COURT ARCHIVE

Supreme Court Of India judgments

59,791 judgments · page 2,630 of 2,990

Supreme Court27 Aug 1973Allowed

Woolcombers of India Ltd. Vs Woolcombers Workers Union and Another

Supreme Court Of India · AIR 1973 SC 2758 : (1973) LabIC 1613 : (1974) 1 LLJ 138 : (1974) 3 SCC 318 : (1974) 1 SCR 504

Constitution of India, 1950 — Article 136

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Supreme Court27 Aug 1973Dismissed

M. Ramanatha Pillai Vs The State of Kerala and Another

Supreme Court Of India · AIR 1973 SC 2641 : (1973) LabIC 1593 : (1973) 2 LLJ 409 : (1973) 2 SCC 650 : (1974) 1 SCR 515

Constitution of India, 1950 — Article 19(1), 31, 310, 311, 311(2)

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Supreme Court27 Aug 1973dismissed

Shivaji Sahabrao Bobade and Another Vs State of Maharashtra

Supreme Court Of India · AIR 1973 SC 2622 : (1973) CriLJ 1783 : (1973) 2 SCC 793 : (1973) SCC(Cri) 1033 : (1974) 1 SCR 489

Criminal Procedure Code, 1898 (CrPC) — Section 342, 417Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 417

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Supreme Court23 Aug 1973dismissed

Prem Datta Gautam Vs State of U.P.

Supreme Court Of India · AIR 1973 SC 2496 : (1973) CriLJ 1767 : (1974) 3 SCC 286 : (1973) SCC(Cri) 912 : (1973) 5 UJ 808

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Supreme Court23 Aug 1973Allowed

The President of the Bihar State Board of Hindu Religious Trusts and Another Vs Nalini Choudhari and Others The President of the Bihar State Board of Hindu Religious Trusts and Another Vs Mahant Ramanand Das @RE

Supreme Court Of India · AIR 1973 SC 2578 : (1974) CriLJ 409 : (1974) 7 PLJR 218 : (1973) 2 SCC 752 : (1973) SCC(Cri) 1069 : (1974) 1 SCR 481 : (1973) 5 UJ 857

Bihar Hindu Religious Trusts Act, 1950 — Section 2, 43, 59, 60, 67

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Supreme Court23 Aug 1973Allowed

Kelvinator of India Ltd. Vs The State of Haryana

Supreme Court Of India · AIR 1973 SC 2526 : (1973) 2 SCC 551 : (1974) 1 SCR 463 : (1973) 32 STC 629

Central Sales Tax Act, 1956 — Section 2, 3, 6

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Supreme Court22 Aug 1973Allowed

Sri Chandre Prabhuji Jain Temple and Others Vs Harikrishna and Another

Supreme Court Of India · AIR 1973 SC 2565 : (1973) 2 SCC 665 : (1974) 1 SCR 442

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Guardians and Wards Act, 1890 — Section 28, 29, 30, 4(2)

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Supreme Court22 Aug 1973Dismissed

The Management of Brooke Bond India (Private) Ltd. Vs Y.K. Gautam

Supreme Court Of India · AIR 1973 SC 2634 : (1973) 27 FLR 299 : (1973) LabIC 1587 : (1973) 2 LLJ 454 : (1974) 3 SCC 451

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Supreme Court22 Aug 1973Dismissed

Sohan Lal and Others Vs Amin Chand and Sons and Others Sohan Lal and Others Vs Shiv Dayal and Others

Supreme Court Of India · AIR 1973 SC 2572 : (1973) 2 SCC 608 : (1974) 1 SCR 453 : (1973) 5 UJ 872

Arbitration Act, 1940 — Section 13, 14(3), 39(1)Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4, 107Contract Act, 1872 — Section 45

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Supreme Court20 Aug 1973Dismissed

Western India Match Company Ltd. Vs Workmen

Supreme Court Of India · AIR 1973 SC 2650 : (1973) 2 LLJ 403 : (1974) 3 SCC 330 : (1974) 1 SCR 434

