CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Supreme Court Of India

COURT ARCHIVE

Supreme Court Of India judgments

59,780 judgments · page 2,819 of 2,989

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
Supreme Court05 Nov 1965Dismissed

Commissioner of Income Tax, Uttar Pradesh Vs Manmohan Das (Deceased)

Supreme Court Of India · AIR 1966 SC 798(1) : AIR 1966 SC 798 : (1966) 59 ITR 699 : (1966) 2 SCR 531

Income Tax Act, 1922 — Section 10, 12, 24(2), 7
Read judgment
Supreme Court04 Nov 1965Allowed

The Management of the Syndicate Bank Ltd. Vs The Workmen

Supreme Court Of India · AIR 1966 SC 1283 : (1966) 2 AnWR 57 : (1966) 12 FLR 159 : (1966) 1 LLJ 440

Industrial Disputes Act, 1947 — Section 10(1)
Read judgment
Supreme Court04 Nov 1965Allowed

Bhagwan Das Vs The State of Punjab

Supreme Court Of India · AIR 1966 SC 1869 : (1966) 68 PLR 300 : (1966) 2 SCR 512

Punjab Security of Land Tenures Act, 1953 — Section 19, 9(1)
Read judgment
Supreme Court04 Nov 1965Allowed

British Paints (India) Ltd. Vs Its Workmen

Supreme Court Of India · AIR 1966 SC 732 : (1966) 12 FLR 145 : (1966) 1 LLJ 407 : (1966) 2 SCR 523

Read judgment
Supreme Court03 Nov 1965Allowed

Bombay Labour Union Representing The Workmen of International Franchises Pvt. Ltd. Vs International Franchises Pvt. Ltd.

Supreme Court Of India · AIR 1966 SC 942 : (1966) 12 FLR 161 : (1966) 1 LLJ 417 : (1966) 2 SCR 493

Administrative Service (Recruitment) Rules, 1954 — Rule 5(3)
Read judgment
Supreme Court03 Nov 1965Dismissed

Salem Erode Electricity Distribution Company Ltd. Vs Salem Erode Electricity Distribution Co. Ltd. Employees Union

Supreme Court Of India · AIR 1966 SC 808 : (1966) 12 FLR 205 : (1966) 1 LLJ 443 : (1966) 2 SCR 498

Read judgment
Supreme Court02 Nov 1965Allowed

Commissioner of Income Tax, Madras Vs Best and Co.

Supreme Court Of India · AIR 1966 SC 1325 : (1966) 60 ITR 11 : (1966) 2 SCR 480

Income Tax Act, 1922 — Section 10, 66(1)
Read judgment
Supreme Court02 Nov 1965Dismissed

Bengal and Assam Investors Ltd. Vs Commissioner of Income Tax, West Bengal

Supreme Court Of India · AIR 1966 SC 1514 : (1966) 59 ITR 547 : (1966) 2 SCR 472

Excess Profits Tax Act, 1940 — Section 2(5)Finance Act, 1955 — Section 9Income Tax Act, 1922 — Section 10, 12, 24(2), 25(3), 66(1)
Read judgment
Supreme Court02 Nov 1965Dismissed

Mathura Prasad and Others Vs The Sagar Electric Supply Company Ltd., Sagar and Another

Supreme Court Of India · (1966) JLJ 1183 : (1967) MPLJ 114

Read judgment
Supreme Court01 Nov 1965Dismissed

Commissioner of Income Tax, Calcutta Vs Jaipuria China Clay Mines (P) Ltd.

Supreme Court Of India · AIR 1966 SC 1187 : (1966) 59 ITR 555 : (1966) 2 SCR 449

Income Tax (Amendment) Act, 1953 — Section 8Income Tax Act, 1922 — Section 10, 10(2), 23, 23(1), 23(5)
Read judgment
Supreme Court01 Nov 1965Allowed

Management of Brooke Bond India (P) Ltd. Vs Workmen

Supreme Court Of India · AIR 1966 SC 668 : (1966) 12 FLR 42 : (1966) 1 LLJ 402 : (1966) 2 SCR 465

Administrative Service (Recruitment) Rules, 1954 — Rule 5(3)
Read judgment
Supreme Court01 Nov 1965Dismissed

State of Punjab Vs Jullunder Vegetables Syndicate

Supreme Court Of India · AIR 1966 SC 1295 : (1966) 2 SCR 457 : (1966) 17 STC 326

East Punjab General Sales Tax Act, 1948 — Section 16East Punjab General Sales Tax Rules, 1949 — Rule 40
Read judgment
Supreme Court28 Oct 1965Dismissed

Commissioner of Income Tax, Madhya Pradesh, Nagpur and Bhandara Vs Paluram Dhanania

Supreme Court Of India · (1966) 60 ITR 250

Income Tax Act, 1922 — Section 34
Read judgment
Supreme Court28 Oct 1965dismissed

Shri Chatrasinghji Kesari Singhji Thakore Vs Commissioner of Income Tax, Bombay

Supreme Court Of India · AIR 1966 SC 928 : (1966) 2 SCR 440

Bombay Land Revenue Code, 1879 — Section 3(13), 3(14), 45Bombay Local Boards Act, 1923 — Section 93, 96Income Tax Act, 1922 — Section 2(6C), 3, 66(2)
Read judgment
Supreme Court27 Oct 1965Allowed

Commissioner of Income Tax, Delhi and Rajasthan Vs Shri Govind Commercial Co. (P.) Ltd.

Supreme Court Of India · (1966) 61 ITR 169

Income Tax Act, 1922 — Section 24(1)Income Tax Act, 1961 — Section 256(2)
Read judgment
Supreme Court27 Oct 1965dismissed

K. Anandan Nambiar and Another Vs Chief Secretary, Government of Madras and Others

Supreme Court Of India · AIR 1966 SC 657 : (1966) CriLJ 586 : (1966) 2 SCR 406

Constitution of India, 1950 — Article 14, 21, 22, 352, 359(1)Defence of India Rules, 1962 — Rule 30(1), 30(1)(6)
Read judgment
Supreme Court27 Oct 1965dismissed

A.K. Gopalan Vs The Government of India

Supreme Court Of India · AIR 1966 SC 816 : (1966) CriLJ 602 : (1965) KLT 1229 : (1966) 2 SCR 427

Defence of India Rules, 1962 — Rule 30(1)
Read judgment
Supreme Court27 Oct 1965Allowed

Management Utkal Machinery Ltd. Vs Workmen, Miss Shanti Patnaik

Supreme Court Of India · AIR 1966 SC 1051 : (1966) 12 FLR 45 : (1966) 1 LLJ 398 : (1966) 2 SCR 434

Read judgment
Supreme Court27 Oct 1965Dismissed

State of Orissa by The Commissioner of Agricultural Income Tax, Orissa Vs Shyam Sundar Patnaik

Supreme Court Of India · AIR 1966 SC 1271 : (1966) 60 ITR 213 : (1966) 2 SCR 402

Orissa Agricultural Income Tax Act, 1947 — Section 10
Read judgment
Supreme Court26 Oct 1965Dismissed

State of Kerala Vs N. Sami Iyer Tobacco Merchant

Supreme Court Of India · (1965) KLT 1219 : (1966) 2 SCR 361 : (1966) 17 STC 338

General Clauses Act, 1897 — Section 4Madras General Sales Tax Act, 1939 — Section 3(5)
Read judgment
Previous1…2,8172,8182,8192,8202,821…2,989Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions