Supreme Court24 Jul 1964Dismissed
K. Hutchi Gowder Vs Richobdas Fathaimull and Company
Supreme Court Of India · AIR 1965 SC 577 : (1965) 1 AnWR 113 : (1964) 8 SCR 306
Tamil Nadu Agriculturists Relief Act, 1938 — Section 13, 19
COURT ARCHIVE
Supreme Court Of India judgments
59,775 judgments · page 2,842 of 2,989
Supreme Court23 Jul 1964Allowed
Biren Dutta and Others Vs Chief Commissioner of Tripura and Another
Supreme Court Of India · AIR 1965 SC 596 : (1965) 13 BLJR 1 : (1965) CriLJ 501 : (1964) 8 SCR 295
Defence of India Rules, 1962 — Rule 30(1), 30A(8)
Supreme Court17 Jul 1964Dismissed
Commissioner of Income Tax, M.P., Nagpur and Bhandara Vs Swadeshi Cotton and Flour Mills (Private) Ltd., Indore
Supreme Court Of India · (1965) JLJ 142 : (1965) MhLj 111 : (1965) MPLJ 75
Income Tax Act, 1922 — Section 10(2), 10(5), 66A(2)
Supreme Court08 May 1964Dismissed
Commissioner of Income Tax, New Delhi Vs Anant Rao B. Kamat
Supreme Court Of India · (1964) 53 ITR 307 : (1964) 8 SCR 263
Income Tax Act, 1922 — Section 16(2), 66(1), 66A(2)
Supreme Court08 May 1964Dismissed
Murarilal Vs Dev Karan
Supreme Court Of India · AIR 1965 SC 225 : (1964) 8 SCR 239
Transfer of Property Act, 1882 — Section 76
Supreme Court08 May 1964Dismissed
Sri Jagadguru Kari Basava Rajendraswami of Gavimutt Vs Commissioner of Hindu Religious Charitable Endowments, Hyderabad
Supreme Court Of India · AIR 1965 SC 502 : (1964) 8 SCR 252
Constitution of India, 1950 — Article 19(1)
Supreme Court08 May 1964Allowed
Naini Gopal Lahiri and Others Vs State of Uttar Pradesh
Supreme Court Of India · (1965) 35 CompCas 30
Companies Act, 1913 — Section 77(2)Penal Code, 1860 (IPC) — Section 120B, 34, 406, 408, 409
Supreme Court08 May 1964Dismissed
State of Punjab Vs Modern Cultivators, Ladwa
Supreme Court Of India · AIR 1965 SC 17 : (1964) 2 AnWR 185 : (1965) 67 PLR 117 : (1964) 8 SCR 273
Northern India Canal and Drainage Act, 1873 — Section 15, 6
Supreme Court08 May 1964Dismissed
Shivagouda Ravji Patil and Others Vs Chandrakant Neelkanth Sedalge and Others
Supreme Court Of India · AIR 1965 SC 212 : (1964) 2 MysLJ 48 : (1964) 8 SCR 233
Partnership Act, 1932 — Section 30(5)
Supreme Court07 May 1964Dismissed
Commissioner of Income Tax,Madras Vs Express Newspapers Ltd., Madras
Supreme Court Of India · AIR 1965 SC 33 : (1964) 53 ITR 250 : (1964) 8 SCR 189
Income Tax Act, 1922 — Section 3, 6, 7, 8, 9, 10, 10(1), 10(2)(iv), 10(2)(v), 10(2)(vi), 10(2)(vii), 12B, 24, 24(2A), 24(2B), 25(4), 26(2), 66(1)
Supreme Court07 May 1964Allowed
A. Hajee Abdul Shakoor and Company Vs State of Madras
Supreme Court Of India · (1964) 8 SCR 217 : (1964) 15 STC 719
Constitution of India, 1950 — Article 14, 19(1), 286(2), 301, 304Madras General Sales Tax (Special Provisions) Act, 1963 — Section 2, 2(1)Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 16(2)
Supreme Court07 May 1964Allowed
Commissioner of Income Tax,Madras Vs Kumbakonam Mutual Benefit Fund Ltd.
Supreme Court Of India · AIR 1965 SC 96 : (1964) 53 ITR 241 : (1964) 8 SCR 204
Supreme Court05 May 1964Dismissed
Union of India (UOI) Vs Abdul Jalil and Others
Supreme Court Of India · AIR 1965 SC 147 : (1965) CriLJ 128 : (1964) 8 SCR 158
Forest Act, 1927 — Section 20, 5
Supreme Court05 May 1964Dismissed
Poona City Municipal Corporation Vs Dattatraya Nagesh Deodher
Supreme Court Of India · AIR 1965 SC 555 : (1965) MhLj 105 : (1965) MPLJ 69 : (1964) 8 SCR 178
Bombay Provincial Municipal Corporations Act, 1949 — Section 127, 127(4), 487
Supreme Court04 May 1964Dismissed
Masalti Vs State of U.P.
Supreme Court Of India · AIR 1965 SC 202 : (1964) 8 SCR 133
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 149, 302
Supreme Court04 May 1964Dismissed
C.V.K. Rao Vs Dentu Bhaskara Rao
Supreme Court Of India · AIR 1965 SC 93 : (1965) 1 AnWR 116 : (1964) 8 SCR 152
Representation of the People Act, 1951 — Section 7
Supreme Court01 May 1964Dismissed
Gillanders Arbuthnot and Co.,Ltd. Vs The Commissioner of Income Tax, Calcutta
Supreme Court Of India · AIR 1965 SC 452 : (1964) 53 ITR 283 : (1964) 8 SCR 121
Supreme Court01 May 1964Disposed Of
Kettlewell Bullen and Co. Vs Commissioner of Income Tax, Calcutta
Supreme Court Of India · AIR 1965 SC 65 : (1964) 53 ITR 261 : (1964) 8 SCR 93
Companies Act, 1913 — Section 87
Supreme Court30 Apr 1964Dismissed
Commissioner of Income Tax, U.P.,Lucknow Vs Kanpur Coal Syndicate
Supreme Court Of India · AIR 1965 SC 325 : (1964) 53 ITR 225 : (1964) 8 SCR 85
Income Tax Act, 1922 — Section 3, 14, 14(2), 14(2)(b), 23, 28, 30, 31, 31(3)(a), 33, 33(1), 33(4), 33(5), 66(2)
Supreme Court30 Apr 1964Dismissed
S.S. Gadgil, Income Tax Officer, Bombay Vs Lal and Company
Supreme Court Of India · AIR 1965 SC 171 : (1964) 53 ITR 231 : (1964) 8 SCR 72
Income Tax Act, 1922 — Section 34, 43