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Supreme Court20 Aug 1973Dismissed

Oyami Ayatu Vs The State of Madhya Pradesh

Supreme Court Of India · AIR 1974 SC 216 : (1974) CriLJ 305 : (1974) 3 SCC 299 : (1973) SCC(Cri) 925 : (1973) 5 UJ 802

Penal Code, 1860 (IPC) — Section 302, 303, 84

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Supreme Court20 Aug 1973dismissed

Mst. Bhagwani Kuer (Dead) and Others Vs Smt. Tapeswari Kuer (Dead) and Others

Supreme Court Of India · AIR 1973 SC 2583 : (1975) 23 BLJR 272 : (1974) 7 PLJR 215 : (1973) 2 SCC 646 : (1974) 1 SCR 430 : (1973) 5 UJ 766

Succession Act, 1925 — Section 141

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Supreme Court18 Aug 1973Allowed

Jainaram singh Vs State of M.P.

Supreme Court Of India · (1974) JLJ 130

Criminal Procedure Code, 1898 (CrPC) — Section 342Foreigners Act, 1946 — Section 14Madhya Pradesh Excise Act, 1915 — Section 34

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Supreme Court17 Aug 1973dismissed

State of Andhra Pradesh and Another Vs Andhra Provincial Potteries Ltd. and Others

Supreme Court Of India · AIR 1973 SC 2429 : (1973) 43 CompCas 514 : (1973) CriLJ 1616 : (1973) 2 SCC 786 : (1973) SCC(Cri) 1062 : (1974) 1 SCR 410

Companies Act, 1913 — Section 131, 133, 133(3), 134, 134(12)Companies Act, 1950 — Section 220, 220(1), 220(3)Companies Act, 1956 — Section 133(3), 162, 220, 220(1), 76(2)

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Supreme Court17 Aug 1973Dismissed

K.M. Sengoda Goundar and Others Vs State of Madras and Another

Supreme Court Of India · AIR 1973 SC 2441 : (1974) 1 AnWR 111 : (1973) 2 SCC 662 : (1973) 5 UJ 782

Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 2(11), 2(4)

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Supreme Court16 Aug 1973dismissed

Commissioner of Income Tax, Bombay Vs Onkarmal Meghraj (H.U.F.)

Supreme Court Of India · AIR 1973 SC 2585 : (1974) 93 ITR 233 : (1974) 3 SCC 349 : (1974) 1 SCR 391

Income Tax Act, 1922 — Section 34, 34(1), 34(3)

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Supreme Court16 Aug 1973dismissed

Rajender Singh and Others Vs Santa Singh and Others

Supreme Court Of India · AIR 1973 SC 2537 : (1974) MhLj 1 : (1974) MPLJ 78 : (1973) 2 SCC 705 : (1974) 1 SCR 381

Transfer of Property Act, 1882 — Section 3, 52

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Supreme Court16 Aug 1973dismissed

Rev. Fr. K.C. Alexander Vs State of Kerala

Supreme Court Of India · AIR 1973 SC 2498 : (1973) 2 SCC 737 : (1974) 1 SCR 399

Travancore Land Conservancy Act, 1091 — Section 9

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Supreme Court14 Aug 1973Dismissed

Lalji and Others Vs The State of U.P.

Supreme Court Of India · AIR 1973 SC 2505 : (1974) 3 SCC 295 : (1973) SCC(Cri) 921 : (1974) 1 SCR 367 : (1973) 5 UJ 790

Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 304

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Supreme Court14 Aug 1973Allowed

Thakur Jainarain Singh Vs The State of Madhya Pradesh

Supreme Court Of India · AIR 1973 SC 2543 : (1973) 2 SCC 589 : (1973) SCC(Cri) 909 : (1973) 5 UJ 798

Criminal Procedure Code, 1898 (CrPC) — Section 342

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