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Supreme Court Of India judgments

59,775 judgments · page 2,856 of 2,989

Supreme Court28 Aug 1963dismissed

Sajjan Singh Vs The State of Punjab

Supreme Court Of India · AIR 1964 SC 464 : (1964) CriLJ 310 : (1964) 4 SCR 630

Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 5(3)
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Supreme Court27 Aug 1963Allowed

P.C. Wadhwa Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1964 SC 423 : (1964) 1 LLJ 395 : (1964) 4 SCR 598

All India Services (Discipline and Appeal) Rules, 1955 — Rule 3Constitution of India, 1950 — Article 226, 311Police Service (Cadre) Rules, 1954 — Rule 3, 4(1), 8
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Supreme Court19 Aug 1963Dismissed

Noor Khan Vs State of Rajasthan

Supreme Court Of India · AIR 1964 SC 286 : (1964) CriLJ 167 : (1964) 2 MysLJ 1 : (1964) 4 SCR 521

Criminal Procedure Code, 1898 (CrPC) — Section 161(3), 162, 173(b), 207A(3)
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Supreme Court16 Aug 1963Allowed

State of Orissa Vs M.A. Tulloch and Co.

Supreme Court Of India · AIR 1964 SC 1284 : (1964) 4 SCR 461

Constitution of India, 1950 — Article 246(1)General Clauses Act, 1897 — Section 6Mines and Minerals (Development and Regulation) Act, 1957 — Section 18(1)(2)
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