Supreme Court10 Feb 1965Allowed
Shiv Nath Rai Ram Dhari and Others Vs The Union of India (UOI)
Supreme Court Of India · AIR 1965 SC 1666
Evidence Act, 1872 — Section 3, 56, 57Railways Act, 1890 — Section 72
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Supreme Court Of India judgments
59,780 judgments · page 2,832 of 2,989
Supreme Court10 Feb 1965Allowed
Sri-La-Sri Subramania Desika Gnanasambanda Pandarasannadhi Vs State of Madras and Another
Supreme Court Of India · AIR 1965 SC 1578 : (1965) 2 AnWR 167 : (1965) 3 SCR 17
Civil Procedure Code, 1908 (CPC) — Section 92Madras Hindu Religious Endowments Act, 1926 — Section 65A(5)Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 64(4)
Supreme Court10 Feb 1965Dismissed
Dwarka Nath Vs Lal Chand and Others
Supreme Court Of India · AIR 1965 SC 1549 : (1965) 3 SCR 27
Evidence Act, 1872 — Section 11, 13, 157, 32, 32(5)Uttar Pradesh Court of Wards Act, 1912 — Section 37, 53, 53(1)
Supreme Court09 Feb 1965Dismissed
Punjab Distilling Industries Ltd. Vs Commissioner of Income Tax, Punjab
Supreme Court Of India · (1965) 3 SCR 1
Companies Act, 1913 — Section 100, 101, 102, 103, 55(1)Government of India Act, 1935 — Section 100Income tax (Amendment) Act, 1939 — Section 2(6A)
Supreme Court09 Feb 1965Dismissed
PUNJAB DISTILLING INDUSTRIES LTD. Vs COMMISSIONER OF Income Tax, PUNJAB.
Supreme Court Of India · (1965) 57 ITR 1
COMPANIES ACT, 1956 — Section 100, 101, 102, 103Government of India Act, 1935 — Section 100Income Tax Act, 1961 — Section 8
Supreme Court08 Feb 1965Disposed Of
Sri La Sri Subramania Desiga Gnanasambanda Pandara Sannadhi, Trustee of Sri Vaidyanathaswami Temple, Vaitheeswarankoil Vs State of Madras
Supreme Court Of India · AIR 1965 SC 1683 : (1966) 2 AnWR 1 : (1965) 2 SCR 934
Civil Procedure Code, 1908 (CPC) — Section 92Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 103, 58(2), 62, 62(2), 62(3)Tamil Nadu Hindu Religious and Charitable Endowments (Amendment
Supreme Court08 Feb 1965Dismissed
Mangaldas Raghavji Ruparel and Another Vs The State of Maharashtra and Another
Supreme Court Of India · AIR 1966 SC 128 : (1966) CriLJ 106 : (1966) MPLJ 513 : (1965) 2 SCR 894
Bombay Prohibition Act, 1949 — Section 12, 13, 24, 65, 66Criminal Procedure Code, 1898 (CrPC) — Section 182, 510, 537Foreign Exchange Regulation Act, 1947 — Section 23(1), 23(1), 8(1)
Supreme Court08 Feb 1965Allowed
Bombay Municipal Corporation Vs Dhondu Narayan Chowdhary
Supreme Court Of India · AIR 1965 SC 1486 : (1965) MhLj 510 : (1965) 2 SCR 929
Bombay Municipal Corporation Act, 1888 — Section 105B, 105C, 105D, 105E, 105F
Supreme Court08 Feb 1965Dismissed
Indian Copper Corporation Limited Vs State of Bihar and Others
Supreme Court Of India · (1965) 16 STC 772
Bihar Sales Tax Act, 1947 — Section 14A, 24(5), 3Bihar Sales Tax Rules, 1949 — Rule 39, 39(2), 39(3)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
Supreme Court08 Feb 1965Allowed
The Keshav Mills Co. Ltd. Vs Commissioner of Income Tax, Bombay North
Supreme Court Of India · AIR 1965 SC 1636 : (1965) 56 ITR 365 : (1965) 2 SCR 908
