Supreme Court21 Oct 1971Dismissed
M/S. RAM BHAROSEY LAL KRISHAN KUMAR Vs STATE OF U.P.
Supreme Court Of India · (1972) 1 CTR 117
Central Sales Tax Act, 1956 — Section 15
COURT ARCHIVE
Supreme Court Of India judgments
59,789 judgments · page 2,679 of 2,990
Supreme Court21 Oct 1971dismissed
The Workmen Vs Otis Elevator Co. (India) Ltd. Otis Elevator Co. (India) Ltd. Vs The Workmen
Supreme Court Of India · (1972) 1 LLJ 166 : (1972) 4 SCC 690 : (1972) 4 UJ 107
Supreme Court21 Oct 1971Dismissed
Shamrao Vithal Co-operative Bank Ltd. Vs Kasargod Pandhuranga Mallya
Supreme Court Of India · AIR 1972 SC 1248 : (1972) 4 SCC 600 : (1972) 2 SCR 162 : (1972) 4 UJ 204
Bombay Co-operative Societies Act, 1925 — Section 54Madras Co-operative Societies Act, 1932 — Section 51Multi-Unit Co-operative Societies, Act, 1942 — Section 2(1)
Supreme Court21 Oct 1971Dismissed
Govinder Singh Verma and Another Vs Mrs. Bachubhai T. Pestonji and Another
Supreme Court Of India · AIR 1972 SC 528 : (1972) CriLJ 316 : (1972) MhLj 616 : (1972) MPLJ 730 : (1972) 4 SCC 643 : (1972) 4 UJ 117
Criminal Procedure Code, 1898 (CrPC) — Section 107, 108, 109, 110, 112
Supreme Court21 Oct 1971dismissed
Ram Bharosey Lal Krishan Kumar Vs State of U.P. and Others
Supreme Court Of India · (1972) 4 SCC 481 : (1972) 2 SCR 146 : (1972) 29 STC 210
Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3A, 3AA, 3D, 3D(1)
Supreme Court21 Oct 1971Dismissed
Union of India (UOI) and Another Vs J.S. Khanna, etc.
Supreme Court Of India · (1972) CriLJ 849 : (1972) 3 SCC 873 : (1973) SCC(Cri) 94 : (1972) 4 UJ 119
Criminal Procedure Code, 1898 (CrPC) — Section 173, 197(1)Penal Code, 1860 (IPC) — Section 109, 120B, 420, 468
Supreme Court20 Oct 1971dismissed
Mohammad Khan and Others Vs State of M.P.
Supreme Court Of India · (1973) 18 MPLJ 194
Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
Supreme Court15 Oct 1971Dismissed
Col. H.H. Raja Sir Harindar Singh Vs Commissioner of Income Tax, Punjab, Haryana, Jammu and Kashmir and Himachal Pradesh
Supreme Court Of India · AIR 1972 SC 202 : (1972) 83 ITR 197 : (1972) 4 SCC 509 : (1972) 2 SCR 16
Income Tax Act, 1922 — Section 60
Supreme Court15 Oct 1971dismissed
Naraindas Vs Vallabhdas and Others
Supreme Court Of India · AIR 1972 SC 1 : (1972) JLJ 978 : (1973) MhLj 101 : (1973) 18 MPLJ 166 : (1971) 3 SCC 642 : (1972) 3 SCR 28 : (1972) 4 UJ 82
Arbitration Act, 1940 — Section 47
Supreme Court15 Oct 1971dismissed
Debu Ghose and Others Vs State of West Bengal
Supreme Court Of India · AIR 1972 SC 530 : (1972) CriLJ 317 : (1972) 3 SCC 294 : (1972) SCC(Cri) 507
Penal Code, 1860 (IPC) — Section 143, 148, 149
Supreme Court15 Oct 1971Dismissed
Naraindas Vs Ballabhdas and others
Supreme Court Of India · (1973) JLJ 340
Arbitration Act, 1940 — Section 47
Supreme Court15 Oct 1971Allowed
Delhi Administration Vs Bal Krishan and Others
Supreme Court Of India · AIR 1972 SC 3 : (1972) CriLJ 1 : (1972) 4 SCC 659 : (1972) 4 UJ 103
Criminal Procedure Code, 1898 (CrPC) — Section 103Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 170, 395, 396, 397
Supreme Court15 Oct 1971dismissed
COL. H. H. SIR HARINDER SINGH Vs C.I.T. PUNJAB, HARYANA, J.& K. & HIMACHAL PRADESH
Supreme Court Of India · AIR 1972 SC 7(1) : (1972) 83 ITR 416 : (1972) 4 SCC 536 : (1972) 2 SCR 1
Income Tax Act, 1922 — Section 16, 16(1), 16(3), 9(2)
Supreme Court14 Oct 1971Dismissed
Commissioner of Income Tax, West Bengal, II Calcutta Vs Coal Shipment (P) Ltd.
Supreme Court Of India · (1972) 4 SCC 809 : (1972) 4 UJ 96
Supreme Court14 Oct 1971dismissed
Commissioner of Income Tax, West Bengal II, Calcutta Vs Coal Shipment (P) Ltd.
Supreme Court Of India · AIR 1972 SC 1634 : (1971) 82 ITR 902 : (1971) 3 SCC 736 : (1972) 1 SCR 1089
Income Tax Act, 1922 — Section 10, 10(2), 66(1)
Supreme Court14 Oct 1971Allowed
Ramesh Chandra Vs State of U.P.
Supreme Court Of India · AIR 1972 SC 16 : (1972) 1 AnWR 68 : (1972) 20 BLJR 968 : (1972) CriLJ 5 : (1971) 3 SCC 689 : (1972) SCC(Cri) 30 : (1972) 1 SCR 1084 : (1972) 4 UJ 97
Criminal Procedure Code, 1898 (CrPC) — Section 12, 514
Supreme Court14 Oct 1971Allowed
Babu Sukhram Singh Vs Ram Dular Singh and Others
Supreme Court Of India · AIR 1973 SC 204
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
Supreme Court14 Oct 1971Allowed
Mishrilal Jain Vs The District Magistrate, Kamrup and Others
Supreme Court Of India · (1972) CriLJ 568 : (1971) 3 SCC 693 : (1972) SCC(Cri) 34 : (1972) 1 SCR 1101 : (1972) 4 UJ 100
Maintenance of Internal Security Act, 1971 — Section 3(2)
Supreme Court14 Oct 1971Dismissed
Parichhat and Others Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1972 SC 535 : (1972) CriLJ 322 : (1972) 4 SCC 694
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 326Probation of Offenders Act, 1958 — Section 6
Supreme Court13 Oct 1971dismissed
Century Spinning and Manufacturing Co. Ltd. and Others Vs State of Maharashtra
Supreme Court Of India · AIR 1972 SC 545 : (1972) CriLJ 329 : (1972) 3 SCC 282 : (1972) SCC(Cri) 495
Criminal Procedure Code, 1898 (CrPC) — Section 161, 173, 207A, 209, 221(7)Penal Code, 1860 (IPC) — Section 120B