CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,791 judgments · page 2,646 of 2,990

Supreme Court13 Nov 1972dismissed

Atmaduddin Vs The State of U.P.

Supreme Court Of India · AIR 1974 SC 1901 : (1974) CriLJ 1300 : (1973) 4 SCC 35 : (1973) SCC(Cri) 676

Penal Code, 1860 (IPC) — Section 302, 34, 352
Read judgment
Supreme Court10 Nov 1972Dismissed

Abdul Ghani Vs State of U.P.

Supreme Court Of India · AIR 1973 SC 264 : (1973) CriLJ 280 : (1973) 4 SCC 17 : (1973) SCC(Cri) 658

Penal Code, 1860 (IPC) — Section 302
Read judgment
Supreme Court10 Nov 1972Dismissed

The Neptune Assurance Co. Ltd., and Others Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1973 SC 602 : (1973) 43 CompCas 469 : (1973) 1 SCC 310 : (1973) 2 SCR 940

Constitution of India, 1950 — Article 14, 19, 31, 31A, 31A(1)(b), 31A(1)(d), 32General Insurance (Emergency Provisions) Ordinance 1971 — Section 4(1), 4(3)Companies Act, 1956 — Section 149(2A), 173, 237, 392, 394, 433, 433(c), 481, 560, 584, 583(4)(a)
Read judgment
Supreme Court10 Nov 1972Dismissed

State of Tamil Nadu Vs Star Tobacco Co.

Supreme Court Of India · AIR 1973 SC 1387 : (1974) 3 SCC 249 : (1973) 31 STC 319

Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 17Tamil Nadu General Sales Tax Act, 1959 — Section 16
Read judgment
Supreme Court06 Nov 1972Dismissed

Nanhey Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1973 SC 224 : (1973) CriLJ 273 : (1973) 3 SCC 317 : (1973) SCC(Cri) 266

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302
Read judgment