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Supreme Court Of India judgments

59,848 judgments · page 594 of 2,993

Supreme Court05 Apr 2016Dismissed

Narayan Vs Babasaheb & Ors.

Supreme Court Of India · (2016) 161 AIC 59 : (2016) AIR(SCW) 1666 : (2016) 3 AIRBomR 496 : (2016) 2 AIRJharR 601 : (2016) AIRSC 1666 : (2016) 4 ALLMR 481 : (2016) 3 AllWC 2579 : (2016) 116 ALR 433 : (2016) 3 ALT 1 : (2016) 3 AndhLD 217 : (2016) 2 ApexCourtJudgments(SC) 101 : (201

Hindu Minority and Guardianship Act, 1956 — Section 11, 8(1), 8(2)(a)Limitation Act, 1963 — Article 60, 7
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Supreme Court05 Apr 2016Dismissed

Commissioner, Delhi Value Added Tax Vs M/s. ABB Ltd.

Supreme Court Of India · (2016) AIR(SCW) 1901 : (2016) AIRSC 1901 : (2016) 4 JT 274 : (2016) 3 RecentApexJudgments(RAJ) 224 : (2016) 3 Scale 702 : (2016) 6 SCC 791 : (2016) 93 UPTC 201

Central Sales Tax Act, 1956 — Section 3(9), 5(2)Delhi Value Added Tax Act, 2004 — Section 7(A), 7(c)
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Supreme Court05 Apr 2016Allowed

Central Bureau of Investigation State of Madhya Pradesh Vs P.G. Jain

Supreme Court Of India · (2016) ALLMRCri 2679 : (2016) 2 CriCC 847 : (2017) CriLJ 735 : (2016) 3 LawHerald 2076 : (2016) 2 LawHeraldSC 1437 : (2016) 2 RCRCriminal 759 : (2016) 2 RecentApexJudgments(RAJ) 647 : (2016) 4 Scale 13 : (2016) 12 SCC 360 : (2016) 12 SCC 360 : (2017) 1 SC

Prevention of Corruption Act, 1988 — Section 2(c)(iii), 2(c)(ix)
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Supreme Court04 Apr 2016Disposed Of

Common Cause and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2016) 161 AIC 65 : (2016) AIR(SCW) 1672 : (2016) AIRSC 1672 : (2016) 3 AllWC 2561 : (2016) 4 AndhLD 86 : (2016) 121 CutLT 1112 : (2016) 6 FLT 672 : (2016) 2 GCD 1573 : (2016) 2 JBCJ 231 : (2016) 3 JCR 91 : (2016) 3 JLJR 325 : (2016) 4 JT 217 : (2016) 4 K

Mineral Concession Rules, 1960 - Rule 24A, Rule 24A(1), Rule 24A(4), Rule 24A(5), Rule 24A(6), Rule 24A(8), Rule 24A(9), Rule 27(1), Rule 27(2), Rule 27(3), Rule 27(4), Rule 27(5), Rule 28, Rule 28(1), Rule 28(2), Rule 28(4), Rule 28A, Rule 29, Rule 37(3)Mines and Minerals (Development and Regulation) Act, 1957 - Section 13, Section 8, Section 8(1), Section 8(2), Section 8(3), Section 8(4)Mines and Minerals (Regulation and Development) (Amendment) Act, 2015 - Section 4A, Section 4A(4), Section 8, Section 8(2), Section 8(3), Section 8(4), Section 8A, Section 8A(2), Section 8A(3), Section 8A(5), Section 8A(6), Section 8A(9)
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Supreme Court04 Apr 2016Disposed Of

Dr. Gokarakonda Naga Saibaba Vs State of Maharashtra

Supreme Court Of India · (2016) 3 AICLR 153 : (2016) ALLMRCri 2250 : (2016) 3 JT 494 : (2016) 2 LawHeraldSC 1435 : (2016) 2 RCRCriminal 675 : (2016) 2 RecentApexJudgments(RAJ) 630

Criminal Procedure Code, 1973 (CrPC) — Section 439
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Supreme Court01 Apr 2016Allowed

Lilawati Agarwal (D) By Lrs. Vs State of Jharkhand

Supreme Court Of India · (2016) 162 AIC 168 : (2016) AIR(SCW) 1885 : (2016) 3 AIRJharR 281 : (2016) AIRSC 1885 : (2016) AllSCR 972 : (2016) 116 ALR 439 : (2016) 3 AndhLD 177 : (2016) 2 BBCJ 113 : (2016) 2 BLJud 196 : (2016) 2 CalLJ 81 : (2016) DNJ 426 : (2016) 2 JBCJ 408 : (2016)

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Supreme Court01 Apr 2016Disposed Of

Tota Ram Vs M/s. Belliss India (Private) Limited

Supreme Court Of India · (2016) AIR(SCW) 2208 : (2016) AIRSC 2208 : (2016) 2 ApexCourtJudgments(SC) 540 : (2016) 4 JT 16 : (2016) 4 KCCR 429 : (2016) LIC 2848 : (2016) 4 Scale 74 : (2016) 6 SCC 406 : (2016) 2 SCCLS 72

Constitution of India, 1950 — Article 133Industrial Disputes Act, 1947 — Section 25-F
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Supreme Court31 Mar 2016Disposed Of

LIC of India and Others Vs Krishna Murari Lal Asthana and another Etc.

Supreme Court Of India · (2016) AIR(SCW) 2003 : (2016) 3 AIRJharR 479 : (2016) AIRSC 2003 : (2016) 3 ALLMR 937 : (2016) 149 FLR 735 : (2016) 3 JT 564 : (2016) LIC 2805 : (2016) 3 MLJ 608 : (2016) 3 Scale 689 : (2016) 6 SCC 515 : (2016) 2 SCCLS 85 : (2016) 2 SCT 515 : (2016) 3 SLR

Constitution of India, 1950 — Article 14Life Insurance Corporation (Employees) Pension Rules, 1995 — Rule 55Life Insurance Corporation Act, 1956 — Section 48
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Supreme Court30 Mar 2016Dismissed

Hardei Vs State of U.P.

Supreme Court Of India · (2016) 94 ACrC 496 : (2016) 161 AIC 252 : (2016) 2 AICLR 894 : (2016) AIR(SCW) 1615 : (2016) AIRSC 1615 : (2016) 3 AllLJ 449 : (2016) AllSCRCrl 616 : (2016) 2 BBCJ 1 : (2016) 2 BLJud 148 : (2016) 3 CalCriLR 1 : (2016) 2 CriCC 384 : (2016) CriLJ 2255 : (20

Civil Procedure Code, 1908 (CPC) - Section 161, Section 319Penal Code, 1860 (IPC) - Section 409, Section 420, Section 467, Section 468, Section 471
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