Supreme Court05 Nov 1971Partly Allowed
State of Punjab and Others Vs Guru Nanak Flour and Oil Mills
Supreme Court Of India · AIR 1972 SC 1760 : (1972) 1 SCC 222 : (1972) 30 STC 285
COURT ARCHIVE
Supreme Court Of India judgments
59,789 judgments · page 2,678 of 2,990
Supreme Court05 Nov 1971Dismissed
Nabi Bux and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1972 SC 495 : (1972) CriLJ 300 : (1972) JLJ 152 : (1972) MhLj 233 : (1972) MPLJ 303 : (1972) 1 SCC 7 : (1972) SCC(Cri) 7 : (1972) 2 SCR 316 : (1972) 4 UJ 194
Criminal Procedure Code, 1898 (CrPC) — Section 423(1A)Penal Code, 1860 (IPC) — Section 307, 325, 34
Supreme Court05 Nov 1971Dismissed
The State of Punjab and Others Vs Shakti Cotton Company and Others
Supreme Court Of India · AIR 1972 SC 1458 : (1972) 1 SCC 88 : (1972) 2 SCR 289 : (1972) 29 STC 706
Central Sales Tax Act, 1956 — Section 14, 2, 5(2)
Supreme Court04 Nov 1971Dismissed
Vivian Joseph Ferreira and Another Vs The Municipal Corporation of Greater Bombay and Others Dr. Jehangir Rustom Sethna and Others Vs The Municipal Corporation of Greater Bombay and Others
Supreme Court Of India · AIR 1972 SC 845 : (1972) 1 SCC 70 : (1972) 2 SCR 257
Constitution of India, 1950 — Article 14, 19(1), 32Transfer of Property Act, 1882 — Section 108
Supreme Court03 Nov 1971Dismissed
State of Assam and Another Vs S.N. Sen and Another
Supreme Court Of India · AIR 1972 SC 1028 : (1972) LabIC 571 : (1972) MhLj 1 : (1972) MPLJ 1 : (1971) 2 SCC 889 : (1972) 2 SCR 251 : (1972) 4 UJ 191
Assam Judicial Service (Junior) Rules, 1954 — Rule 5
Supreme Court03 Nov 1971Dismissed
Lallubhai Devchand Shah and Others Vs The State of Gujarat
Supreme Court Of India · AIR 1972 SC 1776 : (1972) CriLJ 828 : (1971) 3 SCC 767 : (1972) SCC(Cri) 13 : (1972) 4 UJ 177
Penal Code, 1860 (IPC) — Section 302
Supreme Court03 Nov 1971Allowed
Jai Narain Mishra and Others Vs State of Bihar
Supreme Court Of India · AIR 1972 SC 1764 : (1973) 21 BLJR 241 : (1972) CriLJ 469 : (1971) 3 SCC 762 : (1972) SCC(Cri) 40 : (1972) 4 UJ 183
Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 307
Supreme Court03 Nov 1971Dismissed
Wakil Nayak Vs State of Bihar
Supreme Court Of India · (1972) CriLJ 566 : (1972) 5 PLJR 248 : (1971) 3 SCC 778 : (1972) SCC(Cri) 9 : (1972) 4 UJ 187
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
Supreme Court01 Nov 1971Dismissed
Salar Jung Sugar Mills Ltd. etc. Vs State of Mysore and Others
Supreme Court Of India · AIR 1972 SC 87 : (1972) 1 SCC 23 : (1972) 2 SCR 228 : (1972) 29 STC 246
Mysore sales tax Act, 1957 — Section 2
Supreme Court29 Oct 1971Allowed
Iyanahalli Bakkappa and Sons Vs State of Mysore
Supreme Court Of India · AIR 1971 SC 2598 : (1972) 4 SCC 523 : (1972) 2 SCR 213 : (1972) 29 STC 470
Mysore Sales Tax Act, 1957 — Section 2
Supreme Court29 Oct 1971Allowed
Railway Board Vs A. Pitchumani
Supreme Court Of India · AIR 1972 SC 508 : (1972) LabIC 305 : (1972) 1 LLJ 112 : (1972) 4 SCC 608 : (1972) 2 SCR 187
Constitution of India, 1950 — Article 14
Supreme Court29 Oct 1971Disposed Of
Madhusudan Gordhandas and Co. Vs Madhu Wollen Industries Pvt. Ltd.
Supreme Court Of India · AIR 1971 SC 2600 : (1972) 42 CompCas 125 : (1972) 1 CTR 193 : (1973) MhLj 537 : (1973) 18 MPLJ 602 : (1971) 3 SCC 632 : (1972) 2 SCR 201
Companies Act, 1956 — Section 207, 433, 557
Supreme Court29 Oct 1971Allowed
Union of India (UOI) Vs Sardar Bahadur
Supreme Court Of India · (1972) LabIC 627 : (1972) 1 LLJ 1 : (1972) 4 SCC 618 : (1972) 2 SCR 218 : (1972) 4 UJ 126
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 13(5), 15Penal Code, 1860 (IPC) — Section 161, 467, 471
Supreme Court26 Oct 1971Dismissed
Mahendra Singh Vs State of Rajasthan
Supreme Court Of India · AIR 1971 SC 2593 : (1972) CriLJ 34 : (1972) 4 SCC 715 : (1971) 4 WLN 101
Penal Code, 1860 (IPC) — Section 109, 120B, 419, 465, 466
Supreme Court22 Oct 1971Dismissed
Shashi Bhushan Vs Prof. Balraj Madhok and Others Amar Nath Chawla Vs Kanwar Lal Gupta and Others
Supreme Court Of India · AIR 1972 SC 1251 : (1972) 4 SCC 594 : (1972) 2 SCR 177 : (1972) 4 UJ 213
Supreme Court22 Oct 1971Allowed
Ellerman Lines Ltd. Vs Commissioner of Income Tax, West Bengal, Calcutta
Supreme Court Of India · AIR 1972 SC 524 : (1971) 82 ITR 913 : (1972) 4 SCC 474 : (1972) 2 SCR 168
Income Tax Act, 1922 — Section 10(2), 3, 4, 5(8), 66(1)Income Tax Rules, 1922 — Rule 33
Supreme Court22 Oct 1971Allowed
The Central Bank of India Ltd. Vs Hari Prasad Jalan and Others
Supreme Court Of India · AIR 1972 SC 1274
Contract Act, 1872 — Section 151, 152
Supreme Court21 Oct 1971Dismissed
Mohammad Khan and Others Vs State of Madhya Pradesh Nawab Khan and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1971 SC 2268 : (1972) CriLJ 661 : (1971) 3 SCC 683 : (1972) 2 SCR 152 : (1972) 4 UJ 111
Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
Supreme Court21 Oct 1971dismissed
Sita Ram Bishambhar Dayal and Others Vs State of U.P.
Supreme Court Of India · AIR 1972 SC 1168(1) : AIR 1972 SC 1168 : (1972) 1 CTR 138 : (1972) 4 SCC 485 : (1972) 2 SCR 141 : (1972) 29 STC 206
Constitution of India, 1950 — Article 14
Supreme Court21 Oct 1971Allowed
Union of India (UOI) Vs Shri Harbhajan Singh Dhillon
Supreme Court Of India · AIR 1972 SC 1061 : (1972) 83 ITR 582 : (1971) 2 SCC 779 : (1972) 2 SCR 33
Bombay Finance Act, 1932 — Section 20, 21, 22Bombay Municipal Corporation Act, 1888 — Section 22Constitution of India, 1950 — Article 1, 14, 19, 19(1), 198