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Supreme Court Of India judgments

59,798 judgments · page 2,592 of 2,990

Supreme Court16 Apr 1975Dismissed

Maghar Singh Vs State of Punjab

Supreme Court Of India · AIR 1975 SC 1320 : (1975) CriLJ 1102 : (1975) 4 SCC 234 : (1975) 7 UJ 517

Criminal Procedure Code, 1973 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 302
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Supreme Court15 Apr 1975Dismissed

Hari Har Singh and Others Vs The State of U.P.

Supreme Court Of India · AIR 1975 SC 1501 : (1975) CriLJ 1315 : (1975) 4 SCC 148 : (1975) 7 UJ 508

Civil Procedure Code, 1908 (CPC) — Section 92Criminal Procedure Code, 1973 (CrPC) — Section 374, 374, 375, 375, 376Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
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Supreme Court03 Apr 1975Dismissed

Dhanraj Vs Smt. Suraj Bai

Supreme Court Of India · AIR 1975 SC 1103 : (1975) 2 SCC 251 : (1975) SCR 73 Supp : (1975) 7 UJ 375 : (1975) WLN 96

Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 4(1), 5(1), 6
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Supreme Court02 Apr 1975Allowed

The Commissioner of Sales Tax, U.P. Vs Mangal Sen Shyam Lal

Supreme Court Of India · AIR 1975 SC 1106 : (1975) 4 SCC 35 : (1975) SCR 58 Supp : (1975) 35 STC 621 : (1975) 7 UJ 368

Income Tax Act, 1961 — Section 263(2), 264(2)Uttar Pradesh Sales Tax (Amendment) Act, 1954 — Section 10, 10(3Uttar Pradesh Sales Tax Act, 1948 — Section 10(3
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