COURT ARCHIVE

Supreme Court Of India judgments

59,780 judgments · page 2,831 of 2,989

Supreme Court24 Feb 1965dismissed

Nand Kishore Saraf Vs State of Rajasthan and Another

Supreme Court Of India · AIR 1965 SC 1992 : (1965) 3 SCR 173

Constitution of India, 1950 — Article 226Rajasthan Minor Mineral Concession Rules, 1959 — Rule 34, 36, 36(7), 59

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Supreme Court24 Feb 1965Allowed

Shri U.R. Mavinkurve Vs Thakor Madhavsinghji Gambhirsingh and Others

Supreme Court Of India · AIR 1965 SC 1747 : (1965) 3 SCR 177

Areas (Jagirs Abolition) Act, 1953 — Section 3Bombay Land Revenue Code, 1879 — Section 3(16), 3(17), 3(19), 40Constitution of India, 1950 — Article 226

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Supreme Court23 Feb 1965Allowed

Union of India (UOI) Vs Mahadeolal Prabhudayal

Supreme Court Of India · AIR 1965 SC 1755 : (1966) 14 BLJR 91 : (1965) 3 SCR 145

Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 152, 161Evidence Act, 1872 — Section 114

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Supreme Court22 Feb 1965Allowed

State of U P and Others Vs Srinarayan

Supreme Court Of India · AIR 1965 SC 1919 : (1965) 57 ITR 790 : (1965) 3 SCR 130

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 6, 6(4)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 8A

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Supreme Court22 Feb 1965dismissed

State of Bombay (Now Maharashtra) Vs Narul Latif Khan

Supreme Court Of India · AIR 1966 SC 269 : (1966) 2 LLJ 595 : (1966) MhLj 46 : (1965) 3 SCR 135

Constitution of India, 1950 — Article 311, 311(2), 353

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Supreme Court19 Feb 1965Dismissed

Anowar Hussain Vs Ajoy Kumar Mukherjee and Others

Supreme Court Of India · AIR 1965 SC 1651 : (1965) CriLJ 686

Judicial Officers Protection Act, 1850 — Section 1Penal Code, 1860 (IPC) — Section 436

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Supreme Court18 Feb 1965dismissed

Amireddi Rajagopala Rao and Others Vs Amireddi Sitharamamma and Others

Supreme Court Of India · AIR 1965 SC 1970 : (1965) 3 SCR 122

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 21, 22, 22(1)

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Supreme Court17 Feb 1965Partly Allowed

State of Madras Vs Kunnakudi Melamatam and Another

Supreme Court Of India · AIR 1965 SC 1570 : (1966) 2 AnWR 13

Madras Hindu Religious Endowments Act, 1926 — Section 84(1), 84(2), 84(4)Tamil Nadu General Clauses Act, 1891 — Section 13, 15Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 103,

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Supreme Court16 Feb 1965dismissed

Kesharichand Jaisukhal Vs The Shillong Banking Corporation

Supreme Court Of India · AIR 1965 SC 1711 : (1965) 35 CompCas 514 : (1965) 3 SCR 110

Banking Companies Act, 1949 — Section 45(D), 45(O)Limitation Act, 1908 — Article 85

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Supreme Court16 Feb 1965Allowed

Hukumchand Gulabchand Jain Vs Fulchand Lakhmichand Jain and Others

Supreme Court Of India · AIR 1965 SC 1692 : (1965) 67 BOMLR 807 : (1965) MhLj 609 : (1965) MPLJ 673 : (1965) 3 SCR 91

Constitution of India, 1950 — Article 133(1)

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Supreme Court16 Feb 1965Allowed

Ramlal Onkarmal Firm Vs Mohanlal Jogani Rice and Atta Mills

Supreme Court Of India · AIR 1965 SC 1679 : (1965) 35 CompCas 464 : (1965) 3 SCR 103

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Supreme Court16 Feb 1965dismissed

Sahoo Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1966 SC 40 : (1965) 2 ALT 215 : (1966) CriLJ 68 : (1966) MPLJ 533 : (1965) 3 SCR 86

Evidence Act, 1872 — Section 157, 17, 24, 30Penal Code, 1860 (IPC) — Section 302

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Supreme Court15 Feb 1965dismissed

H.K. Choudhury, Regional Settlement Commissioner Vs Shri Issardas Kundanmal Motiani and Others

Supreme Court Of India · AIR 1965 SC 1647 : (1966) MhLj 457 : (1966) MPLJ 529 : (1965) 3 SCR 78

Compensation Act, 1954 — Section 2, 4, 40, 5, 6Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 10, 11, 12, 13, 14

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Supreme Court14 Feb 1965Dismissed