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Supreme Court Of India judgments

59,782 judgments · page 2,748 of 2,990

Supreme Court25 Apr 1969Dismissed

Chitra Ghosh & Another Vs Union of India and Others

Supreme Court Of India · AIR 1970 SC 35 : (1969) 2 SCC 228 : (1970) 1 SCR 413

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 7, 114, 141Constitution of India, 1950 — Article 132(1), 133(1), 136, 14, 15(1)
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Supreme Court23 Apr 1969Dismissed

State of Bihar Vs Mathu Pandey & Ors

Supreme Court Of India · AIR 1970 SC 27 : (1970) 18 BLJR 91 : (1970) CriLJ 5 : (1969) 2 SCC 207 : (1970) 1 SCR 358

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
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Supreme Court21 Apr 1969Dismissed

E.V. Mathal Vs The Subordinate Judge, Kottayam & Ors

Supreme Court Of India · AIR 1969 SC 337

Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1), 11(1), 11(4), 11(4)Travancore-Cochin Interpretation and General Clauses Act, 1125 — Section 23,
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Supreme Court21 Apr 1969Dismissed

State of M.P. Vs Kanhaiyalal

Supreme Court Of India · (1970) MPLJ 973 : (1969) 2 UJ 428

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 3(2)Madras Buildings (Lease and Rent Control) Act, 1949 — Section 13
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Supreme Court17 Apr 1969Dismissed

Maganti Subramanyam Vs The State of Andhra Pradesh

Supreme Court Of India · AIR 1970 SC 403 : (1970) 1 AnWR 78 : (1969) 2 SCC 96 : (1970) 1 SCR 329

Andhra Pradesh (Andhra Area) Estate Communal Forest and Private Lands (Prohibition of Alienation) Act, 1947 — Section 4(1), 4(3), 4(4)
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