Supreme Court18 Apr 1973Allowed
Commissioner of Sales Tax, M.P. Vs H.M. Esufali
Supreme Court Of India · (1973) 04 SC CK 0033
Central Sales Tax Act, 1956 — Section 9(3)Madhya Pradesh General Sales Tax Act, 1958 — Section 19, 19(1), 33, 44
COURT ARCHIVE
Supreme Court Of India judgments
59,791 judgments · page 2,636 of 2,990
Supreme Court17 Apr 1973Dismissed
Ramjas Vs State of U.P.
Supreme Court Of India · (1973) 2 SCC 8 : (1973) SCC(Cri) 720 : (1973) 5 UJ 654
Penal Code, 1860 (IPC) — Section 307, 34
Supreme Court16 Apr 1973Dismissed
State of Uttar Pradesh and Another Vs Annapurna Biscuit Mfg. Company
Supreme Court Of India · AIR 1973 SC 1333 : (1974) 3 SCC 121 : (1973) 3 SCR 987 : (1973) 32 STC 1
Bihar Sales Tax Act, 1944 — Section 20AConstitution of India, 1950 — Article 132, 133, 136, 137, 226Hyderabad General Sales Tax Act, 1950 — Section 11(2)
Supreme Court16 Apr 1973Allowed
Pravara Sahakari Sakhar Karkhana Ltd. Vs Commissioner of Income Tax, Poona
Supreme Court Of India · AIR 1975 SC 13 : (1974) 94 ITR 321 : (1974) 4 SCC 846
Constitution of India, 1950 — Article 136Income Tax Act, 1922 — Section 66(1), 66(2)
Supreme Court16 Apr 1973Disposed Of
Lakshmi Kant Jha Vs Commissioner of Wealth Tax, Bihar and Orissa
Supreme Court Of India · AIR 1973 SC 2258 : (1975) 23 BLJR 242 : (1973) 90 ITR 97 : (1974) 3 SCC 126 : (1973) 3 SCR 973
Wealth Tax Act, 1957 — Section 5(1)
Supreme Court12 Apr 1973Allowed
Trimbak Narayan Hardas Vs Babulal Motaji and Others
Supreme Court Of India · AIR 1973 SC 1363 : (1973) 2 SCC 154
Transfer of Property Act, 1882 — Section 55(6)
Supreme Court12 Apr 1973Dismissed
Amanullah Vs State of U.P.
Supreme Court Of India · AIR 1973 SC 1370 : (1973) CriLJ 1140 : (1973) 2 SCC 81 : (1973) SCC(Cri) 747
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 418, 421Penal Code, 1860 (IPC) — Section 304, 323, 34
Supreme Court12 Apr 1973Dismissed
The Saraspur Mills Co. Ltd. Vs Ramanlal Chimanlal and Others
Supreme Court Of India · AIR 1973 SC 2297 : (1973) 26 FLR 294 : (1973) 14 GLR 948 : (1973) LabIC 1040 : (1973) 2 LLJ 130 : (1974) 3 SCC 66 : (1973) 3 SCR 967 : (1973) 5 UJ 672
Bombay Industrial Relations Act, 1946 — Section 3(13)
Supreme Court11 Apr 1973Allowed
Wasting House Saxby Farmer Vs Workmen
Supreme Court Of India · AIR 1973 SC 1442 : (1973) 26 FLR 333 : (1973) LabIC 1122 : (1973) 2 LLJ 126 : (1973) 2 SCC 150 : (1973) 5 UJ 573
Supreme Court11 Apr 1973Dismissed
Sri Ramamohan Motor Service Vs Commissioner of Income Tax, Hyderabad
Supreme Court Of India · AIR 1973 SC 1445 : AIR 1973 SC 1245 : (1973) 89 ITR 274 : (1974) 3 SCC 116 : (1973) 3 SCR 959 : (1973) 5 UJ 648
Partnership Act, 1932 — Section 30
Supreme Court10 Apr 1973Dismissed
V. Nagappa Vs Iron Ore Mines Cess Commissioner and Another
Supreme Court Of India · AIR 1973 SC 1374 : (1973) 2 LLJ 120 : (1973) 2 SCC 1 : (1973) 3 SCR 943
Iron Ore Mines Labour Welfare Cess Act, 1961 — Section 2, 3
Supreme Court10 Apr 1973Dismissed
Commissioner of Income Tax, West Bengal Vs Calcutta Discont Co. Ltd.
Supreme Court Of India · AIR 1974 SC 1358 : (1973) 91 ITR 8 : (1974) 3 SCC 260 : (1973) 3 SCR 952
Income Tax Act, 1922 — Section 10, 33
Supreme Court10 Apr 1973Dismissed
Shri Nand Kishore Prasad Vs State of Bihar and Others
Supreme Court Of India · AIR 1974 SC 1988 : (1973) 2 SCC 770 : (1973) 5 UJ 587
Supreme Court10 Apr 1973Allowed
Shri Durga Dass Vs State of Himachal Pradesh
Supreme Court Of India · AIR 1973 SC 1379 : (1973) CriLJ 1138 : (1973) 2 SCC 213 : (1973) SCC(Cri) 762
Constitution Of India, 1950 — Article 136Prevention Of Corruption Act, 1947 — Section 5(1), 5(2)Indian Penal Code, 1860 — Section 101, 161, 420
Supreme Court10 Apr 1973Allowed
Baikuntha Nath Chaudhury Vs The State of Orissa
Supreme Court Of India · AIR 1973 SC 432 : AIR 1973 SC 2337 : (1973) 39 CLT 517 : (1973) 2 SCC 432 : (1973) SCC(Cri) 880 : (1973) 5 UJ 637
Penal Code, 1860 (IPC) — Section 201, 302, 34
Supreme Court09 Apr 1973Dismissed
State of Bihar Vs Bhagirath Sharma and Another
Supreme Court Of India · AIR 1973 SC 2198 : (1973) CriLJ 1184 : (1974) 7 PLJR 528 : (1973) 2 SCC 257 : (1973) SCC(Cri) 809 : (1973) 3 SCR 937 : (1973) 5 UJ 644
Constitution of India, 1950 — Article 134(1)
Supreme Court06 Apr 1973Dismissed
Karamchand Thapar and Brothers (P) Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1973 SC 1266 : (1973) 26 FLR 285 : (1973) 2 LLJ 115 : (1973) 2 SCC 146 : (1973) 5 UJ 569
Supreme Court05 Apr 1973Allowed
Ram Narain Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1973 SC 2200 : (1973) CriLJ 1187 : (1973) MhLj 548 : (1973) 2 SCC 86 : (1973) 3 SCR 911 : (1973) 5 UJ 624
Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 45, 47, 73Penal Code, 1860 (IPC) — Section 363, 368, 384, 511
Supreme Court05 Apr 1973Allowed
Rosy Jacob Vs Jacob A. Chakramakkal
Supreme Court Of India · AIR 1973 SC 2090 : (1973) 1 SCC 840 : (1973) 3 SCR 918
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 100Divorce Act, 1869 — Section 3(5), 41, 42
Supreme Court04 Apr 1973Dismissed
Shri Ram Prakash Vs Mohammad Ali Khan (Dead) through his Legal representatives
Supreme Court Of India · AIR 1973 SC 1269 : (1973) RD 187 : (1973) 2 SCC 163 : (1973) 3 SCR 893 : (1973) 5 UJ 591
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18(1), 2(12), 2(13)