COURT ARCHIVE

Supreme Court Of India judgments

60,243 judgments · page 2,907 of 3,013

Supreme Court07 Feb 1962Dismissed

Rama Krishna Ramanath Vs The Janpad Sabha, Gondia

Supreme Court Of India · AIR 1962 SC 1073 : (1962) 3 SCR 70 Supp

Central Provinces and Berar Local Government Act, 1948 — Section 192Central Provinces and Berar Local Self Government Act, 1920 — Section 24, 48, 49, 50, 51Constitution of India, 1950 — Article 132, 228, 277

Supreme Court07 Feb 1962Dismissed

C. Vasantlal and Co. Vs Commissioner of Income Tax, Bombay City

Supreme Court Of India · (1962) 45 ITR 206

Income Tax Act, 1922 — Section 54

Supreme Court06 Feb 1962Dismissed

The Board of Revenue, U.P. and Others Vs Vidyawati and Another

Supreme Court Of India · AIR 1962 SC 1217 : (1962) RD 241 : (1962) 3 SCR 50 Supp

Stamp Act, 1899 — Section 33, 38(2), 40, 40(1), 56

Supreme Court06 Feb 1962Dismissed

Board of High School and Intermediate Education, U.P., Allahabad Vs Ghanshyam Das Gupta and Others

Supreme Court Of India · AIR 1962 SC 1110 : (1962) 3 SCR 36 Supp

Uttar Pradesh Intermediate Education Act, 1921 — Section 13, 13(1), 14, 15, 20

Supreme Court06 Feb 1962Dismissed

Dalbir Singh and Others Vs The State of Punjab

Supreme Court Of India · AIR 1962 SC 1106 : (1962) 3 SCR 25 Supp

Constitution of India, 1950 — Article 19, 19(1)(2), 33Pepsu Legislature (Delegation of Powers) Act, 1953 — Section 3Pepsu Police (Incitement to Disaffection) Act, 1953 — Section 3

Supreme Court05 Feb 1962Dismissed

The Calcutta Gas Company (Proprietary) Ltd. Vs The State of West Bengal and Others

Supreme Court Of India · AIR 1962 SC 1044 : (1962) 3 SCR 1 Supp

Constitution of India, 1950 — Article 14, 19, 226, 246, 246(1)

Supreme Court05 Feb 1962Dismissed

Sitaram Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1962 SC 1146 : (1962) JLJ 438 : (1966) MPLJ 679 : (1962) 3 SCR 21 Supp : (1962) 13 STC 285

Penal Code, 1860 (IPC) — Section 149, 302, 34

Supreme Court02 Feb 1962Dismissed

Ballabhdas Agarwal Vs The State of Bihar

Supreme Court Of India · AIR 1966 SC 814 : (1962) 10 BLJR 656 : (1962) 2 SCR 967 Supp : (1962) 13 STC 278

Bihar Sales Tax Act, 1947 — Section 23, 24, 25, 6Constitution of India, 1950 — Article 136

Supreme Court02 Feb 1962Dismissed

Thakur Narwar Singh Vs The State of Madhya Pradesh

Supreme Court Of India · (1964) CriLJ 64 : (1962) 2 SCR 973 Supp

Penal Code, 1860 (IPC) — Section 380, 451

Supreme Court02 Feb 1962Dismissed

The State of Rajasthan Vs Mst. Vidhyawati and Another

Supreme Court Of India · AIR 1962 SC 933 : (1963) 1 AnWR 70 : (1963) 1 MLJ 70 : (1962) 2 SCR 989 Supp

Constitution of India, 1950 — Article 133(1), 294, 295, 300, 300(1)Crown Proceedings Act, 1947 — Section 2(1)Government of India Act, 1915 — Section 32

Supreme Court02 Feb 1962Dismissed

Jitmal Bhuramal Vs Commissioner of Income Tax, Bihar and Orissa

Supreme Court Of India · (1962) 44 ITR 887

Income Tax Act, 1922 — Section 10(2)

Supreme Court02 Feb 1962Dismissed

Punjab National Bank Limited Vs K. L. Kharbanda

Supreme Court Of India · AIR 1963 SC 487 : (1962) 4 FLR 257 : (1962) 1 LLJ 234 : (1962) 2 SCR 977 Supp

Industrial Disputes Act, 1947 — Section 33

Supreme Court01 Feb 1962Allowed

The Honorary Secretary, South India Millowners'' Association and Others Vs The Secretary, Coimbatore District Textile Workers'' Union

Supreme Court Of India · AIR 1962 SC 1221 : (1962) 4 FLR 262 : (1962) 1 LLJ 223 : (1962) 2 SCR 926 Supp

Banking Companies Act, 1949 — Section 10Finance Act, 1958 — Section 10(2)Income Tax Act, 1961 — Section 10(2)

Supreme Court01 Feb 1962Dismissed

Bipat Gope Vs State of Bihar

Supreme Court Of India · AIR 1962 SC 1195 : (1962) 10 BLJR 562 : (1962) 2 SCR 948 Supp

Criminal Procedure (Amendment) Act, 1955 — Section 207ACriminal Procedure Code, 1898 (CrPC) — Section 173, 173(1), 173(2), 173(3), 173(4)Penal Code, 1860 (IPC) — Section 148, 307, 34

Supreme Court01 Feb 1962Allowed

Ramalingam and Co. Vs The State of Madras

Supreme Court Of India · AIR 1962 SC 1148 : (1962) 3 SCR 954 Supp : (1962) 13 STC 335

Supreme Court31 Jan 1962Allowed

Harikisan Vs The State of Maharashtra and Others

Supreme Court Of India · AIR 1962 SC 911 : (1963) 2 AnWR 82 : (1962) MPLJ 1015 : (1962) 2 SCR 918 Supp

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3(1)

Supreme Court31 Jan 1962Dismissed

The Commissioner of Income Tax Bombay Vs Manilal Dhanji, Bombay

Supreme Court Of India · AIR 1963 SC 433 : (1962) 44 ITR 876 : (1962) 2 SCR 902 Supp

Income Tax Act, 1922 — Section 16(2), 16(3), 41(1), 66(1), 66A(2)

Supreme Court30 Jan 1962dismissed

Girja Shankar Kashi Ram Vs The Gujarat Spinning and Weaving Co. Ltd.

Supreme Court Of India · (1962) 4 FLR 253 : (1962) 1 LLJ 369 : (1962) 3 SCR 890 Supp

Bombay Industrial Relations Act, 1946 — Section 42(4)Constitution of India, 1950 — Article 227Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 22

Supreme Court30 Jan 1962Allowed

Employers in Relation to the Bhowra Colliery Vs Their Workmen

Supreme Court Of India · (1962) 10 BLJR 600 : (1962) 4 FLR 250 : (1962) 1 LLJ 378 : (1966) 3 SCR 883 Supp

Coal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 5

Supreme Court29 Jan 1962dismissed

Pratap Singh and Another Vs Gurbaksh Singh

Supreme Court Of India · AIR 1962 SC 1172 : (1963) 1 MLJ 55 : (1962) 2 SCR 838 Supp

Constitution of India, 1950 — Article 134(1), 226Contempt of Courts Act, 1952 — Section 3