COURT ARCHIVE

Supreme Court Of India judgments

59,791 judgments · page 2,645 of 2,990

Supreme Court01 Dec 1972Dismissed

A.K. Roy and Another Vs Voltas Limited

Supreme Court Of India · AIR 1973 SC 225 : (1977) 1 ELT 177 : (1973) 3 SCC 503 : (1973) 2 SCR 1089

Central Excises and Salt Act, 1944 — Section 4Sea Customs Act, 1878 — Section 30

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Supreme Court01 Dec 1972Dismissed

A. K. ROY and ANOTHER Vs VOLTAS LIMITED.

Supreme Court Of India · (1973) 2 CTR 116

Central Excises and Salt Act, 1944 — Section 4

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Supreme Court01 Dec 1972Dismissed

The Bar Council of Uttar Pradesh Vs The State of U.P. and Another

Supreme Court Of India · AIR 1973 SC 231 : (1973) 1 SCC 261 : (1973) 2 SCR 1073 : (1973) 5 UJ 513

Advocates Act, 1961 — Section 22Constitution of India, 1950 — Article 14

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Supreme Court29 Nov 1972Dismissed

Mohan Singh Oberoi Vs Commissioner of Income Tax, West Bengal

Supreme Court Of India · AIR 1973 SC 651 : (1973) 88 ITR 53 : (1973) 3 SCC 491 : (1973) 2 SCR 1057

Income Tax Act, 1922 — Section 16(2), 18(5), 66(1)

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Supreme Court29 Nov 1972dismissed

Dwarka Prasad Singh and Others Vs Harikant Prasad Singh and Others

Supreme Court Of India · AIR 1973 SC 655 : (1973) 6 PLJR 349 : (1973) 75 PLR 264 : (1973) RD 34 : (1973) 1 SCC 179 : (1973) 2 SCR 1064 : (1973) 5 UJ 467

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, Order 41 Rule 5

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Supreme Court28 Nov 1972Dismissed

Trustees of Gordhandas Govindram Family Charity Trust Vs Commissioner of Income Tax, Bombay

Supreme Court Of India · AIR 1973 SC 623(1) : AIR 1973 SC 623 : (1973) 88 ITR 47 : (1973) MhLj 651 : (1973) 18 MPLJ 762 : (1973) 3 SCC 346 : (1973) 2 SCR 1050

Wealth Tax Act, 1957 — Section 27(1)

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Supreme Court28 Nov 1972Disposed Of

Shamlal Batra and Another Vs Bhagwandas Narandas Patel

Supreme Court Of India · AIR 1973 SC 816 : (1973) 1 SCC 175

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Supreme Court28 Nov 1972Dismissed

Sayeedur Rehman Vs The State of Bihar and Others

Supreme Court Of India · AIR 1973 SC 239 : (1973) 3 SCC 333 : (1973) 2 SCR 1043 : (1973) 1 SLJ 162 : (1973) 5 UJ 452

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Supreme Court27 Nov 1972Dismissed

Capt. Harish Uppal Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1973 SC 258 : (1973) 3 SCC 319 : (1973) SCC(Cri) 268 : (1973) 2 SCR 1025

Constitution of India, 1950 — Article 136(2), 21, 32

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Supreme Court27 Nov 1972dismissed

Tara Devi Aggarwal Vs Commissioner of Income Tax, West Bengal, Calcutta

Supreme Court Of India · AIR 1973 SC 254 : (1973) 88 ITR 323 : (1973) 3 SCC 482 : (1973) 2 SCR 1035

Income Tax Act, 1922 — Section 23(2), 33

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Supreme Court24 Nov 1972Dismissed

Smt. Saroj Kumari Vs State of U.P.

Supreme Court Of India · AIR 1973 SC 201 : (1973) CriLJ 267 : (1973) 3 SCC 669 : (1973) SCC(Cri) 475

Penal Code, 1860 (IPC) — Section 363, 368

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Supreme Court24 Nov 1972Dismissed

Duraipandi Thevar and Others Vs State of Tamil Nadu

Supreme Court Of India · AIR 1973 SC 659 : AIR 1973 SC 649 : (1973) CriLJ 602 : (1973) 3 SCC 680 : (1973) SCC(Cri) 486

Constitution of India, 1950 — Article 136

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Supreme Court23 Nov 1972Partly Allowed

Nathan Vs The State of Madras

Supreme Court Of India · AIR 1973 SC 665 : (1973) CriLJ 608 : (1973) 3 SCC 803 : (1973) SCC(Cri) 543

Penal Code, 1860 (IPC) — Section 104, 300, 342

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Supreme Court22 Nov 1972dismissed

State of Tamil Nadu etc. Vs Cement Distributors Private Ltd. etc. etc.

Supreme Court Of India · AIR 1973 SC 668 : (1973) 3 SCC 342 : (1973) 2 SCR 1019 : (1973) 31 STC 309

Tamil Nadu General Sales Tax Act, 1959 — Section 2Tamil Nadu General Sales Tax Rules, 1959 — Rule 6

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Supreme Court22 Nov 1972Dismissed

Karan Singh Vs State of U.P.

Supreme Court Of India · AIR 1973 SC 1385 : (1973) CriLJ 1136 : (1973) 3 SCC 662 : (1973) SCC(Cri) 468

Evidence Act, 1872 — Section 27

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Supreme Court21 Nov 1972Dismissed

Jaswant Singh Vs State of Punjab

Supreme Court Of India · AIR 1973 SC 707 : (1973) CriLJ 664 : (1973) 3 SCC 657 : (1973) SCC(Cri) 463

Criminal Procedure Code, 1898 (CrPC) — Section 161

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Supreme Court17 Nov 1972Allowed

Sahaj Ram and Others Vs The State of U.P.

Supreme Court Of India · AIR 1973 SC 618 : (1973) 1 SCC 490 : (1973) SCC(Cri) 410

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

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Supreme Court17 Nov 1972Dismissed

Shiv Singh Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1973 SC 962 : (1974) 3 SCC 255 : (1973) 5 UJ 460

Constitution of India, 1950 — Article 16Post and Telegraph Manual — Rule 464

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Supreme Court16 Nov 1972Dismissed

Dasaudha Singh and Others Vs State of Haryana and Others Haryana Co-op. Multipurpose Society Vs Collector of Kaithal

Supreme Court Of India · AIR 1973 SC 710 : (1973) 75 PLR 124 : (1973) 2 SCC 393 : (1973) 2 SCR 1006

Constitution of India, 1950 — Article 14East Punjab Utilization of Lands Act, 1949 — Section 11, 4, 6, 7, 7(1)

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Supreme Court14 Nov 1972dismissed

Amar Krishna Ghose Vs Life Insurance Corporation and Another

Supreme Court Of India · AIR 1973 SC 250 : (1973) LabIC 211 : (1973) 2 SCC 352 : (1973) 2 SCR 998 : (1973) 5 UJ 446

Life Insurance Corporation Act, 1956 — Section 11, 11(1), 11(3)Life Insurance Corporation Rules, 1956 — Rule 12

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