Supreme Court11 Oct 1965Allowed
Bishambar Nath Kohli and Others Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1966 SC 573 : (1966) 2 SCR 158
Administration of Evacuee Property Act, 1950 — Section 27, 58(3)
COURT ARCHIVE
Supreme Court Of India judgments
59,780 judgments · page 2,821 of 2,989
Supreme Court11 Oct 1965Dismissed
Godde Venkateswara Rao Vs Government of Andhra Pradesh and Others
Supreme Court Of India · AIR 1966 SC 828 : (1966) 2 SCR 172
Andhra Pradesh Panchayat Samithis and Zilla Parishads Act, 1959 — Section 62, 72Constitution of India, 1950 — Article 226
Supreme Court08 Oct 1965Dismissed
Kumaon Motor Owners'' Union Ltd. and Another Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1966 SC 785 : (1966) 2 SCR 122
Defence of India Act, 1962 — Section 43, 44, 6(4)Defence of India Rules, 1962 — Rule 131(2)Motor Vehicles Act, 1988 — Section 68, 68B
Supreme Court08 Oct 1965Allowed
Ratan Lal Vs The State of Maharashtra
Supreme Court Of India · AIR 1966 SC 722 : (1966) CriLJ 597 : (1966) 2 SCR 142
Bombay Prohibition Act, 1949 — Section 24A, 59A, 66(1), 6A(7)
Supreme Court08 Oct 1965Dismissed
State of Maharashtra Vs Ministerial Service Association
Supreme Court Of India · AIR 1966 SC 625 : (1966) 2 LLJ 132 : (1966) MhLj 366 : (1966) MPLJ 390 : (1966) 2 SCR 134
Bombay Allocated Government Servants (Absorption, Seniority, Pay and Allowances) Rules, 1957 — Rule 10, 12, 23States Reorganisation Act, 1956 — Section 115
Supreme Court07 Oct 1965Dismissed
State of Kerala and Others Vs Bhavani Tea Produce Co. Ltd.
Supreme Court Of India · AIR 1966 SC 677 : (1966) 59 ITR 254 : (1966) 2 SCR 92
Coffee Market Expansion Act, 1942 — Section 14, 25Constitution of India, 1950 — Article 226Madras Plantations Agricultural Income Tax Act, 1955 — Section 17, 2, 22, 3, 33
Supreme Court07 Oct 1965Dismissed
Indian Chemical and Pharmaceutical Works Vs State of Andhra Pradesh and Others
Supreme Court Of India · AIR 1966 SC 713 : (1966) 2 SCR 110
Supreme Court07 Oct 1965Allowed
Gulab Bai and Another Vs Puniya
Supreme Court Of India · AIR 1966 SC 637 : (1966) 2 SCR 102
Guardians and Wards Act, 1890 — Section 25, 47, 48
Supreme Court07 Oct 1965Allowed
State of Madhya Pradesh and Another Vs Lal Bhargavendra Singh
Supreme Court Of India · AIR 1966 SC 704 : (1966) MhLj 499 : (1966) MPLJ 367 : (1966) 2 SCR 56
Constitution of India, 1950 — Article 372
Supreme Court07 Oct 1965Dismissed
Laliteshwar Prasad Sahi Vs Bateshwar Prasad and Others
Supreme Court Of India · AIR 1966 SC 580 : (1966) 2 SCR 63
Constitution of India, 1950 — Article 229Representation of the People Act, 1951 — Section 7
Supreme Court07 Oct 1965Allowed
State of Madhya Pradesh and Another Vs Col. Lal Rampal Singh
Supreme Court Of India · AIR 1966 SC 820 : (1966) JLJ 368 : (1966) MhLj 503 : (1966) MPLJ 371 : (1966) 2 SCR 53
Supreme Court06 Oct 1965Dismissed
Biram Prakash and Others Vs Narendra Dass and Others
Supreme Court Of India · AIR 1966 SC 1011
Supreme Court06 Oct 1965Allowed
union of india (UOI) Vs Sukumar Pyne
Supreme Court Of India · AIR 1966 SC 1206 : (1966) CriLJ 946 : (1966) 2 SCR 34
Constitution of India, 1950 — Article 14, 20, 20(1)Foreign Exchange Regulation Act, 1947 — Section 23(1), 23D, 9
Supreme Court06 Oct 1965Dismissed
Krishnapasuba Rao Kundapur (dead) after him his L.R. and Another Vs Dattatraya Krishnaji Karani
Supreme Court Of India · (1966) FAJ 1024
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(3), 15, 5, 5(11)
Supreme Court06 Oct 1965Dismissed
Anwar Khan Mehboob and Co. Vs State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1966 SC 1637 : (1966) JLJ 874 : (1966) MPLJ 756 : (1966) 2 SCR 40
Constitution of India, 1950 — Article 32
Supreme Court06 Oct 1965Dismissed
Hari Krishna Bhargav Vs union of india (UOI) and Another
Supreme Court Of India · AIR 1966 SC 619 : (1966) 59 ITR 243 : (1966) 2 SCR 22
Constitution of India, 1950 — Article 14, 246, 292, 293, 366(4)Finance Act, 1964 — Section 280, 280, 3(1), 44Income Tax Act, 1961 — Section 2
Supreme Court06 Oct 1965Dismissed
Chittoor Motor Transport Co. (P.) Ltd. Vs Income Tax Officer, Chittoor
Supreme Court Of India · AIR 1966 SC 570 : (1966) 1 AnWR 39 : (1966) 59 ITR 238
Income Tax Act, 1922 — Section 10(2), 35
Supreme Court05 Oct 1965Allowed
Sachidananda Benerji, Assistant Collector of Customs Vs Sitaram Agarwala and Another
Supreme Court Of India · AIR 1966 SC 955 : (1966) CriLJ 712 : (1966) 2 SCR 1
Sea Customs Act, 1878 — Section 135, 167, 167(8), 167(81)
Supreme Court24 Sept 1965Allowed
Principal, Patna College, Patna and Others Vs Kalyan Srinivas Raman
Supreme Court Of India · AIR 1966 SC 707 : (1966) 14 BLJR 207 : (1966) 1 SCR 974
Patna University Act, 1951 — Section 22, 34Patna University Regulations — Regulation 1, 1(7), 4, 5, 5(1)
Supreme Court24 Sept 1965Dismissed
The State of Mysore Vs Padmanabhacharya etc.
Supreme Court Of India · AIR 1966 SC 602 : (1966) 2 LLJ 147 : (1966) 1 SCR 994
Constitution of India, 1950 — Article 209, 309Mysore Service Regulations — Rule 294, 294(1)