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Supreme Court Of India judgments

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Supreme Court13 Aug 1973Dismissed

Jugal Kishore Vs Dhanno Devi (Dead) by Lrs.

Supreme Court Of India · AIR 1973 SC 2508 : (1973) CriLJ 1769 : (1973) 2 SCC 567 : (1974) 1 SCR 360

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 5, Order 7 Rule 11
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Supreme Court10 Aug 1973Dismissed

Krishan Chander Vs Ram Lal

Supreme Court Of India · AIR 1973 SC 2513 : (1973) 2 SCC 759 : (1974) 1 SCR 349

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 15(2)Representation of the People Act, 1951 — Section 123(1)(A), 123(1)(B), 82, 99(1)
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Supreme Court08 Aug 1973Dismissed

The State of U.P. Vs Zahoor Ahmad and Another

Supreme Court Of India · AIR 1973 SC 2520 : (1973) 2 SCC 547 : (1974) 1 SCR 344(1) : (1973) 5 UJ 805

Government Grants Act, 1895 — Section 2, 3Transfer of Property Act, 1882 — Section 106, 116, 14, 16
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Supreme Court01 Aug 1973Dismissed

Charan Lal Sahu Vs Nandkishore Bhatt and Others

Supreme Court Of India · AIR 1973 SC 2464 : (1974) JLJ 125 : (1974) MPLJ 398 : (1973) 2 SCC 530 : (1974) 1 SCR 294 : (1973) 5 UJ 750

Constitution of India, 1950 — Article 329Representation of the People Act, 1951 — Section 117, 86, 86(1)
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