Supreme Court14 Mar 1975Allowed
Anne Nageswara Rao Vs Public Prosecutor, Andhra Pradesh
Supreme Court Of India · AIR 1975 SC 1387 : (1975) CriLJ 1119 : (1975) 4 SCC 106 : (1975) 7 UJ 351
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Supreme Court Of India judgments
59,798 judgments · page 2,594 of 2,990
Supreme Court14 Mar 1975Allowed
The Ahmedabad Municipal Corporation and Others Vs Ramanlal Govindram and Others
Supreme Court Of India · AIR 1975 SC 1187 : (1975) GLR 693 : (1975) 1 SCC 778 : (1975) 3 SCR 935
Bombay Provincial Municipal Corporation (Gujarat Amendment) Act, 1963 — Section 437A, 437A(1), 437D, 437E, 437F
Supreme Court13 Mar 1975Dismissed
Sow Chandra Kante and Another Vs Sheikh Habib
Supreme Court Of India · AIR 1975 SC 1500 : (1975) 1 SCC 674 : (1975) 3 SCR 933 : (1975) 7 UJ 324
Supreme Court13 Mar 1975Dismissed
Tiwari Kanhaiyalal and Others Vs The Commissioner of Income Tax, Delhi
Supreme Court Of India · AIR 1975 SC 902 : (1975) 100 ITR 5 : (1975) 4 SCC 101 : (1975) 3 SCR 927
Criminal Procedure Code, 1973 (CrPC) — Section 417(3)
Supreme Court13 Mar 1975Dismissed
Shri Phool Kumar Vs Delhi Administration
Supreme Court Of India · AIR 1975 SC 905 : (1975) 1 SCC 797 : (1975) 3 SCR 917
Penal Code, 1860 (IPC) — Section 342, 392, 397, 398
Supreme Court13 Mar 1975Dismissed
V.K. Sharma Vs State (Delhi Administration)
Supreme Court Of India · AIR 1975 SC 899 : (1975) CriLJ 776 : (1975) 1 SCC 784 : (1975) 3 SCR 922 : (1975) 7 UJ 443
Penal Code, 1860 (IPC) — Section 161, 161(1), 4Prevention of Corruption Act, 1947 — Section 4, 5(1), 5(2), 5A, 6(2)
Supreme Court13 Mar 1975Allowed
Mohan Singh Vs State of Punjab
Supreme Court Of India · AIR 1975 SC 2161 : (1975) CriLJ 1865 : (1975) 4 SCC 254 : (1975) 7 UJ 435
Supreme Court12 Mar 1975Dismissed
Municipal Committee, Amritsar Vs Hazara Singh
Supreme Court Of India · AIR 1975 SC 1087 : (1975) KLT 275 : (1975) 1 SCC 794 : (1975) 3 SCR 914 : (1975) 7 UJ 366
Constitution of India, 1950 — Article 141Prevention of Food Adulteration Rules, 1955 — Rule 5
Supreme Court12 Mar 1975Dismissed
Surya Kant Roy Vs Imamul Hak Khan
Supreme Court Of India · AIR 1975 SC 1053 : (1976) 9 PLJR 41 : (1975) 1 SCC 531 : (1975) 3 SCR 909 : (1975) 7 UJ 321
General Clauses Act, 1897 — Section 3
Supreme Court12 Mar 1975Dismissed
Darshan Lal Vs State of Jammu and Kashmir
Supreme Court Of India · AIR 1975 SC 898 : (1975) CriLJ 774 : (1975) 4 SCC 33 : (1975) 7 UJ 364
Criminal Procedure Code, 1973 (CrPC) — Section 342
Supreme Court10 Mar 1975Allowed
Mohanlal Anand Vs State (Delhi Administration)
Supreme Court Of India · AIR 1975 SC 1842 : (1975) CriLJ 1645 : (1975) 4 SCC 252 : (1975) 7 UJ 362
Penal Code, 1860 (IPC) — Section 467, 471
Supreme Court10 Mar 1975Allowed
Mrs. Shakila Khader and Others Vs Nausheer Cama and Others
Supreme Court Of India · (1975) ACJ 363 : AIR 1975 SC 1324 : (1975) 4 SCC 122 : (1975) 7 UJ 393
Criminal Procedure Code, 1973 (CrPC) — Section 162, 174, 342Penal Code, 1860 (IPC) — Section 304, 34A
Supreme Court07 Mar 1975Dismissed
J. Fernandes and Co. Vs Deputy Chief Controller of Imports and Exports and Others
Supreme Court Of India · AIR 1975 SC 1208 : (1975) 1 SCC 716 : (1975) 3 SCR 867 : (1975) 7 UJ 310
Constitution of India, 1950 — Article 1(3), 19(1), 239, 239(1), 240Goa, Daman and Diu (Administration) Act, 1962 — Section 4, 5Goa, Daman and Diu (Administration) Ordinance, 1961 — Section 3, 4, 7, 9
Supreme Court07 Mar 1975Dismissed
The Godavari Sugar Mills Ltd. Vs S.B. Kamble and Others
Supreme Court Of India · AIR 1975 SC 1193 : (1975) 1 SCC 696 : (1975) 3 SCR 885
Constitution of India, 1950 — Article 31A, 31B, 368
Supreme Court07 Mar 1975Dismissed
Shri Anil Kumar Chowdhury Vs State of Assam and Others
Supreme Court Of India · AIR 1975 SC 1061 : (1975) LabIC 658 : (1975) 4 SCC 7 : (1975) 3 SCR 878 : (1975) 7 UJ 316
Administrative Service (Regulation of Seniority) Rules, 1954 — Rule 3(3)
Supreme Court07 Mar 1975Allowed
Smt. Phino Vs State of Punjab
Supreme Court Of India · AIR 1975 SC 1327 : (1975) 4 SCC 119 : (1975) 7 UJ 387
Penal Code, 1860 (IPC) — Section 302, 328
Supreme Court06 Mar 1975Dismissed
Rajagopal Pillai and Another Vs Pakkiam Ammal and Others
Supreme Court Of India · AIR 1975 SC 895 : (1976) 1 SCC 299 : (1975) 7 UJ 303
Supreme Court06 Mar 1975Dismissed
The Commissioner of Income Tax, West Bengal-II, Calcutta Vs Radha Krishan Nandlal
Supreme Court Of India · AIR 1975 SC 893 : (1975) 99 ITR 143 : (1975) 1 SCC 693 : (1975) 7 UJ 307
Income Tax Act, 1922 — Section 66(1), 66(2)
Supreme Court05 Mar 1975Allowed
The State of Assam Vs Bhubhan Chandra Dutta and Another
Supreme Court Of India · AIR 1975 SC 889 : (1975) 4 SCC 1 : (1975) 3 SCR 854(1) : (1975) 7 UJ 299
Assam and Nagaland High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1956 — Rule 11, 3(1)Assam and Nagaland High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 11, 3, 3
Supreme Court05 Mar 1975Dismissed
Jaipur Udyog Limited Vs Union of India (UOI)
Supreme Court Of India · AIR 1975 SC 1056 : (1975) 1 SCC 682 : (1975) 7 UJ 296 : (1975) WLN 49
Railways Act, 1890 — Section 41, 41A