Supreme Court16 Apr 1964Allowed
The Commissioner of Income Tax, Madras Vs A. Krishnaswami Mudaliar and Others
Supreme Court Of India · AIR 1964 SC 1843 : (1964) 53 ITR 122 : (1964) 7 SCR 776
Income Tax Act, 1922 — Section 10, 12, 13, 13(2)
COURT ARCHIVE
Supreme Court Of India judgments
59,775 judgments · page 2,844 of 2,989
Supreme Court16 Apr 1964Allowed
The Commissioner of Income Tax, Madras Vs A. Gajapathy Naidu
Supreme Court Of India · AIR 1964 SC 1653 : (1964) 53 ITR 114 : (1964) 7 SCR 767
Finance Act, 1915 — Section 38Income Tax Act, 1922 — Section 34, 35, 4(1), 66(1)
Supreme Court16 Apr 1964dismissed
Ouseph Poulo and Others Vs Catholic Union Bank Ltd. and Others
Supreme Court Of India · AIR 1965 SC 166 : (1964) KLT 398 : (1964) 7 SCR 745
Contract Act, 1872 — Section 23
Supreme Court15 Apr 1964Dismissed
The State of Maharashtra Vs R.B. Choudhari and Others
Supreme Court Of India · (1968) MPLJ 111
Criminal Procedure Code, 1898 (CrPC) — Section 342, 342APenal Code, 1860 (IPC) — Section 500Press and Registration of Books Act, 1867 — Section 7
Supreme Court15 Apr 1964Dismissed
State of U.P. Vs Col. Sujan Singh and Others
Supreme Court Of India · AIR 1964 SC 1897 : (1965) CriLJ 94 : (1964) 7 SCR 734
Constitution of India, 1950 — Article 134(1)Prevention of Corruption Act, 1988 — Section 6(1)Supreme Court Rules, 1959 — Order 21 Rule 1(1)
Supreme Court15 Apr 1964dismissed
Rup Chand Gupta Vs Raghuvanshi Private Limited and Another
Supreme Court Of India · AIR 1964 SC 1889 : (1964) 7 SCR 760
Calcutta Thika Tenancy Act, 1949 — Section 2
Supreme Court15 Apr 1964Allowed
Sant Ram and Others Vs Labh Singh and Others
Supreme Court Of India · AIR 1965 SC 314 : (1964) 7 SCR 756
Constitution of India, 1950 — Article 13, 19
Supreme Court14 Apr 1964Allowed
State, by Nilratan Sircar, Enforcement Officer Vs Lakshmi Narain Ram Niwas
Supreme Court Of India · AIR 1965 SC 1 : (1965) CriLJ 100 : (1964) 7 SCR 724
Criminal Procedure Code, 1898 (CrPC) — Section 101, 102, 103, 5(2), 96Foreign Exchange Regulation Act, 1947 — Section 19(3), 19A
Supreme Court10 Apr 1964Dismissed
Ben Gorm Nilgiri Plantations Company, Coonoor and Others Vs Sales Tax Officer, Special Circle, Ernakulam and Others
Supreme Court Of India · AIR 1964 SC 1752 : (1964) 7 SCR 706 : (1964) 15 STC 753
Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 286(1)
Supreme Court10 Apr 1964Allowed
Rattan Lal Vs State of Punjab
Supreme Court Of India · AIR 1965 SC 444 : (1965) CriLJ 360 : (1964) 7 SCR 676
Constitution of India, 1950 — Article 136Probation of Offenders Act, 1958 — Section 11, 11(1), 3, 4, 6
Supreme Court10 Apr 1964Allowed
Commissioner of Income Tax, Kerala Vs Malayalam Plantation Ltd.
Supreme Court Of India · AIR 1964 SC 1722 : (1964) 53 ITR 140 : (1964) 7 SCR 693
Estate Duty Act, 1953 — Section 5, 77, 77(2), 84Income Tax Act, 1922 — Section 10(2), 21, 35, 53, 66
Supreme Court09 Apr 1964Dismissed
Dr. Shamlal Narula Vs Commissioner of Income Tax, Punjab
Supreme Court Of India · AIR 1964 SC 1878 : (1964) 53 ITR 151 : (1964) 66 PLR 1097 : (1964) 7 SCR 668
Probation of Offenders Act, 1958 — Section 11, 6, 6(1)
Supreme Court08 Apr 1964Dismissed
State of Andhra Pradesh Vs Abdul Bakhi and Bros.
Supreme Court Of India · AIR 1965 SC 531 : (1965) 1 AnWR 29 : (1964) 7 SCR 664 : (1964) 15 STC 644
Hyderabad General Sales Tax Act, 1950 — Section 2(e)Sales Tax Rules — Rule 5(1), 5(2)
Supreme Court07 Apr 1964Allowed
State of Gujarat Vs Kansara Manilal Bhikhalal
Supreme Court Of India · AIR 1964 SC 1893 : (1965) CriLJ 90 : (1964) 9 FLR 147 : (1964) GLR 819 : (1964) 5 GLR 80 : (1964) 2 LLJ 456 : (1964) 7 SCR 656
Factories Act, 1948 — Section 101, 117, 61, 61(1), 61(10)Sales Tax Rules — Rule 5(1), 5(2)
Supreme Court06 Apr 1964Dismissed
D.C. Dewan Mohideen Sahib and Sons Vs The Industrial Tribunal, Madras
Supreme Court Of India · AIR 1966 SC 370 : (1964) 7 SCR 646
Factories Act, 1948 — Section 79Industrial Disputes Act, 1947 — Section 2
Supreme Court03 Apr 1964Allowed
The Motor Transport Controller, Maharashtra State, Bombay and Others Vs Provincial Rashtriya Motor Kamgar Union, Nagpur and Others
Supreme Court Of India · AIR 1964 SC 1690 : (1964) 66 BOMLR 698 : (1964) 9 FLR 324 : (1964) 2 LLJ 639 : (1965) MhLj 73 : (1965) MPLJ 129 : (1964) 7 SCR 639
Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 31Road Transport Corporations Act, 1950 — Section 47
Supreme Court03 Apr 1964Allowed
Basmati Devi Vs Chamroo Sao and Others
Supreme Court Of India · AIR 1964 SC 1707 : (1965) 2 ALT 403 : (1965) 1 AnWR 109 : (1964) 7 SCR 633
Transfer of Property Act, 1882 — Section 76
Supreme Court02 Apr 1964Dismissed
Bharat Fire and General Insurance Co. Ltd. New Delhi Vs The Commissioner of Income Tax, New Delhi
Supreme Court Of India · AIR 1964 SC 1800 : (1964) 34 CompCas 683 : (1964) 53 ITR 108 : (1964) 7 SCR 626
Companies Act, 1956 — Section 78Income Tax Act, 1922 — Section 2(6A), 66A(2)
Supreme Court01 Apr 1964Dismissed
K. Narasimhiah Vs H.C. Singri Gowda
Supreme Court Of India · AIR 1966 SC 330 : (1965) 1 AnWR 105 : (1964) 2 MysLJ 39 : (1964) 7 SCR 618
Mysore Town Municipalities Act, 1951 — Section 23(9), 24(1), 24(3), 27(3)
Supreme Court01 Apr 1964Dismissed
Hochtief Gammon Vs Industrial Tribunal, Bhubaneshwar, Orissa and Others
Supreme Court Of India · AIR 1964 SC 1746 : (1964) 9 FLR 101 : (1964) 2 LLJ 460 : (1964) 7 SCR 596
Industrial Disputes Act, 1947 — Section 10, 10(5), 18, 18(3)