Supreme Court09 May 1963Dismissed
Sri Gopal Jalan and Company Vs Calcutta Stock Exchange Association Ltd.
Supreme Court Of India · AIR 1964 SC 250 : AIR 1963 SC 250 : (1963) 33 CompCas 862 : (1964) 3 SCR 698
Companies Act, 1956 — Section 75, 75(1)
COURT ARCHIVE
Supreme Court Of India judgments
59,775 judgments · page 2,858 of 2,989
Supreme Court09 May 1963Dismissed
Bombay Gas Co. Ltd. Vs Gopal Bhiva and Others
Supreme Court Of India · AIR 1964 SC 752 : (1963) 7 FLR 304 : (1963) 2 LLJ 608 : (1964) 3 SCR 709
Industrial Disputes Act, 1947 — Section 33
Supreme Court09 May 1963Dismissed
Sri Athmanathaswami Devasthanam Vs K. Gopalaswami Aiyangar
Supreme Court Of India · AIR 1965 SC 338 : (1964) 1 AnWR 42 : (1964) 3 SCR 763
Madras Estates Land Act, 1908 — Section 189, 3(15), 3(16), 6Madras Hindu Religious Endowments Act, 1926 — Section 76
Supreme Court09 May 1963Dismissed
Union of India (UOI) Vs Maddala Thathiah
Supreme Court Of India · AIR 1966 SC 1724 : (1964) 3 SCR 774
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 5, 5(1), 5(2)
Supreme Court09 May 1963Dismissed
J.K. Cotton Spinning and Weaving Mills Co., Ltd. Vs Badri Mali and Others
Supreme Court Of India · AIR 1964 SC 737 : (1964) 3 SCR 724
Industrial Disputes Act, 1947 — Section 2Uttar Pradesh Industrial Disputes Act, 1947 — Section 2
Supreme Court09 May 1963Allowed
The State of Andhra Pradesh Vs N. Venugopal and Others
Supreme Court Of India · AIR 1964 SC 33 : (1964) 3 SCR 742
Tamil Nadu District Police Act, 1859 — Section 53
Supreme Court08 May 1963Dismissed
Jagannatham and Bros. Vs Sowdambigai Motors Service
Supreme Court Of India · (1964) 2 AnWR 81 : (1964) 3 SCR 666
Supreme Court08 May 1963Dismissed
Nagraj Vs State of Mysore
Supreme Court Of India · AIR 1964 SC 269 : (1964) CriLJ 161 : (1964) 3 SCR 671
Criminal Procedure Code, 1898 (CrPC) — Section 127, 132Mysore Police Act, 1908 — Section 127, 132, 26, 26(1), 3
Supreme Court08 May 1963Dismissed
Kunju Kesavan Vs M.M. Philip I.C.S. and Others
Supreme Court Of India · AIR 1964 SC 164 : AIR 1963 SC 164 : (1963) 7 KLJ 962 : (1964) 3 SCR 634
Constitution of India, 1950 — Article 133Travancore Ezhava Act, 1100 — Section 18, 19, 2, 32, 33
Supreme Court08 May 1963Allowed
Valjibhai Muljibhai Soneji and Another Vs The State of Bombay (Now Gujarat) and Others
Supreme Court Of India · AIR 1963 SC 1890 : (1964) 3 SCR 686
Bombay State Road Transport Act, 1950 — Section 29General Clauses Act, 1897 — Section 3(31)Land Acquisition Act, 1894 — Section 3, 4, 6
Supreme Court08 May 1963Allowed
Union of India Vs Bibhuti Bhusan Sen, and Others
Supreme Court Of India · (1964) 51 ITR 88
Income Tax Act, 1922 — Section 41(2), 46
Supreme Court08 May 1963Dismissed
Associated Cement Co. Ltd. Vs The Workmen and Another
Supreme Court Of India · (1963) 7 FLR 269 : (1963) 2 LLJ 396 : (1964) 3 SCR 652
Industrial Disputes Act, 1947 — Section 10(1)
Supreme Court07 May 1963Dismissed
Murarka Radhey Shyam Ram Kumar Vs Roop Singh Rathore and Others
Supreme Court Of India · AIR 1964 SC 1545 : (1964) 3 SCR 573
Representation of the People Act, 1951 — Section 81, 81(3), 82, 83, 90
Supreme Court07 May 1963Dismissed
Union of India (UOI) and Another Vs Ladu Lal Jain
Supreme Court Of India · AIR 1963 SC 1681 : (1964) 3 SCR 624
Civil Procedure Code, 1908 (CPC) — Section 115, 20Constitution of India, 1950 — Article 19(6), 298
Supreme Court07 May 1963Allowed
Ananda Bazar Patrika (P) Ltd. Vs Its Workmen
Supreme Court Of India · AIR 1964 SC 339 : AIR 1963 SC 339 : (1963) 7 FLR 240 : (1963) 2 LLJ 429 : (1964) 3 SCR 601
Industrial Disputes Act, 1947 — Section 10(1)
Supreme Court07 May 1963Dismissed
Subodh Gopal Bose Vs Ajit Kumar Haldar and Others
Supreme Court Of India · AIR 1967 SC 498 : (1964) 3 SCR 590
Bengal Land Revenue Sales (West Bengal Amendment) Act, 1950 — Section 4, 7Bengal Land Revenue Sales Act, 1859 — Section 37
Supreme Court07 May 1963Allowed
Sur Enamel and Stamping Works (P) Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1963 SC 1914 : (1963) 7 FLR 236 : (1963) 2 LLJ 367 : (1964) 3 SCR 616
Industrial Disputes Act, 1947 — Section 2, 25
Supreme Court03 May 1963Dismissed
Rameshwar Prasad and Others Vs Shyam Beharilal Jagannath and Others
Supreme Court Of India · AIR 1963 SC 1901 : (1964) 3 SCR 549
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9
Supreme Court03 May 1963Dismissed
Western India Match Co. Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1964 SC 472 : AIR 1963 SC 472 : (1963) 7 FLR 256 : (1963) 2 LLJ 459 : (1964) 3 SCR 560
Supreme Court02 May 1963Allowed
Manindra Land and Building Corporation Ltd. Vs Bhutnath Banerjee and Others
Supreme Court Of India · AIR 1964 SC 1336 : (1964) 3 SCR 495
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9(2), Order 22 Rule 9(3), Order 9 Rule 13, 115Limitation Act, 1908 — Article 171, 175, 3, 4, 5