COURT ARCHIVE

Supreme Court Of India judgments

60,242 judgments · page 2,933 of 3,013

Supreme Court29 Nov 1960dismissed

Commissioner of Income Tax, Bihar and Orissa Vs Maharaja Pratapsingh Bahadur of Gidhapur

Supreme Court Of India · AIR 1961 SC 1026(1) : (1961) 41 ITR 421 : (1961) 2 SCR 760

General Clauses Act, 1897 — Section 6Income Tax Act, 1922 — Section 34

Supreme Court29 Nov 1960Dismissed

C.A. Abraham, Uppoottil, Kottayam Vs The Income Tax Officer, Kottayam and Another

Supreme Court Of India · AIR 1961 SC 609 : (1961) 41 ITR 425 : (1961) 2 SCR 765

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 28, 28(1), 44Travancore Income Tax Act, 1121 — Section 41

Supreme Court29 Nov 1960Dismissed

All India Reporter Ltd., Nagpur Vs Ramachandra Dhondo Datar

Supreme Court Of India · AIR 1961 SC 943 : (1961) 63 BOMLR 431 : (1961) 41 ITR 446 : (1961) 2 SCR 773

Income Tax Act, 1961 — Section 18, 18(2), 46, 46(5)

Supreme Court29 Nov 1960Dismissed

K.R.C.S. Balakrishna Chetty and Sons and Co. Vs The State of Madras

Supreme Court Of India · AIR 1961 SC 1152 : (1961) 1 AnWR 207 : (1961) 2 SCR 736 : (1961) 12 STC 114

Madras General Sales Tax Act, 1939 — Section 5

Supreme Court28 Nov 1960dismissed

Commissioner of Income Tax, West Bengal Vs Royal Calcutta Turf Club

Supreme Court Of India · AIR 1961 SC 1028 : (1961) 41 ITR 414 : (1961) 2 SCR 729

Income Tax Act, 1922 — Section 10(2)

Supreme Court25 Nov 1960dismissed

The State of Uttar Pradesh and Others Vs Babu Ram Upadhya

Supreme Court Of India · AIR 1961 SC 751 : (1961) CriLJ 773 : (1970) 1 LLJ 670 : (1961) 2 SCR 679

Constitution of India, 1950 — Article 154, 309, 310, 311Police Act, 1861 — Section 7

Supreme Court25 Nov 1960Allowed

The State of Uttar Pradesh and Others Vs Ajodhya Prasad

Supreme Court Of India · AIR 1961 SC 773 : (1961) CriLJ 794 : (1961) 2 SCR 672

Police Act, 1861 — Section 7

Supreme Court24 Nov 1960dismissed

The Commissioner of Income Tax, Bombay City I Vs Jagannath Kissonlal, Bombay

Supreme Court Of India · AIR 1963 SC 748 : (1961) 41 ITR 360 : (1961) 2 SCR 644

Income Tax Act, 1922 — Section 10(2)

Supreme Court24 Nov 1960Allowed

The Commissioner of Income Tax, Bombay City II Vs Shri Sitaldas Tirathdas

Supreme Court Of India · AIR 1961 SC 728 : (1961) 41 ITR 367 : (1961) 2 SCR 634

Income Tax Act, 1961 — Section 3, 66A(2), 9(1)

Supreme Court24 Nov 1960Dismissed

Haji Aziz and Abdul Shakoor Bros. Vs The Commissioner of Income Tax, Bombay City II

Supreme Court Of India · AIR 1961 SC 663 : (1983) ECR 1942 : (1961) 41 ITR 350 : (1961) 2 SCR 651

Income Tax Act, 1961 — Section 10(2)Sea Customs Act, 1878 — Section 167, 167(8), 18, 183, 19

Supreme Court24 Nov 1960Dismissed

Madan Mohan Damma Mal Ltd. and Another Vs The State of West Bengal and Another

Supreme Court Of India · AIR 1961 SC 1013 : (1961) CriLJ 158 : (1961) 2 SCR 664

Calcutta Municipal Act, 1951 — Section 462

Supreme Court23 Nov 1960Dismissed

Srish Chandra Sen (Deceased) and Others Vs The Commissioner of Income Tax, West Bengal

Supreme Court Of India · AIR 1961 SC 487 : (1961) 41 ITR 340 : (1961) 2 SCR 598

Calcutta Municipal Act, 1863 — Section 112Income Tax Act, 1961 — Section 2(1)Kerala Agricultural Income Tax Act, 1950 — Section 34, 4(3)

Supreme Court23 Nov 1960Allowed

Management of Madura Mills Co. Ltd. Vs Their Workmen represented by the Secretary, National Textile Workers'' Union, Madurai and Others

Supreme Court Of India · (1960) 11 SC CK 0048

Income Tax Act, 1961 — Section 10(2)

Supreme Court23 Nov 1960Allowed

Abdul Hakim Quraishi and Others Vs The State of Bihar

Supreme Court Of India · AIR 1961 SC 448 : (1961) CriLJ 573 : (1961) 2 SCR 610

Bihar Preservation and Improvement of Aniamls Rules, 1960 — Rule 3Bihar Preservation and Improvement of Animals (Amendment) Act, 1959 — Section 3Madhya Pradesh Agricultural Cattle Preservation Act, 1959 — Section 4(

Supreme Court22 Nov 1960Dismissed

Kantilal Manilal and Others Vs The Commissioner of Income Tax, Bombay

Supreme Court Of India · AIR 1961 SC 1038 : (1961) 1 AnWR 139 : (1961) 41 ITR 275 : (1961) 2 SCR 584

Income Tax Act, 1961 — Section 12, 2(6A), 34(1), 66(1)

Supreme Court22 Nov 1960Allowed

Delhi Cloth and General Mills Co. Ltd. Vs Shri Rameshwar Dyal and Another

Supreme Court Of India · AIR 1961 SC 689 : (1960) 2 LLJ 712 : (1961) 2 SCR 590

Industrial Disputes Act, 1947 — Section 33

Supreme Court22 Nov 1960Dismissed

Seth Mathuradas Vs Commissioner of Income Tax, Madhya Pradesh and Bhopal

Supreme Court Of India · (1962) 44 ITR 517

Income Tax Act, 1961 — Section 25(4)

Supreme Court21 Nov 1960Dismissed

Damodar Valley Corporation Vs The State of Bihar

Supreme Court Of India · (1961) 2 SCR 522 : (1961) 12 STC 102

Bihar Sales Tax Act, 1947 — Section 13(5), 2, 25

Supreme Court21 Nov 1960dismissed

The Hingir-rampur Coal Co. Ltd. and Others Vs The State of Orissa and Others

Supreme Court Of India · AIR 1961 SC 459 : (1961) 2 SCR 537

Constitution of India, 1950 — Article 372Orissa Mining Areas Development Fund Act, 1952 — Section 4

Supreme Court18 Nov 1960Allowed

Lloyds Bank Ltd., New Delhi Vs Panna Lal Gupta and Others

Supreme Court Of India · AIR 1967 SC 428 : (1961) 2 FLR 219 : (1961) 1 LLJ 18

Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 15