Constitution of India, 1950 — Article 141Income Tax (Appellate Tribunal) Rules, 1963 — Rule 29, 39Income Tax Act, 1922 — Section 23(3), 31(2), 33, 33(4), 34
Supreme Court05 Feb 1965Allowed
Mohd. Ayub Khan Vs Commissioner of Police, Madras and Another
Supreme Court Of India · AIR 1965 SC 1623 : (1965) 2 AnWR 162 : (1965) 2 SCR 884
Citizenship Act, 1955 — Section 10, 18, 18(1), 3, 4Citizenship Rules, 2009 — Rule 3, 30, 30(2)Constitution of India, 1950 — Article 1, 10, 11, 367, 5
Supreme Court05 Feb 1965Dismissed
Bhaiyalal Vs Harikishan Singh and Others
Supreme Court Of India · AIR 1965 SC 1557 : (1965) MPLJ 669 : (1965) 2 SCR 877
Constitution of India, 1950 — Article 341, 341(1)
Supreme Court03 Feb 1965Dismissed
Josep Pothen Vs State of Kerala
Supreme Court Of India · AIR 1965 SC 1514 : (1965) KLJ 660 : (1965) KLT 633 : (1965) 2 SCR 868
Ancient and Historical Monuments and Archaeological Sites and Remains (Declaration of National Importance) Act, 1951 — Section 3Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1958 — Section 4Co
Supreme Court03 Feb 1965Dismissed
Pooran Singh and Another Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1965 SC 1583 : (1965) MhLj 507 : (1965) MPLJ 619 : (1965) 2 SCR 853
Motor Vehicles Act, 1939 — Section 112, 118A, 123, 124, 130
Supreme Court03 Feb 1965Allowed
Ram Dial and Others Vs The State of Punjab
Supreme Court Of India · AIR 1965 SC 1518 : (1965) 67 PLR 835 : (1965) 2 SCR 858
Central Provinces and Berar Municipalities Act, 1922 — Section 53A, 53A(1), 57, 57(1)Constitution of India, 1950 — Article 14Punjab Municipal Act, 1911 — Section 14, 16, 16(1), 16(2), 16(3)
Supreme Court02 Feb 1965Allowed
Ajaib Singh Vs State of Punjab
Supreme Court Of India · (1965) 2 SCR 845
Criminal Procedure Code, 1898 (CrPC) — Section 10, 10(1), 10(2), 10(3), 11Defence of India Act, 1962 — Section 3(1), 40(2)Defence of India Rules, 1962 — Rule 30, 30(1)
Supreme Court01 Feb 1965Allowed
United Bank of India Ltd. Vs Lekharam Sonaram and Co. and Others
Supreme Court Of India · AIR 1965 SC 1591 : (1965) BLJR 480 : (1965) 35 CompCas 471
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 59
Supreme Court01 Feb 1965Allowed
Bhaurao Shankar Lokhande and Another Vs State of Maharashtra and Another
Supreme Court Of India · AIR 1965 SC 1564 : (1966) 1 AnWR 92 : (1965) 67 BOMLR 423 : (1965) CriLJ 544 : (1965) MhLj 561 : (1965) MPLJ 873 : (1965) 2 SCR 837
Hindu Marriage Act, 1955 — Section 5Penal Code, 1860 (IPC) — Section 114, 17, 3, 494, 495
Supreme Court29 Jan 1965dismissed
union of india (UOI) Vs Sree Ram Bohra and Others
Supreme Court Of India · AIR 1965 SC 1531 : (1965) BLJR 589 : (1965) 2 SCR 830
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4Constitution of India, 1950 — Article 133
Supreme Court22 Jan 1965Allowed
Shah Chhotalal Lallubhai and Others Vs Charity Commissioner, Bombay and Others
Supreme Court Of India · AIR 1965 SC 1611 : (1965) MhLj 617 : (1965) MPLJ 747 : (1965) 2 SCR 811
Bombay Public Trusts Act, 1950 — Section 10, 11, 12, 13, 2(13)