Supreme Court05 May 1961Dismissed
The River Steam Navigation Co. Ltd. Vs Shyam Sundar Tea Co. Ltd.
Supreme Court Of India · AIR 1962 SC 1276 : (1961) 2 AnWR 160 : (1962) 2 LLJ 498 : (1962) 2 SCR 802
Constitution of India, 1950 — Article 133(1)
COURT ARCHIVE
Supreme Court Of India judgments
60,242 judgments · page 2,918 of 3,013
Supreme Court05 May 1961Dismissed
The State of Madhya Pradesh Vs Shri Moula Bux and Others
Supreme Court Of India · AIR 1962 SC 145 : (1962) 2 SCR 794
Civil Procedure Code, 1908 (CPC) — Section 79, 80Constitution of India, 1950 — Article 239, 239(1), 243(1), 300General Clauses Act, 1897 — Section 3(60), 3(8)
Supreme Court05 May 1961Dismissed
Krishnamurthi Vasudeorao Deshpande and Another Vs Dhruwaraj
Supreme Court Of India · AIR 1962 SC 59 : (1962) 64 BOMLR 165 : (1962) 2 SCR 813
Constitution of India, 1950 — Article 133
Supreme Court05 May 1961Dismissed
The Commissioner of Income Tax New Delhi Vs Chuni Lal Moonga Ram
Supreme Court Of India · AIR 1962 SC 1272 : (1961) 43 ITR 1 : (1962) 2 SCR 823
Business Profits Tax Act, 1947 — Section 5Excess Profits Tax Act, 1940 — Section 5Income Tax Act, 1922 — Section 10(1), 14(2), 24(1), 4(1), 42
Supreme Court04 May 1961Dismissed
Seth Hiralal Patni Vs Sri Kali Nath
Supreme Court Of India · AIR 1962 SC 199 : (1961) 2 AnWR 157 : (1962) 2 SCR 747
Civil Procedure Code, 1908 (CPC) — Section 151, 47
Supreme Court04 May 1961Dismissed
Tarachand Damu Sutar Vs The State of Maharashtra
Supreme Court Of India · AIR 1962 SC 130 : (1962) 64 BOMLR 74 : (1962) 2 SCR 775
Constitution of India, 1950 — Article 134(1), 136Criminal Procedure Code, 1898 (CrPC) — Section 238(2), 439, 439(4)Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court04 May 1961Dismissed
Sheodhyan Singh and Others Vs Musammat Sanichara Kuer and Others
Supreme Court Of India · AIR 1963 SC 1879 : (1962) 10 BLJR 273 : (1962) 2 SCR 753
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
Supreme Court04 May 1961Dismissed
Shriram Jhunjhunwala Vs The State of Bombay and Others
Supreme Court Of India · AIR 1962 SC 670 : (1962) 2 SCR 733
Constitution of India, 1950 — Article 226
Supreme Court04 May 1961Dismissed
Hari Shankar Lal Vs Shambhunath Prasad and Others
Supreme Court Of India · AIR 1962 SC 78 : (1962) 2 SCR 720
Arbitration Act, 1940 — Section 14(2), 17, 3
Supreme Court04 May 1961Allowed
Ramlal, Motilal and Chhotelal Vs Rewa Coalfields Ltd.
Supreme Court Of India · AIR 1962 SC 361 : (1962) MPLJ 602 : (1962) 2 SCR 762
Civil Procedure Code, 1908 (CPC) — Section 25Constitution of India, 1950 — Article 133Limitation Act, 1877 — Section 5A
Supreme Court04 May 1961Dismissed
State of Punjab Vs Suraj Parkash Kapur etc.
Supreme Court Of India · AIR 1963 SC 507 : (1962) 2 SCR 711
Constitution of India, 1950 — Article 19(1), 226, 31(2)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Secti
Supreme Court04 May 1961Allowed
Joginder Singh and Others Vs The Deputy Custodian General of Evacuee Property
Supreme Court Of India · AIR 1967 SC 145 : (1961) 63 PLR 735 : (1962) 2 SCR 738
Administration of Evacuee Property (Central) Rules, 1950 — Rule 14(6)Constitution of India, 1950 — Article 133(1), 226
Supreme Court04 May 1961Allowed
Commissioner of Income Tax, Bombay City I Vs S.P. Jain
Supreme Court Of India · AIR 1962 SC 1164 : (1962) 44 ITR 535
Income Tax Act, 1961 — Section 33(4), 66(2), 7
Supreme Court03 May 1961Allowed
State of Bihar and Another Vs Umesh Jha
Supreme Court Of India · AIR 1962 SC 50 : (1962) 2 SCR 687
Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 14, 19, 31
Supreme Court03 May 1961Dismissed
Delhi Administration Vs Ram Singh
Supreme Court Of India · AIR 1962 SC 63 : (1962) 2 SCR 694
Constitution of India, 1950 — Article 133(1)Criminal Procedure Code, 1898 (CrPC) — Section 5, 562, 563, 564Penal Code, 1860 (IPC) — Section 187
Supreme Court02 May 1961Allowed
Mohammad Hussain Gulam Mohammad and Another Vs The State of Bombay and Another
Supreme Court Of India · AIR 1962 SC 97 : (1961) GLR 21 : (1962) 2 SCR 659
Bombay Agricultural Produce Markets Act, 1939 — Section 4, 4(1), 5Constitution of India, 1950 — Article 19(1)
Supreme Court02 May 1961Dismissed
Dr. Gopal Dass Verma Vs Dr. S.K. Bhardwaj and Another
Supreme Court Of India · AIR 1963 SC 337 : (1962) 2 SCR 678
Defence of India Rules, 1962 — Rule 81(2)Delhi and Ajmer Rent Control Act, 1952 — Section 13(1)
Supreme Court02 May 1961Dismissed
Instalment Supply (P.) Ltd. and Another Vs The Union of India (UOI) and Others
Supreme Court Of India · AIR 1962 SC 53 : (1962) 2 SCR 644 : (1961) 12 STC 489
Bengal Finance (Sales Tax) Act, 1941 — Section 4, 7Central Sales Tax Act, 1956 — Section 3, 4Constitution of India, 1950 — Article 14, 226, 227, 32
Supreme Court01 May 1961Dismissed
The State of Punjab Vs Nathu Ram
Supreme Court Of India · AIR 1962 SC 89 : (1961) 2 AnWR 182 : (1962) 2 SCR 636
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
Supreme Court01 May 1961Dismissed
Binani Commercial Co. Ltd. Vs Ramanlal, Maganlal Mehta
Supreme Court Of India · AIR 1966 SC 1832 : (1962) MPLJ 1009 : (1962) 2 SCR 626
Constitution of India, 1950 — Article 249