLJ 353 : (2015) 7 MLJ 736 : (2016) 130 RD 459 : (2015) 10 SCALE 14 : (2016) 1 SCC 423 : (2016) 1 SCJ 68 :

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 - Section 10F, 111, 111(7), 155Succession Act, 1925 - Section 370, 373, 381, 383
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Supreme Court23 Sept 2015Allowed

State of Rajasthan Vs Prakash

Supreme Court Of India · (2015) 3 ACR 3436 : (2015) 11 AD (SC) 43 : (2015) 91 ALLCC 953 : (2015) 4 CCR 180 : (2015) 4 Crimes 74 : (2015) 3 NCC 141 : (2016) 1 RCR(Criminal) 375 : (2015) 10 SCALE 167

Penal Code, 1860 (IPC) - Section 302, 304, 307, 324, 458
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Supreme Court23 Sept 2015Partly Allowed

Hemanta Mondal and Others Vs Ganesh Chandra Naskar

Supreme Court Of India · AIR 2015 SC 3757 : (2016) 1 AJR 531 : (2015) 6 ALD 133 : (2015) 113 ALR 716 : (2015) 4 RCR(Civil) 599 : (2016) 130 RD 443 : (2015) 10 SCALE 1 : (2016) 1 SCC 567 : (2016) 1 WBLR 1

Specific Relief Act, 1963 - Section 20, 20(2), 20(3)
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Supreme Court22 Sept 2015Dismissed

Union of India Vs Reliance Industries Limited and Others

Supreme Court Of India · (2015) 10 AD (SC) 521 : (2015) 5 ARBLR 255 : (2015) 6 AWC 6111 : (2015) 4 CDR 898 : (2015) 128 CLA 384 : (2016) 1 CompLJ 377 : (2015) 7 MLJ 360 : (2015) 10 SCALE 149 : (2015) 10 SCC 213 : (2015) 10 SCJ 664

Arbitration And Conciliation Act, 1996 — Section 14, 34, 48Foreign Awards (Recognition And Enforcement) Act, 1961 — Section 9, 9(a), 9(b), 51
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Supreme Court22 Sept 2015Allowed

International Advanced Research Centre for Powder Metallurgy and New Materials (ARCI) and Others Vs Nimra Cerglass Technics (P) Ltd. and Others

Supreme Court Of India · (2015) 3 ACR 3482 : (2015) 10 AD (SC) 129 : (2015) 91 ALLCC 965 : (2015) ALLMR(Cri) 4101 : (2015) 4 CCR 39 : (2015) 4 Crimes 86 : (2015) 4 JLJR 302 : (2015) 4 PLJR 378 : (2015) 4 RCR(Criminal) 883 : (2015) 10 SCALE 136 : (2016) 1 SCC 348 : (2015) 3 U

Arbitration and Conciliation Act, 1996 - Section 14(2)Criminal Procedure Code, 1973 (CrPC) - Section 197, 250, 482Penal Code, 1860 (IPC) - Section 120B, 34, 405, 415, 418
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Supreme Court22 Sept 2015Allowed

Sushil Ansal and Others Vs State

Supreme Court Of India · (2015) 11 AD (SC) 45 : (2015) 91 ALLCC 614 : (2015) 4 BomCR(Cri) 607 : (2015) 4 CCR 34 : (2015) 4 Crimes 67 : (2015) 4 RCR(Criminal) 500 : (2015) 10 SCALE 8 : (2015) 10 SCC 359

Cinematograph Act, 1952 - Section 14Penal Code, 1860 (IPC) - Section 304A, 337, 338, 36
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Supreme Court21 Sept 2015Allowed

S.N. Wadiyar Vs Commissioner of Wealth Tax, Karnataka

Supreme Court Of India · (2015) 10 AD (SC) 544 : (2016) 1 AKR 24 : (2015) 280 CTR 233 : (2015) 378 ITR 9 : (2015) 10 SCALE 82 : (2016) 1 SCJ 42 : (2015) 234 TAXMAN 881

Constitution of India, 1950 — Article 252Urban Land (Ceiling And Regulation) Act, 1976 — Section 3, 4, 5(1), 5(3), 6, 6(1), 8, 9, 10(1), 10(3), 10(4), 10(5), 11(6), 18, 20, 30, 30(1), 33Urban Land (Ceiling And Regulation) Repeal Act, 1999 — Section 4
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Supreme Court21 Sept 2015Disposed Of

Jasbir Singh Vs Tara Singh and Others

Supreme Court Of India · (2015) 3 ACR 3177 : AIR 2015 SC 3778 : (2016) 1 AJR 326 : (2015) 91 ALLCC 981 : (2015) ALLMR(Cri) 4093 : (2015) 4 CCR 32 : (2015) CriLJ 4884 : (2015) 4 Crimes 293 : (2016) 1 OLR 121 : (2015) 4 RCR(Criminal) 433 : (2015) 10 SCALE 95

Penal Code, 1860 (IPC) - Section 120B, 466, 467, 468, 471
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Supreme Court18 Sept 2015Allowed

Ram Niranjan Kajaria and Others Vs Sheo Prakash Kajaria and Others

Supreme Court Of India · (2015) 10 AD (SC) 201 : (2016) 1 ALD 79 : (2015) 6 ALLMR 416 : (2015) 113 ALR 707 : (2016) 1 ALT 1 : (2015) 5 CHN 201 : (2016) 1 CTC 118 : (2015) 4 JLJR 185 : (2016) 1 OLR 53 : (2015) 4 PLJR 290 : (2015) 4 RCR(Civil) 580 : (2016) 1 RLW 497 : (2015)

Evidence Act, 1872 - Section 58
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Supreme Court18 Sept 2015Allowed

Shanti Devi and Others Vs Kaushaliya Devi

Supreme Court Of India · (2016) 1 ALD 142 : (2016) 1 ALJ 325 : (2015) 113 ALR 213 : (2015) 6 AWC 5843 : (2016) 1 RCR(Civil) 60 : (2016) 130 RD 146 : (2015) 9 SCALE 829

Limitation Act, 1963 — Article 120Code of Civil Procedure, 1908 — Order 22 Rule 3, Order 21 Rule 3(2), Order 22 Rule 9(3), Order 22 Rule 11Limitation Act, 1963 — Section 5
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Supreme Court18 Sept 2015Allowed

Kosha Investments Ltd. Vs Securities and Exchange Board of India and Others

Supreme Court Of India · (2015) 6 ALLMR 459 : (2015) 6 AWC 6338 : (2015) 4 BC 420 : (2015) 128 CLA 225 : (2015) 193 CompCas 1 : (2015) 4 CompLJ 171 : (2015) 7 MLJ 177 : (2015) 9 SCALE 820 : (2016) 1 SCC 542 : (2015) 132 SCL 568

Securities & Exchange Board Of India Act, 1992 — Section 11, 11B, 15Z, 19Securities & Exchange Board Of India (Substantial Acquisition Of Shares & Takeovers) Regulations, 1997 — Regulation 10, 11, 11(1), 12, 13, 14(1), 14(2), 44, 45(6)
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Supreme Court18 Sept 2015Allowed

State of Karnataka Vs Chand Basha

Supreme Court Of India · (2015) 3 ACR 3439 : (2015) 10 AD (SC) 210 : (2015) 91 ALLCC 661 : (2015) 4 BomCR(Cri) 687 : (2015) 4 CCR 63 : (2015) 4 Crimes 48 : (2016) 1 NCC 213 : (2015) 4 RCR(Criminal) 718 : (2015) 9 SCALE 809 : (2016) 1 SCC 501

Indian Penal Code, 1860 — Section 201, 302
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