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Supreme Court Of India judgments

60,243 judgments · page 2,897 of 3,013

Supreme Court24 Aug 1962Allowed

State of Madhya Pradesh Vs Abdeali

Supreme Court Of India · AIR 1963 SC 1237 : (1963) 3 SCR 704 : (1962) 13 STC 931

Constitution of India, 1950 — Article 226, 304Madhya Bharat Sales Tax Act, 1950 — Section 4(3), 5Madhya Bharat Sales Tax Act, 2007 — Section 4(3)
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Supreme Court21 Aug 1962Allowed

Narain Singh Vs State of Punjab

Supreme Court Of India · (1963) 65 PLR 561 : (1963) 3 SCR 678

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 304, 34
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Supreme Court31 Jul 1962Dismissed

Abdul Mateen Vs Ram Kailash Pandey and Others

Supreme Court Of India · AIR 1965 SC 64 : (1963) 3 SCR 523

Bihar Motor Vehicles (Amendment) Act, 1950 — Section 64Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 42, 43, 44, 45, 46
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Supreme Court30 Jul 1962Allowed

B.M. Ramaswamy Vs B.M. Krishnamurthy and Others

Supreme Court Of India · AIR 1963 SC 458 : (1963) 3 SCR 479

Mysore Panchayats and Tuluk Boards Election Rules, 1959 — Rule 3Mysore Village Panchayats and Local Boards Act, 1959 — Section 13Representation of the People (Conduct of Elections and Election Petitions) Rules, 1956 &mdas
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