COURT ARCHIVE

Supreme Court Of India judgments

59,791 judgments · page 2,635 of 2,990

Supreme Court24 Apr 1973Allowed

Mahendra Singh Vs State of West Bengal

Supreme Court Of India · AIR 1973 SC 2288 : (1973) CriLJ 1450 : (1974) 3 SCC 409 : (1973) SCC(Cri) 974 : (1974) 1 SCR 62 : (1973) 5 UJ 666

Arms Act, 1959 — Section 25(1), 27Criminal Procedure Code, 1898 (CrPC) — Section 410

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Supreme Court24 Apr 1973Allowed

Har Prasad Choubey Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1973 SC 2380 : (1973) 2 SCC 746

Civil Procedure Code, 1908 (CPC) — Section 80

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Supreme Court24 Apr 1973Disposed Of

Kesavananda Bharati Sripadagalvaru Vs State of Kerala

Supreme Court Of India · AIR 1973 SC 1461 : (1973) 4 SCC 225 : (1973) SCR 1 Supp

Constitution of India, 1950 — Article 1, 10, 100, 102(1), 103(1)Contract Act, 1872 — Section 1, 104, 106, 106(2), 11Criminal Procedure Code, 1898 (CrPC) — Section 18, 2, 29, 291, 3

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Supreme Court24 Apr 1973Dismissed

Husainbhai Nabibux Kunjada Vs Modhia Chhotalal Mansukhlal and Others

Supreme Court Of India · AIR 1973 SC 2169 : (1973) 14 GLR 940 : (1974) MhLj 898 : (1973) 2 SCC 592

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 47

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Supreme Court24 Apr 1973dismissed

Manphul Singh Vs Surinder Singh

Supreme Court Of India · AIR 1973 SC 2158 : (1973) 2 SCC 599 : (1974) 1 SCR 52

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Conduct of Elections Rules, 1961 — Rule 36Representation of the People Act, 1951 — Section 123, 83(1)

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Supreme Court23 Apr 1973dismissed

The State of Uttar Pradesh and Another Vs Janki Saran Kailash Chandra and Another

Supreme Court Of India · AIR 1973 SC 2071 : (1973) 2 SCC 96 : (1974) 1 SCR 31

Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 27 Rule 2, 9Contract Act, 1872 — Section 230

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Supreme Court23 Apr 1973dismissed

Income Tax Officer (Collection) Circle I, Bangalore Vs A. Sattler

Supreme Court Of India · AIR 1974 SC 1357(1) : AIR 1974 SC 1357 : (1973) 92 ITR 576 : (1974) 4 SCC 847

Income Tax Act, 1961 — Section 230(1)

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Supreme Court23 Apr 1973Allowed

J.C. Bhatia Vs State of Rajasthan and Others

Supreme Court Of India · AIR 1973 SC 2290 : (1974) 3 SCC 55 : (1973) 1 SLJ 662 : (1973) 5 UJ 652 : (1973) WLN 320

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Supreme Court23 Apr 1973dismissed

Haji Lal Mohd. Biri Works, Allahabad through Abdul Hamid Vs The state of U.P. and Others

Supreme Court Of India · AIR 1973 SC 2226 : (1973) 2 CTR 313 : (1974) 3 SCC 137 : (1974) 1 SCR 25 : (1973) 32 STC 496

Uttar Pradesh Sales Tax Act, 1948 — Section 8(1)

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Supreme Court23 Apr 1973Dismissed

Govind Lal Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1973 SC 1415 : (1973) 2 SCC 91 : (1973) SCC(Cri) 757

Penal Code, 1860 (IPC) — Section 302

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Supreme Court23 Apr 1973Allowed

Durai Muthuswami Vs N. Nachiappan and Others

Supreme Court Of India · AIR 1973 SC 1419 : (1974) 1 AnWR 88 : (1973) 2 SCC 45 : (1974) 1 SCR 40 : (1973) 5 UJ 683

Representation of the People Act, 1951 — Section 100, 100(1), 101, 81, 83

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Supreme Court23 Apr 1973Dismissed

The Workmen of Government Silk Weaving Factory, Mysore Vs The Presiding Officer, Industrial Tribunal, Bangalore and Others

Supreme Court Of India · AIR 1973 SC 1423 : (1973) 2 LLJ 144 : (1973) 2 SCC 134 : (1973) 5 UJ 669

Constitution of India, 1950 — Article 226

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Supreme Court23 Apr 1973Allowed

R. Chandran Vs M.V. Marappan

Supreme Court Of India · AIR 1973 SC 2362 : (1973) 2 SCC 166 : (1974) 1 SCR 46 : (1973) 5 UJ 659

Constitution of India, 1950 — Article 173, 326Madras Village Panchayats Act, 1950 — Section 20

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Supreme Court23 Apr 1973Dismissed

Ratan Lal Goenka Vs Madhab Prasad Goenka and Others

Supreme Court Of India · AIR 1974 SC 2299 : (1973) 2 SCC 642 : (1973) 5 UJ 676

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Supreme Court19 Apr 1973Allowed

Sambhu Nath Sarkar Vs The State of West Bengal and Others

Supreme Court Of India · AIR 1973 SC 1425 : (1973) 1 SCC 856 : (1973) SCC(Cri) 618 : (1974) 1 SCR 1

Constitution of India, 1950 — Article 14, 19, 22Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 110(F)Maintenance of Internal Security Act, 1971 — Section 10, 17, 17A, 17A(1), 17A(2)

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Supreme Court19 Apr 1973Dismissed

Industrial Trust Ltd. Vs Commissioner of Income Tax, Delhi (Central and Rajasthan)

Supreme Court Of India · AIR 1974 SC 1985 : (1973) 91 ITR 550 : (1974) 3 SCC 525

Income Tax Act, 1922 — Section 34, 34(1), 34(1A), 5(2), 5(6)

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Supreme Court18 Apr 1973Allowed

The Commissioner of Sales Tax, Madhya Pradesh Vs H.M. Esufali, H.M. Abdulali, Siyaganj, Main Road, Indore

Supreme Court Of India · AIR 1973 SC 2266 : (1973) 90 ITR 271 : (1973) 18 MPLJ 858 : (1973) 2 SCC 137 : (1973) 3 SCR 1005 : (1973) 32 STC 77

Madhya Pradesh General Sales Tax Act, 1958 — Section 18(4), 19, 19(1)Madhya Pradesh General Sales Tax Rules, 1959 — Rule 33, 33(1)

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Supreme Court18 Apr 1973Dismissed

Damodar Valley Corporation Vs Workmen

Supreme Court Of India · AIR 1973 SC 2292 : (1973) 27 FLR 1 : (1973) LabIC 1035 : (1973) 2 LLJ 136 : (1974) 3 SCC 57 : (1973) 3 SCR 994

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Supreme Court18 Apr 1973dismissed

P. Malaichami Vs M. Andi Ambalam and Others

Supreme Court Of India · AIR 1973 SC 2077 : (1973) 2 SCC 170 : (1973) 3 SCR 1016

Representation of the People Act, 1951 — Section 97

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Supreme Court18 Apr 1973Dismissed

Dharam Das and Others Vs State of U.P.

Supreme Court Of India · AIR 1973 SC 2195 : (1973) CriLJ 1181 : (1973) 2 SCC 216 : (1973) SCC(Cri) 765 : (1973) 5 UJ 656

Criminal Procedure Code, 1898 (CrPC) — Section 417, 417(3)Penal Code, 1860 (IPC) — Section 203, 302, 323, 34

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